Naranganam Service Co-Operative ... vs State Of Kerala
2021 Latest Caselaw 16537 Ker

             IN THE HIGH COURT OF KERALA AT ERNAKULAM
                             PRESENT
          THE HONOURABLE MR.JUSTICE MURALI PURUSHOTHAMAN
     THURSDAY, THE 5TH DAY OF AUGUST 2021 / 14TH SRAVANA, 1943
                      WP(C) NO. 2199 OF 2015
NAME AND ADDRESS OF THE PETITIONER:

          NARANGANAM SERVICE CO-OPERATIVE BANK LIMITED NO.628
          NARANGANAM P.O., PATHANAMTHITTA DISTRICT,
          REPRESENTED BY ITS PRESIDENT.

          BY ADV SRI.O.D.SIVADAS


NAME AND ADDRESS OF THE RESPONDENTS:

    1     STATE OF KERALA
          REPRESENTED BY THE SECRETARY TO GOVERNMENT, DEPARTMENT
          OF CO-OPERATION, GOVERNMETN SECRETARIAT,
          THIRUVANANTHAPURAM-695001.

    2     THE JOINT REGISTRAR OF CO-OPERATIVE SOCIETIES GENERAL
          PATHANAMTHITTA 689 645.

    3     AJIMON
          AJI BHAVAN, NARANGANAM PO, PATHANAMTHITTA DISTRICT-689
          645.



          GOVERNMENT PLEADER- ADV.SRI. HANIL KUMAR



     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
05.08.2021, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WP(C) NO.2199 OF 2015          2




                            JUDGMENT

Dated this the 5th day of August 2021

When the writ petition was taken up for

consideration today, the learned counsel for the petitioner

submits that pursuant to Exts.P8 and P9 orders, the post of

'Salesman' has been sanctioned, on the basis of the proposal

submitted by the Bank and hence the writ petition has become

infructuous. Recording this submission, the writ petition is

dismissed as infructuous.

Sd/-

MURALI PURUSHOTHAMAN JUDGE

SMF

APPENDIX OF WP(C) 2199/2015

PETITIONER EXHIBITS:

EXHIBIT P1 COPY OF THE PROCEEDINGS OF THE JOINT REGISTRAR DATED 02.03.1998.

EXHIBIT P2 COPY OF THE PROCEEDINGS DATED 02.05.1988.

EXHIBIT P3 COPY OF THE PROCEEDINGS DATED 09.04.2014.

EXHIBIT P4 COPY OF THE NOTIFICATION PUBLISHED IN DESHABHIMANI DAILY DATED 19.07.2014.

EXHIBIT P5 COPY OF THE PROCEEDINGS DATED 31.07.2014 ISSUED BY THE 2ND RESPONDENT.

EXHIBIT P6 COPY OF THE PROCEEDINGS DATED 01.08.2014 ISSUED BY THE 2ND RESPONDENT.

EXHIBIT P7 COPY OF THE APPEAL MEMORANDUM DATED 07.08.2014 FILED BEFORE THE 1ST RESPONDENT.

EXHIBIT P8 COPY OF THE ORDER DATED 29.11.2014 ISSUED BY THE 1ST RESPONDENT.

EXHIBIT P9 COPY OF THE PROCEEDINGS DATED 30.12.2014 ISSUED BY THE 2ND RESPONDENT.

//TRUE COPY//

PA TO JUDGE