Saraswathy vs State Of Kerala
2021 Latest Caselaw 16807 Ker

                IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                PRESENT
                THE HONOURABLE MR. JUSTICE SUNIL THOMAS
    WEDNESDAY, THE 11TH DAY OF AUGUST 2021 / 20TH SRAVANA, 1943
                         WP(C) NO. 7652 OF 2021
PETITIONER/S:

          SARASWATHY
          AGED 74 YEARS
          KALLEELIL VEEDU,MEENAMPALAM,
          PUTHENKULAM.

          BY ADVS.
          K.P.SANTHI
          SMT.NISHA G.THARAMAL
          SMT.SARIMOL KAREETHARA



RESPONDENT/S:

    1     STATE OF KERALA
          REPRESENTED BY THE SECRETARY TO GOVERNMENT,CO-OPERATIVE
          DEPARTMENT,
          SECRETARIAT,THIRUVANANTHAPURAM-695001.

    2     THE JOINT REGISTRAR(GENERAL),
          CO-OPERATIVE SOCIETIES,
          COLLECTORATE,KOLLAM-691013.

    3     THE NADAKKAL SERVICE CO-OPERATIVE URBAN BANK
          LIMITED,1874,
          H.O.KALLUVATHUKKAL,KOLLAM-691578,
          REPRESENTED BY ITS AUTHORISED OFFICER.

          BY ADV C.A.JOJO



          SR GP BIMAL K NATH


     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
11.08.2021, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WP(C) NO. 7652 OF 2021           2



                           JUDGMENT

When the matter was taken up, it was submitted by

Adv.C.A.Jojo, the learned counsel for the respondent that

though intimation was given to the petitioner she did not

turn up and accordingly the balance amount of Rs.15000/-

(Rupees fifteen thousand only) has been personally handed

over to the petitioner at her house. This is recorded and the

Writ Petition is closed.

Sd/-

SUNIL THOMAS, JUDGE R.AV

APPENDIX OF WP(C) 7652/2021

PETITIONER EXHIBITS

EXHIBIT P1 TRUE COPY OF THE RECEIPT DATED 22.6.2019 ISSUED BY THE 3RD RESPONDENT

EXHIBIT P2 TRUE COPY OF THE RECEIPT DATED 14-10-

2019 ISSUED BY THE 3RD RESPONDENT

EXHIBIT P3 TRUE COPY OF THE REPRESENTATION DATED 22.1.2021 SUBMITTED BY THE 2ND RESPONDENT

EXHIBIT P4 TRUE COPY OF THE REPRESENTATION DATED 22.1.2021 SUBMITTED TO 3RD RESPONDENT

EXHIBIT P5 TRUE COPY OF THE CERTIFICATE DATED 13.1.2021 ISSUED BY DR.K.N.PRASAD.