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Haseena vs Siyad
2021 Latest Caselaw 16967 Ker

Citation : 2021 Latest Caselaw 16967 Ker
Judgement Date : 12 August, 2021

Kerala High Court
Haseena vs Siyad on 12 August, 2021
              IIN THE HIGH COURT OF KERALA AT ERNAKULAM
                                 PRESENT
            THE HONOURABLE MR. JUSTICE A.MUHAMED MUSTAQUE
                                     &
            THE HONOURABLE DR. JUSTICE KAUSER EDAPPAGATH
 THURSDAY, THE 12TH DAY OF AUGUST 2021 / 21ST SRAVANA, 1943
                       OP (FC) NO. 499 OF 2020
            OP 653/2017 OF FAMILY COURT, CHAVARA, KOLLAM
PETITIONER/PETITIONER:

              HASEENA, AGED 41 YEARS
              D/O. JAMALUDEEN KUNJU, 'NOORMAHAL', PADA NORTH
              KARUNAGAPPALLY P. O., KOLLAM - 690 518.

              BY ADV ASHIK K.MOHAMMED ALI



RESPONDENT/RESPONDENT:

              SIYAD
              S/O. ABDUL KHADAR, 'NOORMAHAL', PADA NORTH,
              KARUNAGAPPALLY P. O., KOLLAM - 690 518. (RESIDING
              T S.S.CYBERPALM, PEACH - IC, AKKULAM,
              THIRUVANANTHAPURAM).


THIS   OP    (FAMILY   COURT)   HAVING     COME    UP   FOR    ADMISSION    ON
12.08.2021,      THE   COURT    ON   THE    SAME    DAY       DELIVERED    THE
FOLLOWING:
 O.P.(FC).No.499/2020

                                    -:2:-

                               JUDGMENT

Dated this the 12th day of August, 2021 A.Muhamed Mustaque,J.

This original petition was filed for expeditious disposal of

O.P.No.653/2017 of the Family Court, Chavara in Kollam. It is submitted

that the parties have resolved their disputes and a compromise petition is

filed as IA No.121/2021.

2. If the petitioner has filed any compromise petition as above,

the Family Court shall dispose it of within a period of three weeks from the

date of receipt of a copy of this judgment.

This original petition is disposed of.

Sd/-

A.MUHAMED MUSTAQUE JUDGE Sd/-

DR. KAUSER EDAPPAGATH JUDGE kp O.P.(FC).No.499/2020

APPENDIX OF OP (FC) 499/2020

PETITIONER EXHIBITS

EXHIBIT P1 TRUE COPY OF THE OP NO.653 OF 2017 FILED BEFORE THE HONOURABLE FAMILY COURT, CHAVARA.

EXHIBIT P2 TRUE COPY OF THE JUDGMENT OF THIS HONOURABLE COURT IN OP(FC) NO.55 OF 2020.

EXHIBIT P3 TRUE TYPED COPY OF THE PROCEEDINGS FROM 24.01.2018 TO 25.11.2020 IN OP NO.653 OF 2017 BEFORE THE HONOURABLE FAMILY COURT AT CHAVARA.

 
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