Swapna P.R vs District Co-Operartive Bank, ...
2021 Latest Caselaw 16352 Ker

          IN THE HIGH COURT OF KERALA AT ERNAKULAM
                          PRESENT
           THE HONOURABLE MR. JUSTICE AMIT RAWAL
 WEDNESDAY, THE 4TH DAY OF AUGUST 2021 / 13TH SRAVANA, 1943
                   WP(C) NO. 5878 OF 2014


PETITIONER/S:

    1    SWAPNA P.R.,CLERK, CHRUKARA SERVICE CO-OPERATIVE
         BANK LTD.NO.1723, CHERUKARA P.O., ALAPPUZHA-
         688506.

    2    SHAMMY T.S.,SECRETARY, PRIYADARSHINI VANITHA COIR
         VYAVASAYA CO-OPERATIVE SOCIETY LTD.NO.14.935,
         VARANAM P.O., CHERTHALA, ALAPPUZHA-688524.

    3    PRIYALEGHA D.P.,SECRETARY, PUNNAPRA MARKETING
         SOCIETY A.1056, SANTHANAPURAM P.O., KAITHAVARA,
         ALAPPUZHA DISTRICT.

    4    P.N.BABU,SECRETARY, KAVALAM BLACK LIMESHELL CO-
         OPERATIVE SOCIETY LTD.NO.A886, KAVALAM P.O.,
         ALAPPUZHA-688506.

         BY ADV SRI.KALEESWARAM RAJ



RESPONDENT/S:

    1    DISTRICT CO-OPERARTIVE BANK, ALAPPUZHA
         ALAPPUZHA, REPRESENTED BY THE GENERAL MANAGER,

         DISTRICT CO-OPERATIVE BANK, ALAPPUZHA-688001.

    2    THE GENERAL MANAGER,DISTRICT CO-OPERATIVE BANK,
         ALAPPUZHA-688001.

    3    THE REGISTRAR OF CO-OPERATIVE SOCIETIES
         THIRUVANANTHAPURAM-695001.

    4    THE JOINT REGISTRAR OF CO-OPERATIVE SOCIETIES
         ALAPPUZHA-688001.
 WP(C) NO. 5878 OF 2014




                                       -2-

      5          KERALA PUBLIC SERVICE COMMISSION
                 REPRESENTED BY THE SECRETARY, KERALA PUBLIC
                 SERVICE COMMISSION, PATTOM, THIRUVANANTHAPURAM-
                 695004.

      6          THE DISTRICT OFFICER
                 KERALA PUBLIC SERVICE COMMISSION, ALAPPUZHA-
                 688001.

                 BY ADV SMT.K.N.RAJANI, SC, ALAPPUZHA
                 DIST.CO.OP.BANK LTD.


OTHER PRESENT:
          GP SRI JIMMY GEORGE

                 ADV.SRI P C SASIDHARAN, SC FOR KPSC




          THIS     WRIT    PETITION    (CIVIL)   HAVING   COME    UP    FOR
ADMISSION         ON     04.08.2021,   THE   COURT   ON   THE    SAME   DAY
DELIVERED THE FOLLOWING:
 WP(C) NO. 5878 OF 2014




                                 -3-




                            JUDGMENT

(Dated this the 4th day of August, 2021)

The learned counsel for the petitioners submitted that the petitioners were appointed as per the advice and accordingly, the matter has become infructuous. Therefore, this Writ Petition is closed.

Sd/-

AMIT RAWAL, JUDGE.

dl/