Deric John vs Chief Registrar General Of ...
2021 Latest Caselaw 16353 Ker

               IN THE HIGH COURT OF KERALA AT ERNAKULAM
                               PRESENT
               THE HONOURABLE MR. JUSTICE SATHISH NINAN
    WEDNESDAY, THE 4TH DAY OF AUGUST 2021 / 13TH SRAVANA, 1943
                        WP(C) NO. 8188 OF 2021
PETITIONER:

          DERIC JOHN,
          AGED 40 YEARS
          S/O. JOHN, CHERUPUSHPA MANDIRAM, KARITHURA, CHAVARA
          (PO), KOLLAM DISTRICT.

          BY ADV N.SUNIL JOSEPH



RESPONDENTS:

    1     CHIEF REGISTRAR GENERAL OF MARRIAGES (COMMON)
          (COMMON), OFFICE OF THE DIRECTOR OF PANCHAYATS, PUBLIC
          OFFICE BUILDING, THIRUVANANTHAPURAM - PIN - 695033.

    2     REGISTRAR GENERAL OF MARRIAGES(COMMON)
          OFFICE OF THE DEPUTY DIRECTOR OF PANCHAYATS, KOLLAM,
          COLLECTORATE (P.O), KOLLAM, PIN - 691013.

    3     THE LOCAL REGISTRAR OF MARRIAGES(COMMON)
          KOLLAM MUNICIPAL OFFICE, KOLLAM, PIN - 691001.

          BY ADV SRI.M.K.CHANDRA MOHAN DAS,SC,KOLLAM MPT




     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
04.08.2021, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
                                     2
WP(C) NO. 8188 OF 2021




                           JUDGMENT

The learned counsel for the petitioner seeks

permission to withdraw the writ petition without prejudice

to his rights. Permission granted. The writ petition is

dismissed as withdrawn.

Sd/-

SATHISH NINAN

JUDGE

rsr

WP(C) NO. 8188 OF 2021

APPENDIX OF WP(C) 8188/2021

PETITIONER EXHIBITS

EXHIBIT P1 TRUE COPY OF THE CERTIFICATE OF MARRIAGE NO.

10222/2011 DATED 16.11.2020 ISSUED BY THE THIRD RESPONDENT.

EXHIBIT P2 TRUE COPY OF THE RELEVANT PORTION OF THE KERALA GAZATTE NOTIFICATION VOLUME 54 DATED 03.09.2009.

EXHIBIT P3 TRUE COPY OF THE MEMO NO. H9(MC)36551/20 DATED 15.02.2021 ISSUED BY THE 3RD RESPONDENT.