Monday, 04, May, 2026
 
 
 
Expand O P Jindal Global University
 
  
  
 
 
 

Union Bank Of India vs M/S.Mahavir Plantations Pvt.Ltd ...
2021 Latest Caselaw 16350 Ker

Citation : 2021 Latest Caselaw 16350 Ker
Judgement Date : 4 August, 2021

Kerala High Court
Union Bank Of India vs M/S.Mahavir Plantations Pvt.Ltd ... on 4 August, 2021
               IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                PRESENT
                 THE HONOURABLE MR. JUSTICE T.R.RAVI
    WEDNESDAY, THE 4TH DAY OF AUGUST 2021 / 13TH SRAVANA, 1943
                       WP(C) NO. 14105 OF 2009
PETITIONER:

          UNION BANK OF INDIA,
          HAVING REGISTERED OFFICE AT 239, VIDHAN BHAVAN MARG,
          NARIMAN POINT, MUMBAI-400 021, AND BRANCH AT
          MATTANCHERRY KNOWN AS, KOCHI MAIN BRANCH, BAZAR ROAD,
          PB NO.185, MATTANCHERY, KOCHI, PIN-682 002, REPRESENTED
          BY SENIOR MANAGER.

          BY ADVS.
          SRI.A.V.THOMAS
          SRI.JOJO GEORGE
          SRI.NIDHI SAM JOHNS
RESPONDENTS:

    1     M/S.MAHAVIR PLANTATIONS PVT.LTD,
          24/1551, INDIRA GANDHI ROAD, W/ISLAND, KOCHI-682 003,
          REPRESENTED BY ITS CHAIRMAN AND MANAGING DIRECTOR.

    2     UNIT TRUST OF INDIA,
          13, SIR VITHALDAS MARG, NEW MARINE LINES,
          MUMBAI-400 020,
          REPRESENTED BY ITS CHAIRMAN AND MANAGING DIRECTOR.

    3     BANK OF INDIA,
          STAR HOUSE, C-26, BANDRA KURLA COMPLEX,
          BANDRA (E), MUMBAI,
          REPRESENTED BY ITS CHAIRMAN AND MANAGING DIRECTOR.

    4     INDIAN BANK,
          31, RAJAJI SALAI, CHENNAI-600 001,
          REPRESENTED BY ITS CHAIRMAN AND, MANAGING DIRECTOR.

    5     THE SECRETARY,
          INDUSTRIES DEPARTMENT,
          GOVERNMENT OF KERALA, THIRUVANANTHAPURAM.

    6     THE COLLECTOR,
          CENTRAL EXCISE, C.R.BUILDING,
          I.S. PRESS ROAD, COCHIN-682 018.
 WP(C) No.14105 OF 2009
                                        2



       7          THE REGIONAL PROVIDENT FUND COMMISSIONER,
                  BHAVISHYANIDHI BHAVAN, PATTOM,
                  THIRUVANANTHAPURAM-695 004.

       8          THE DIRECTOR OF INCOME-TAX,
                  (R), MAYOOR BHAVAN, CANNAUGHT PLACE, NEW DELHI.

       9          THE DIRECTOR GENERAL,
                  EMPLOYEES' STATE INSURANCE CORPORATION, ESIC,
                  REGIONAL OFFICE, RAJENDRA BHAVAN, RAJENDRA PALACE,
                  NEW DELHI-110 008.

                  BY ADVS.
                  SRI.T.V.AJAYAKUMAR, SC, ESI CORPN.
                  SRI.ANIL D. NAIR
                  KUM.P.H.RIMJU
                  SRI.V.J.ANAND
                  SRI.P.BENNY THOMAS
                  SRI.A.K.JAYASANKAR NAMBIAR
                  SRI.K.JOHN MATHAI
                  SRI.JITHIN PAUL VARGHESE
                  SRI.E.K.NANDAKUMAR
                  SRI.S.SREEKUMAR
                  SRI.N.N. SUGUNAPALAN, SC, P.F.
                  SRI.VINOD JABAR


THIS       WRIT   PETITION   (CIVIL)   HAVING   COME   UP   FOR   ADMISSION   ON
04.08.2021, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WP(C) No.14105 OF 2009
                                   3

                            JUDGMENT

The learned counsel for the

petitioner submits that the writ petition is

not pressed.

In the light of the submission made

by the learned counsel for the petitioner,

the writ petition is dismissed as not

pressed.

Sd/-

T.R.RAVI JUDGE

WW

 
Download the LatestLaws.com Mobile App
 
 
Latestlaws Newsletter
 

Publish Your Article

 

Campus Ambassador

 

Media Partner

 

Campus Buzz

 

LatestLaws Guest Court Correspondent

LatestLaws Guest Court Correspondent Apply Now!
 

LatestLaws.com presents: Lexidem Offline Internship Program, 2026

 

LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!

 
 

LatestLaws Partner Event : Smt. Nirmala Devi Bam Memorial International Moot Court Competition

 
 
Latestlaws Newsletter