C.R.Indukumar vs Mrs.M.S.Jaya
2021 Latest Caselaw 16817 Ker

Con.Case(C) No.896/2017                       1/2

                            IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                            PRESENT
                          THE HONOURABLE MR. JUSTICE ALEXANDER THOMAS
               Wednesday, the 11th day of August 2021 / 20th Sravana, 1943
                  CONTEMPT CASE(C) NO. 896 OF 2017(S) IN WPC 13214/2016

   PETITIONERS:
   1.    C.R. INDUKUMAR,
         S/O.RAMAN PILLAI, AGED 55 YEARS,
         LAB ASSISTANT, PAZHASSI RAJA N.S.S. COLLEGE,
         MATTANNUR-670 702, RESIDING PAZHASSI PROJECT QUARTERS,
         MATTANNUR.
   2.    N.V. RAMAKRISHNAN,
         S/O.ANANTHAN NAMBIAR, AGED 58 YEARS,
         LAB ASSISTANT (RTD), PAZHASSI RAJA N.S.S. COLLEGE,
         MATTANNUR-670 702, RESIDING AT ANANTHAPURI,
         NEAR THEKKUMPOIL, ULIYIL P.O., THILLANKARI,
         MATTANNUR.

           BY ADVOCATE SRI.JOSHI N.THOMAS.


   RESPONDENT:
           M.S. JAYA,
           DIRECTOR OF COLLEGIATE EDUCATION,
           VIKAS BHAVAN, P.M.G. JUNCTION,
           THIRUVANANTHAPURAM-695 003.

           SRI.SAIGI JACOB PALATTY, SENIOR GOVERNMENT PLEADER FOR RESPONDENT.




        This Contempt of court case (civil) having come up for orders on
   11.08.2021, the court on the same day passed the following:

                                                              P.T.O.
 Con.Case(C) No.896/2017                             2/2




                                 ALEXANDER THOMAS, J.
                           -----------------------------------------------------
                          Contempt of Court Case (Civil) No.896 of 2017
                 [arising out of judgment dated 15.06.2016 and orders dated 29.03.2017 &
                                    11.04.2017 in W.P.(C) No.13214/2016]
                               --------------------------------------------
                                Dated this the 11th day of August, 2021


                                              ORDER

Sri.Saigi Jacob Palatty, the learned Senior Government

Pleader seeks some more time to enable the officers concerned to

furnish the details as required in this Court's order dated

25.06.2021.

List on 01.09.2021.

H/o copies of this order to both sides.

Sd/-

ALEXANDER THOMAS, JUDGE Skk//12082021

11-08-2021 /True Copy/ Assistant Registrar