D.A.Harilal vs State Of Kerala
2021 Latest Caselaw 16804 Ker

WP(C) NO. 22168 OF 2010                   1



                IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                        PRESENT
             THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
  WEDNESDAY, THE 11TH DAY OF AUGUST 2021 / 20TH SRAVANA, 1943
                            WP(C) NO. 22168 OF 2010
  AGAINST THE ORDER/JUDGMENT IN LAR 117/2004 OF II ADDITIONAL
                SUB COURT,TRIVANDRUM, THIRUVANANTHAPURAM
PETITIONER/S:

              D.A.HARILAL
              PRASANTH NAGAR, MEDICAL COLLEGE.PO,, REPRESENTED BY
              THE POWER OF ATTORNEY HOLDER, D.SUDHEER KUMAR,
              KAVYA,T.C.6/775,PEDIKAD,, CHERUVAIKAL,
              THIRUVANANTHAPURAM.

              BY ADV SMT.M.HEMALATHA



RESPONDENT/S:

              STATE OF KERALA
              REPRESENTED BY DISTRICT COLLECTOR, KUDAPPANAKUNNU,,
              THIRUVANANTHAPURAM.


OTHER PRESENT:

              SMT.MABLE.C.KURIAN, SR.GP




       THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION
ON   11.08.2021,          THE   COURT    ON   THE   SAME   DAY   DELIVERED   THE
FOLLOWING:
 WP(C) NO. 22168 OF 2010            2




                       P.V.KUNHIKRISHNAN, J
                 --------------------------------------------
                     W.P.(C.) No.22168 of 2010
                    --------------------------------------
              Dated this the 11th day of August, 2021


                              JUDGMENT

It is submitted that the prayers in the writ petition are

infructuous because, the amount is already deposited before

the reference court.

Therefore, this writ petition is dismissed as infructuous.

Sd/-

P.V.KUNHIKRISHNAN JUDGE SKS

APPENDIX OF WP(C) 22168/2010

PETITIONER EXHIBITS

EXHIBIT P1 TRUE COPY OF THE DECREE IN L.A.R.NO.117/04 BEFORE THE 1ST ADDL. SUB COURT, THIRUVANANTHAPURAM DT.25/3/08

EXHIBIT P2 TRUE COPY OF THE E.P.NO.190/2009.

EXHIBIT P3 TRUE COPY OF THE ATTACHMENT PETITIONER.

EXHIBIT P4 TRUE COPY OF THE OBJECTION.

EXHIBIT P5 TRUE COPY OF THE ORDER IN E.A.NO.129/10 IN E.P.NO.190/09 IN LAR NO.117/04 BEFORE THE 2ND ADDITIONAL SUB COURT THIRUVANANTHAPURAM DT.9/6/10.