Sakundala Vindokumar vs The Manager, Ottappalam ...
2021 Latest Caselaw 16383 Ker

WP(C) NO. 14504 OF 2011
                                       1

             IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                 PRESENT
         THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
 WEDNESDAY, THE 4TH DAY OF AUGUST 2021 / 13TH SRAVANA, 1943
                     WP(C) NO. 14504 OF 2011
PETITIONER/S:

          MRS.SAKUNDALA VINODKUMAR,
          AGED 40 YEARS,W/O.K.P.VINODKUMAR,BHAVANA HOUSE,,
          PLACHITHARA DESOM,VANIYAMKULAM AMSOM,, OTTAPALAM
          TALUK,PALAKKAD DISTRICT

          BY ADVS.
          SRI.M.G.KARTHIKEYAN
          SRI.NIREESH MATHEW
          SRI.RANJITH JACOB KOSHY



RESPONDENT/S:

     1     THE MANAGER, OTTAPPALAM CO-OPERATIVE URBAN BANK
           VANIYAMKULAM BRANCH,VANIYAMKULAM,, PALAKKAD
           DISTRICT 679522

     2     THE SPECIAL SALE OFFICER
           O/O.THE ASST.REGISTRAR OF CO-OPERATIVE
           SOCIETIES(G), OTTAPALAM, PALAKKAD DISTRICT 679101


OTHER PRESENT:

          SMT.MABLE.C.KURIAN, SR.GP




      THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION
ON   04.08.2021,   THE   COURT    ON       THE   SAME   DAY   DELIVERED   THE
FOLLOWING:
 WP(C) NO. 14504 OF 2011
                                2




                  P.V.KUNHIKRISHNAN, J
             -------------------------------
                 W.P.(C)No.14504 of 2011
            --------------------------------
          Dated this the 4th day of August 2021


                          JUDGMENT

Learned counsel for the petitioner submitted

that the matter is infructuous. Therefore, the Writ

Petition is dismissed as infructuous.

SD/-

P.V.KUNHIKRISHNAN JUDGE rkc