M.Santha vs Kerala State Co-Operative Coir ...
2021 Latest Caselaw 16811 Ker

            IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                PRESENT
        THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
WEDNESDAY, THE 11TH DAY OF AUGUST 2021 / 20TH SRAVANA, 1943
                     WP(C) NO. 36885 OF 2010
PETITIONER:

            M.SANTHA
            M/S.P.S.ENGINEERING WORKS, PAPPANAMCODE,,
            TRIVANDRUM-10.
            BY ADVS.
            SRI. K.SHAJ
            SRI.SAJJU.S

RESPONDENT:

            KERALA STATE CO-OPERATIVE COIR MARKETING
            FEDERATION (COIRFED) LTD., 679, REPRESENTED BY ITS
            MANAGING DIRECTOR, P.B.NO.4616, ALAPPUZHA-688012.
            BY ADVS.
            SMT.V.P.SEEMANDINI (SR.)
            SRI.JOBY CYRIAC, SC, COIRFED
            SRI.P.C.SASIDHARAN, SC, COIRFED


     THIS     WRIT   PETITION    (CIVIL)     HAVING    COME   UP    FOR
ADMISSION     ON   11.08.2021,    THE     COURT   ON   THE   SAME   DAY
DELIVERED THE FOLLOWING:
 W.P.(C).No.36885/2010

                                 2




                  P.V.KUNHIKRISHNAN, J.
                    -------------------------------
                  W.P.(C).No.36885 of 2010
            ----------------------------------------------
          Dated this the 11th day of August, 2021


                          JUDGMENT

The counsel for the petitioner submitted that the

letter sent to the petitioner returned with an endorsement

'not known'.

Therefore, this writ petition is dismissed for default.

Sd/-

                                         P.V.KUNHIKRISHNAN
JV                                              JUDGE