Citation : 2021 Latest Caselaw 16449 Ker
Judgement Date : 5 August, 2021
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE DEVAN RAMACHANDRAN
THURSDAY, THE 5TH DAY OF AUGUST 2021 / 14TH SRAVANA, 1943 CON.CASE(C) NO. 872 OF 2021 NONCOMPLIANCE, SUPPRESSION AND WILLFUL VIOLATION OF THE JUDGMENT DATED 18.01.2021 IN WP(C) 7868/2019 OF HIGH COURT OF KERALA, ERNAKULAM
PETITIONERS/PETITIONERS 1,3 to 8 , 9 to 17, 19 to 25, 27 to 41, 43 to 47, 49 to 58:
1 RAJEEV A.R., AGED 50 YEARS, S/O. ACHUTHAN NAIR, KIZHAKKE THOTTATHU, CHENKAL VILLAGE, PLAMOOTTUKKADA P.O., TRIVANDRUM DISTRICT-695122.
(P.S.C. REG. NO.100995-RANK NO.135).
2 JAYA KRISHNAN T., S/O. PADMANABHA KURUP, AGED 44 YEARS, PADMASREE, BALASSERY, PANANGODE VILLAGE, PANANGODE P.O., KOZHIKODE DISTRICT-673612. (P.S.C. REG. NO.107622-RANK NO.139)
3 SACHIDANANDAN K., S/O. BALAKRISHNAN K., AGED 43 YEARS, KOORIKKADATH HOUSE, KARUVAMBRAM WEST, NARUKARA VILLAGE, MANJERI P.O., MALAPPURAM DISTRICT-676123. (P.S.C. REG. NO.106646-RANK NO.177)
4 VISANATHAN NAIR K., S/O. KUNJURAMAN NAIR, AGED 45 YEARS, VITHOOR KIZHAKKATHIL VEEDU, PANAYAN CHERRY, PANAYANCHERRY VILLAGE, ANCHAL P.O., KOLLAM DISTRICT- 691306. (P.S.C. REG. NO.102552-RANK NO.144)
5 SANTHOSH K. PAUL, S/O. K.P. PAULOSE, 43 YEARS, KANIYAMKUDY HOUSE, VENGOLA VILLAGE, VALAYANCHIRANGARA P.O., ERNAKULAM DISTRICT-683556.
(P.S.C. REG. NO.105040-RANK NO.97)
6 MATHAIKUTTY, S/O. GEORGE M., AGED 49 YEARS, ABIN BHAVANAM, MUZHANGADI, THODIYOOR VILLAGE, THODIYOOR P.O., KOLLAM DISTRICT-690523.
(P.S.C. REG. NO.102127-RANK NO.191)
7 MURALEEDHARAN PILLAI, S/O. THANKAPPAN PILLAI, AGED 55 YEARS, LEKSHMI NILAYAM, PANMANA VILLAGE, PUTHENCHANTHA P.O., KOLLAM DISTRICT-691583.
(P.S.C. REG. NO.102554-RANK NO.159)
8 RAJESH K.P., S/O. DAMODHARAN NAIR K.P., AGED 42 YEARS, KUTTINGAL HOUSE, NANMINDA VILLAGE, NANMINDA P.O., CON.CASE(C) NO. 872 OF 2021
KOZHIKODE DISTRICT-673613. (P.S.C. REG. NO.107482-RANK NO.237).
9 ANIL KUMAR G., S/O. R.G. PILLAI, AGED 42 YEARS, GAURISANKARAM CHERUKUNNAM, PALLICKAL VILLAGE, ANAYADI P.O., PATHANAMTHITTA DISTRICT-690561. (P.S.C. REG. NO.102598-RANK NO.114)
10 UDAYAKUMAR S., AGED 41 YEARS, S/O G. SARASAN, S.V. SADANAM KARIYODE, CHENKAL VILLAGE, CHENKAL P.O., THIRUVANANTHAPURAM DISTRICT-695132 (P.S.C. REG. NO.100496-RANK NO.181).
11 SUDHEER A., AGED 41 YEARS, S/O BALAN, MUTHUVANA HOUSE, NADUVANNUR VILLAGE, NADUVANNUR P.O., KOZHIKODE DISTRICT-673614 (P.S.C. REG. NO.107637-RANK NO.201).
12 NEERAJ KUMAR V., AGED 46 YEARS, S/O. A. VISWANATHAN NAIR, SREEVIHAR, MATTOM SOUTH, KUNNAMANGALAM VILLAGE, THATTARAMBALAM P.O., MAVELIKKAR, ALAPUZHA DISTRICT- 690103 (P.S.C. REG. NO.103383-RANK NO.171).
13 JAYAPRAKASH C.K., AGED 43 YEARS, S/O KRISHNANKUTTY NAIR, CHUNDAYILKALAM HOUSE, KERALASSERY VILLAGE, KERALASSERY P.O., PALAKKAD DISTRICT-678641. (P.S.C. REG. NO.105815-RANK NO.245).
14 MOHANAN P.N., AGED 53 YEARS, S/O NARAYANAN NAIR, MANJALAMKAD, KINANOOR VILLAGE, KOLLAMPARA P.O., NILESWAR (VIA) KASARGOD DISTRICT-671314 (P.S.C. REG. NO.108902-RANK NO.146).
15 ANEESH KUMAR R.T., AGED 40 YEARS, S/O SREEDHARAN NAIR, KOYILANDY, VIYYUR VILLAGE, KOLLAM P.O., KOZHIKODE DISTRICT-673307 (P.S.C. REG. NO.107954-RANK NO.231).
16 PRABISH KUMAR E., AGED 49 YEARS, S/O ACHUTHAN NAIR, MALAVIKA NILAYAM, ULLIYERI VILLAGE, KAKKANCHERY P.O., ULLIYERI VIA, KOZHIKODE DISTRICT-673323, (P.S.C. REG. NO.107862-RANK NO.197).
17 AJAYA KUMAR S., AGED 43 YEARS, S/O SASIDHARAN NAIR, ASWATHY VILASAM NENMANI, MUNDROTHURUTHU VILLAGE, MUNDROTHURUTHU P.O., KOLLAM DISTRICT-691502, (P.S.C. CON.CASE(C) NO. 872 OF 2021
REG. NO.102045-RANK NO.99).
18 JAYAPRAKASH B., AGED 51 YEARS, S/O. BHASKARAN NAIR, SREYAS, MAVELIKKARA, CHENNITHALA VILLAGE, CHENNITHALA P.O., ALAPPUZHA DISTRICT-690105, (P.S.C. REG. NO.103309-RANK NO.106).
19 SATHEESH KUMAR S., AGED 56 YEARS, S/O M.K. SIVAN, GIRIJA SADANAM, MYLOM VILLAGE, THAMARAKUDY P.O., KOTTARAKKARA, KOLLAM DISTRICT-691560 (P.S.C. REG. NO.100257-RANK NO.192).
20 PRAKASH V.S., AGED 49 YEARS, S/O. UNNIKRISHNAN NAIR, PERUVILAPADINJATETHIL PONGANADI, PANDALAM THEKKEKKARA VILLAGE, PARENTHAL P.O., PANDALAM, PATHANAMTHITTA DISTRICT-689501 (P.S.C. REG. NO.102734-RANK NO.102).
21 RAMA KRISHNAN M., AGED 45 YEARS, S/O RAMUNNI NAMBIAR, MALAYATTI HOUSE, MINHANIAM VILLAGE, MINHANIAM P.O., PERAMBRA VIA., KOZHIKODE DISTRICT-673525, (P.S.C. REG. NO.107968-RANK NO.229).
22 HAREESH C., AGED 44 YEARS, S/O APPU, KUNNATHUKANDY HOUSE, BALUSSERY VILLAGE, THURUTHIYADI P.O., KOZHIKODE DISTRICT-673612 (P.S.C. REG. NO.107832-RANK NO.198).
23 P. SATYAVRATHAN, S/O P. KUTTY SANKARAN NAIR, AGED 49 YEARS, PULLANDASSERY HOUSE, KADAMPAZHIPURAM - 2 VILLAGE, OMMANAZHIN P.O., PALAKKAD DISTRICT-678632, (P.S.C. REG. NO.105813-RANK NO.252).
24 SREESANTH S.R., AGED 41 YEARS, S/O RAGHAVAN NAIR, PRANAVAM HOUSE, VITTOOR VILLAGE, KOLLAM P.O., KOYILANDY, KOZHIKODE DISTRICT-673307 (P.S.C. REG. NO.107931-RANK NO.142).
25 JAYAKUMAR B., AGED 49 YEARS, S/O BHASKARAN PILLAI, KOCHUTHARAYIL, ADINADU VILLAGE, K.S. PURAM P.O., PUNNAKULAM, KARUNAGAPALLY, KOLLAM DISTRICT-690544, (P.S.C. REG. NO.102239-RANK NO.123).
26 VIJAYAKUMAR S., AGED 49 YEARS. S/O SREEDHARAN PILLAI, ASHOKA MANDHIRAM, ITTIVA VILLAGE, THUDAYANOOR P.O., KADAKKAL, KOLLAM DISTRICT-691536, (P.S.C. REG. CON.CASE(C) NO. 872 OF 2021
NO.102550-RANK NO.128).
27 MANOJ K., AGED 43 YEARS, S/O KAMMARAN K.V., KUNNUMAL HOUSE, KODAKKAD VILLAGE, POLLAPOIL P.O., KASARGOD DISTRICT-671310,(P.S.C. REG. NO.108890-RANK NO.174).
28 R. SHAJI, AGED 46 YEARS, S/O N. RAGHUVARAN, SHEEJA BHAVAN, VACHEKONAM ITTIVA AYOOR VIA., ITTIVA VILLAGE, VAYYANAM P.O., KOLLAM DISTRICT-691533, (P.S.C. REG. NO.102411,RANK NO.141).
29 PRAVEEN P., AGED 42 YEARS, S/O PUSHPAN, PEENIVAS, ANAD VILLAGE, MAHADEVIKAD P.O., KARTHIKAPALLY, ALAPPUZHA DISTRICT-690516. (P.S.C. REG. NO.103059-RANK NO.194).
30 SHIVA KUMAR S.R., AGED 45 YEARS, S/O SIVARAJ PILLAI, SIVALAYAM MANDAPAM VILLAGE, ANAD P.O., TRIVANDRUM DISTRICT-695544, (P.S.C. REG. NO.101081-RANK NO.219).
31 BINIL KUMAR D., AGED 41 YEARS, S/O DASAN N., VALLANINNAPUTHEN VEEDU, THIRUPURAM VILLAGE, THIRUPURAM P.O., TRIVANDRUM DISTRICT-695133, (P.S.C. REG. NO.101025-RANK NO.S, NADAR H-1).
32 M. MADHU, AGED 45 YEARS, S/O MADHAVAN PILLAI, KRISHNAJALI, RAJESH BHAVAN, THEKKAD VILLAGE, CHEERANIKKARA P.O., KUZHIVILA, VEMBAYAM, TRIVANDRUM DISTRICT-695615 (P.S.C. REG. NO.101032-RANK NO.207).
33 SANDEEP R.S., AGED 44 YEARS, S/O RAJASEKHARAN NAIR, INDEEVAROM, VALIYARATHALA, OORUTTAMBALAM VILLAGE, OORUTTAMBALAM P.O., TRIVANDRUM DISTRICT-695507, (P.S.C. REG. NO.101665-RANK NO.220).
34 JOHNY THOMAS, AGED 52 YEARS, S/O THOMAS, KARIKOOTTATHIL, ELACKEO VILLAGE, MARANGATTYPILLY P.O., KOTTAYAM DISTRICT-686635 (P.S.C. REG. NO.103690-RANK NO.165).
35 HARI KUMAR M.R., AGED 53 YEARS, S/O MADHAVAN NAIR, ANOOP, ANKIYARA, VILAVOORKKAL VILLAGE, PEYAD P.O., TRIVANDRUM DISTRICT-695573 (P.S.C. REG. NO.101426-RANK NO.182).
36 SUNIL KUMAR S., AGED 40 YEARS, SREETHILAK TC10/1109(8) CON.CASE(C) NO. 872 OF 2021
MELETHUMELE PEROORKKADA VILLAGE, MANIKANTESWARAM P.O., TRIVANDRUM DISTRICT-695013 (P.S.C. REG. NO.100007-RANK NO.163).
37 HARILAL T.S., AGED 45 YEARS, S/O THANKAPPAN P., KRISHNA KRIPA SISILIPURAM, VENGANOOR VILLAGE, VENGANNOOR P.O., TRIVANDRUM DISTRICT-695523 (P.S.C. REG. NO.100041-RANK NO.157).
38 CHANDRAN PILLAI B., AGED 47 YEARS, S/O BHASKARA PILLAI, ASWATHY BHAVAN, CNRA-71-B CHATHIYODU LANE, KUDAPPANAKUNNU VILLAGE, NALANCHIRA P.O., TRIVANDRUM DISTRICT-695015 (P.S.C. REG. NO.100105-RANK NO.149).
39 SANEESH U.R., AGED 43 YEARS, S/O UNNI KRISHNAN, KARTHIKA, POTTAYIL VILAVOORKKAL VILLAGE, MALAYINKIL P.O., TRIVANDRUM DISTRICT-695571, (P.S.C. REG. NO.100099-RANK NO.250).
40 PRADEEP P.S., AGED 41 YEARS, S/O K. SOMAN NAIR, PRANAMAM, TC.19/2151(2) MUDAVANMUGHAL, THIRUMALA VILLAGE, POOJAPURA P.O., TRIVANDRUM DISTRICT-695012 (P.S.C. REG. NO.100052-RANK NO.172).
41 BHADRAN K., AGED 52 YEARS, S/O KUMARASWAMY, SUGANTHI BHAVAN ANKIYARA, VILAVOORKKAL VILLAGE, PEYAD P.O., TRIVANDRUM DISTRICT-695573 (P.S.C. REG. NO.101282-RANK NO.153).
42 SHIBU B.S., AGED 43 YEARS, S/O BABU K., TC 48/1053, THOPPIL VEEDU, AMBALATHARA, MUTTATHARA VILLAGE, POONTHURA P.O., TRIVANDRUM DISTRICT-695026 (P.S.C. REG. NO.101681-RANK NO.185).
43 MANOJ R.S., AGED 40 YEARS, S/O RAMACHANDRAN NAIR, THIRUVATHIRA, VEVILA NAGAR, KALLIYOOR VILLAGE, OOKKODU P.O., NEMOM TRIVANDRUM DISTRICT-695020 (P.S.C. REG. NO.100786-RANK NO.164).
44 BIJU KUMAR R., AGED 41 YEARS, S/O RAMACHANDRAN NAIR, SOUPARNIKA, KALLIYOOR VILLAGE, KALLIYOOR P.O., TRIVANDRUM DISTRICT-695042, (P.S.C. REG. NO.100740- RANK NO.130).
45 SATHEESH KUMAR A., AGED 47 YEARS, S/O G. APPUKUTTAN, CON.CASE(C) NO. 872 OF 2021
THIRUVAMBADI KALATHARA, ARUVIKKARA VILLAGE, MANCHA P.O., NEDUMANGADU TRIVANDRUM DISTRICT-695541 (P.S.C. REG. NO.101283-RANK NO.188).
46 SAJU KUMAR M., AGED 44 YEARS, S/O MANIKAN NAIR G., JAYA BHAVAN, TC 42/1086, MUTTATHARA VILLAGE, VALLAKADAVU P.O., TRIVANDRUM DISTRICT-695008, (P.S.C. REG. NO.100775-RANK NO.241).
47 RAJENDRAN B., AGED 45 YEARS, S/O BHANU, NANTHIMALA THOTTAVARAM, PERUMKADAVILA VILLAGE, PERMKADAVILA P.O., TRIVANDRUM DISTRICT-695124 (P.S.C. REG. NO.101045-RANK NO.184).
48 MOHANA KUMAR P., AGED 53 YEARS, S/O K. RAMACHANDRAN NAIR, TC 6/243(9) PANCHAJENNIYAM, NETAJI ROAD, NRRA-D- 35/3, VATTIYOORKAVU VILLAGE, VATTIYOORKAVU P.O., TRIVANDRUM DISTRICT-695013 (P.S.C. REG. NO.100775-RANK NO.241).
49 RANJITH KUMAR S., AGED 42 YEARS, S/O B.SADHASIVAN PILLAI, GOKULAM, KULATHUMMAL VILLAGE, AMACHAL P.O., KATTAKKADA TRIVANDRUM DISTRICT-695572 (P.S.C. REG. NO.101058-RANK NO.126).
50 SAJEEV R., AGED 49 YEARS, S/O K. RAMACHANDRAN, THUPPASSERIL AYANIVELIKULANGAR VILLAGE, S.V. MAREKET P.O., KARUNAGAPALLY, KOLLAM DISTRICT (P.S.C. REG. NO.102477-RANK NO.148).
51 ANEESH KUMAR P.C., AGED 44 YEARS, S/O CHOYIKUTTY P.C., PILAVUNNICHALIL, UNNIKULAM VILLAGE, POONOOR P.O., KOZHIKODE DISTRICT-673574, (P.S.C. REG. NO.107982-RANK NO.162).
52 PURUSHOTHAMAN P.K., AGED 50 YEARS, S/O KUNHIRAMAN, NARAYANEEYAM, NELLIKKAT, BALLA VILLAGE, BALA P.O., KANHANGAD KASARGOD DISTRICT-671531 (P.S.C. REG. NO.108868-RANK NO.92).
53 SURESH KUMAR S., AGED 50 YEARS, S/O SUKUMARAN NAIR, VINESH NIVAS, VILAPPIL VILLAGE, PULIYARAKONAM P.O., TRIVANDRUM DISTRICT-695574 (P.S.C. REG. NO.100736-RANK NO.196).
CON.CASE(C) NO. 872 OF 2021
BY ADV V.SETHUNATH
RESPONDENTS/RESPONDENT NO.46:
K.T.JAYARAJAN AGED 55 YEARS, S/O. K.T. RAMAN, MANAGING DIRECTOR, KERALA STATE TEXTILES CORPORATION LIMITED (KSTCL), ANNAPOORNA, T.C. 9/2000-01, KOCHAR ROAD, SASTHAMANGALAM, THIRUVANANTHAPURAM-695010.
BY ADV.SHRI.P.U.SHAILAJAN, SC, KERALA STATE TEXTILE CORPORATION LTD
THIS CONTEMPT OF COURT CASE (CIVIL) HAVING COME UP FOR ADMISSION ON 05.08.2021, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
CON.CASE(C) NO. 872 OF 2021
JUDGMENT
This contempt case has been filed by the
petitioners with the allegation that, in spite of
the specific directions in the judgment dated
18.01.2021 in W.P.(C)No.7868 of 2019, the
respondent has not reported the available
vacancies in their services to the Kerala Public
Service Commission (PSC) on or before 28.01.2021.
2. The petitioners submit that on account of
the failure of the respondent to do so, valuable
rights vested with them, as per the rank list,
have now been effaced; and they thus pray that
appropriate action be taken against the respondent
under the Contempt of Courts Act.
3. In response, the learned counsel for the
respondent - Sri.P.U.Shailajan, submitted that the
afore allegations of the petitioners are
completely untrue, because there are only four CON.CASE(C) NO. 872 OF 2021
sanctioned posts, which had already been reported
to the PSC, through Annexures R(a), R(b) and R(c),
in the years 2009, 2013 and 2016, respectively. He
submitted that since no Rules had been approved by
the Government, the PSC has not yet made any
advice to the same.
4. Sri.V.Sethunath - learned counsel for the
petitioners, opposed the afore submissions, saying
that there is nothing on record to show that any
vacancies have been reported after the judgment
and therefore, persisted that action be taken
against the respondent.
5. I am afraid that I cannot find favour with
Sri.V.Sethunath because if, as stated by the
respondent - and as is evident from Annexures
R(a), R(b) and R(c) - the vacancies had already
been reported to the PSC, then it is up to the
said Authority to make apposite advice and if this
has not yet been done, then the remedy will CON.CASE(C) NO. 872 OF 2021
proceed against the said Authority appropriately,
rather than pursue this contempt case against the
respondent.
In the afore circumstances, leaving open the
afore liberty to the petitioners, I close this
contempt case without any further orders.
Sd/-
DEVAN RAMACHANDRAN JUDGE akv CON.CASE(C) NO. 872 OF 2021
APPENDIX OF CON.CASE(C) 872/2021
PETITIONER'S ANNEXURES:
ANNEXURE 1 THE CERTIFIED COPY OF THE JUDGMENT IN WPC NO.7868/2019 DATED 18/01/2021.
ANNEXURE 2 THE TRUE COPY OF THE COUNTER AFFIDAVIT FILED BY THE 1ST RESPONDENT DATED 12/01/2021.
ANNEXURE 3 TRUE COPY OF THE APPOINTMENT NOTIFICATIONS ISSUED BY THE 46TH RESPONDENT.
RESPONDENT'S/S ANNEXURES :
ANNEXURE R(a) TRUE COPY OF THE LETTER DATED 4.8.2009 SENT BY THE KSTC TO THE SECRETARY, KERALA PUBLIC SERVICE COMMISSION.
ANNEXURE R(b) TRUE COPY OF THE LETTER DATED 1.6.2013 SENT BY THE KSTC TO THE SECRETARY, KERALA PUBLIC SERVICE COMMISSION.
ANNEXURE R(c) TRUE COPY OF THE LETTER DATED 26.09.2016 SENT BY THE KSTC TO THE SECRETARY, KERALA PUBLIC SERVICE COMMISSION.
//TRUE COPY// P.A. TO JUDGE
Publish Your Article
Campus Ambassador
Media Partner
Campus Buzz
LatestLaws.com presents: Lexidem Offline Internship Program, 2026
LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!