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Abhilash T.K vs Federal Bank
2021 Latest Caselaw 16840 Ker

Citation : 2021 Latest Caselaw 16840 Ker
Judgement Date : 11 August, 2021

Kerala High Court
Abhilash T.K vs Federal Bank on 11 August, 2021
              IN THE HIGH COURT OF KERALA AT ERNAKULAM
                              PRESENT
          THE HONOURABLE MR. JUSTICE DEVAN RAMACHANDRAN
    WEDNESDAY, THE 11TH DAY OF AUGUST 2021 / 20TH SRAVANA, 1943
                      WP(C) NO. 11085 OF 2021
PETITIONER:

          ABHILASH T.K.
          S/O. KANNAN KUNJU, THONIPARAMBIL HOUSE, KARUKUTTY P.O.,
          ANGAMALY, ERNAKULAM-683576.

          SMT.S.MUMTAZ



RESPONDENT:

          FEDERAL BANK
          REPRESENTED BY THE AUTHORIZED OFFICER, LCRD, ERNAKULAM
          DIVISION, GROUND FLOOR, FEDERAL TOWERS, MARINE DRIVE,
          COCHIN-682031.

          SRI.LEO GEORGE


     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
11.08.2021, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WP(C) NO. 11085 OF 2021
                               2


                           JUDGMENT

The learned counsel for the petitioner seeks permission

to withdraw this writ petition. Permission granted.

Hence, this writ petition is dismissed as having been

withdrawn.

Sd/- DEVAN RAMACHANDRAN JUDGE STU

 
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