T.S.Prakashan vs The Deputy Superintendent Of ...
2021 Latest Caselaw 16554 Ker

          IN THE HIGH COURT OF KERALA AT ERNAKULAM
                          PRESENT
        THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
 THURSDAY, THE 5TH DAY OF AUGUST 2021 / 14TH SRAVANA, 1943
                  WP(C) NO. 10908 OF 2012
PETITIONER:

         T.S.PRAKASHAN
         AGED 43 YEARS
         S/O. SUKUMARAN, THANNIKAL HOUSE, ANNIYARTHOLU
         POST, VANDANMEDU VILLAGE, UDUMBANCHOLA TALUK,
         IDUKKI DISTRICT.
         BY ADVS.
         SRI.MATHEW JOHN (K)
         SRI.DOMSON J.VATTAKUZHY

RESPONDENTS:

    1    THE DEPUTY SUPERINTENDENT OF POLICE
         KATTAPPANA - 685 508.

    2    THE CIRCLE INSPECTOR OF POLICE
         NEDUMKANDOM - 685 553.

    3    THE SUB INSPECTOR OF POLICE
         CUMBAMETTU - 685 551.

    4    V.N. PRASAD
         S/O. NARAYANAN, VALIYAMADACKAL HOUSE, KOOTTOOR
         POST, ALLIYAR, KARUNAPURAM VILLAGE - 685 557.

    5    V.N. SUBHASH
         S/O. NARAYANAN, VALIYAMADACKAL HOUSE, KOOTTOOR
         POST, ALLIYAR, KARUNAPURAM VILLAGE - 685 557.

    6    P.P. ANIYAN
         S/O. PODIYAN NAIR, PULINTHARA HOUSE, ALIYAR - 685
         557.

    7    SOMAN
         S/O. PEETHAMBARAN, KARICKANATTU HOUSE, ALIAYAR -
         685 557.
 W.P.(C).No.10908/2012

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    8      BABU
           KOCHUCHAKZHIVALATHU, KOTTOOR POST, ALIYAR - 685
           557.

    9      O.P. MOHANAN, S/O. DAMODARAN, OLICKAL HOUSE,
           ALIYAR - 685 557.

    10     JAYAN, S/O. SOMAN, PUTHENPURACKAL HOUSE, ALIYAR
           - 685 557.

    11     UNNI
           S/O. KRISHNANKUTTY, CHERIKUNNEL HOUSE, ALIYAR -
           685 557.

    12     RAJESH
           S/O. SREEDHARAN, MANGALATHU HOUSE, ANNIYARTHOLU
           POST, EDATHAMETTU, PANDPADUMPARA VILLAGE - 685
           515.

           BY ADV.REKHA C.NAIR, SR.GOVT. PLEADER



        THIS WRIT PETITION (CIVIL) HAVING COME UP FOR
ADMISSION ON 05.08.2021, THE COURT ON THE SAME DAY
DELIVERED THE FOLLOWING:
 W.P.(C).No.10908/2012

                                  3




                  P.V.KUNHIKRISHNAN, J.
                    -------------------------------
                  W.P.(C).No.10908 of 2012
            ----------------------------------------------
          Dated this the 05th day of August, 2021


                           JUDGMENT

The counsel for the petitioner submitted that the

matter is infructuous.

Therefore, this writ petition is dismissed as

infructuous.

Sd/-

P.V.KUNHIKRISHNAN JV JUDGE