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Augustine vs Antony
2021 Latest Caselaw 16397 Ker

Citation : 2021 Latest Caselaw 16397 Ker
Judgement Date : 4 August, 2021

Kerala High Court
Augustine vs Antony on 4 August, 2021
RSA No.674/2003                                  1/1

                          IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                          PRESENT
                           THE HONOURABLE MR. JUSTICE P.SOMARAJAN
                  Wednesday, the 4th day of August 2021 / 13th Sravana, 1943
                                      RSA NO. 674 OF 2003

AS No.14/2001 OF THE ADDITIONAL DISTRICT COURT,NORTH PARAVUR

OS No.621/1994 OF THE PRINCIPAL SUB COURT,NORTH PARAVUR
   APPELLANT/APPELLANT/PLAINTIFF:

      1. AUGUSTINE,S/O.OUSEPH, PYNADATH HOUSE, KARUKUTTI.(DIED)
      2. SHINY THOMAS, KANIICHAI HOUSE, VYNTHALA, PALAYAPPARAMBU P.O.,
          CHALAKUDY-680 741.
      3. SHAJU AUGUSTIN, PAINADATHU HOUSE, NEAR TO CHEENI, EDAKUNNU, PADUVAPURAM
          P.O., KARUKUTTY, ANGAMALLI, PIN CODE-683 576.
      4. SAJI AUGUSTIN, PAINADATHU HOUSE, NEAR TO CHEENI, EDAKUNNU, PADUVAPURAM
          P.O., KARUKUTTY, ANGAMALLI, PIN CODE-683 576.
      5. SHIJA THOMAS, MENACHERI HOUSE, KOONAMMAVU P.O., NEAR KOCHAL,
          PARAVOOUR-683 518.
      6. SHIBY KURUVILA, POONYOLI HOUSE, NEAR POLICE STATION, KALADY-683 550.
          LEGAL REPRESENTATIVES OF DECEASED SOLE APPELLANT ARE IMPLEADED AS
          ADDL.APPELLANTS 2 TO 6 AS PER ORDER DATED 29.09.2016 IN IA.1944/2016.

        BY ADVS.SRI.M.GOPIKRISHNAN NAMBIAR,SRI.P.BENNY THOMAS,SRI.B.DEEPAK,SRI.K.JOHN
        MATHAI,SRI.JOSON MANAVALAN and SRI.KURYAN THOMAS
   RESPONDENTS/RESPONDENTS/DEFENDANTS:

      1. ANTONY, S/O.VAREED,PYNADATH HOUSE, NEAR BATHLEHAM CHURCH, P.O.KARUKUTTI.
      2. ANEESH, S/O.ANTONY, .DO. .DO.

        R1 BY ADV.SRI.P.VISWANATHAN,Sr.Advocate
        R1-R2 BY ADVS.SRI.AJITH VISWANATHAN.

        This Regular second appeal having come up for orders on
   04.08.2021,upon perusing the Judgment dated 20-02-2020 of this Court in
   this RSA and the letter dated 24-06-2021 of the Principal Sub Judge,
   N.Paravur, the court on the same day passed the following:

                                             ORDER

It is reported by the learned Sub Judge that stay is pending in the matter.

Sd/-

P.SOMARAJAN

JUDGE

04-08-2021 /True Copy/ Assistant Registrar

 
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