Citation : 2021 Latest Caselaw 16278 Ker
Judgement Date : 4 August, 2021
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE A.MUHAMED MUSTAQUE
&
THE HONOURABLE DR. JUSTICE KAUSER EDAPPAGATH
WEDNESDAY, THE 4TH DAY OF AUGUST 2021 / 13TH SRAVANA, 1943
OP (FC) NO. 393 OF 2021
IA 6/2021 IN OPGW 103/2021 OF FAMILY COURT, PALA, KOTTAYAM
PETITIONERS/RESPONDENTS:
1 SMITHA ANTONY, AGED 32 YEARS, W/O. NITHIN JOSE, P
P VILAKOM VEEDU, KARUMKULAM VILLAGE,
NEYYATTINKKARA TALUK, PULLUVILA POST,
THIRUVANANTHAPURAM DISTRICT - 695526.
2 PUSHPAM ANTONY, AGED 60 YEARS,W/O. LATE ANTONY, P
P VILAKOM VEEDU, KARUMKULAM VILLAGE,
NEYYATTINKKARA TALUK, PULLUVILA POST,
THIRUVANANTHAPURAM DISTRICT - 695526.
BY ADVS.AJIT G ANJARLEKAR
G.P.SHINOD
ATUL MATHEWS
RESPONDENT/PETITIONER:
NITHIN JOSE, AGED 33 YEARS
CHOTTI KARAYIL PULICKAL HOUSE, CHITTADI POST,
PARATHODE VILLAGE, KANJIRAPPALLY TALUK, KOTTAYAM
DISTRICT - 686512.
THIS OP (FAMILY COURT) HAVING COME UP FOR ADMISSION ON
04.08.2021, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
O.P.(FC).No.393/2021
-:2:-
J U D G M E N T
Dated this the 4th day of August, 2021
A.Muhamed Mustaque,J.
This Original Petition is filed for expeditious
disposal of an application for interim custody in OP
(G&W) No.103/2021 before the Family Court, Pala. A Division bench of this Court in Shiju Joy v. Nisha
(2021 (2) KLT 607) has given necessary directions in
the matter of disposal of interlocutory applications
and other pending matter before the Family Court. We
therefore direct the Family Court that the directions
in the above judgment shall be scrupulously followed in
this case as well.
The original petition is disposed of.
Sd/-
A.MUHAMED MUSTAQUE JUDGE sd/-
DR. KAUSER EDAPPAGATH
JUDGE
kp True copy
P.A. To Judge
O.P.(FC).No.393/2021
APPENDIX OF OP (FC) 393/2021
PETITIONERS' EXHIBITS
Exhibit P1 COPY OF OP(GW) NO.103/2021 FILED BY THE RESPONDENT BEFORE THE FAMILY COURT, PALA
Exhibit P2 COPY OF THE THE INJUNCTION ORDER DATED 26.2.2021 OF THE FAMILY COURT, PALA IN OP 103/2021
Exhibit P3 THE COPY OF THE ADMISSION FORM DATED 28.9.18 OF ST. JUDE'S ENGLISH MEDIUM NURSERY SCHOOL, PULLUVILA.
Exhibit P4 COLOUR PHOTOGRAPH OF THE PRE-
KINDERGARTEN BATCH OF 2018-19 OF ST JUDE'S NURSERY SCHOOL PULLUVILA
Exhibit P5 THE COPY OF THE VACCINATION CARD ISSUED BY CHC PULLUVILA.
EXHIBIT P6 TRUE COPY OF THE TREATMENT DETAILS DATED 22.4.19 ISSUED BY KC HOSPITAL PANANINNA
EXHIBITP6(A) TRUE COPY OF THE TREATMENT DETAILS DATED 28.3.2019 ISSUED BY KC HOSPITAL, PANANINNA
EXHIBIT P6(B) A TRUE COPY OF TREATMENT CHIT ISSUED BY DR. M LOHIDAKSHAN UNNITHAN
EXHIBIT P6(C) TRUE COPY OF THE TREATMENT CHIT ISSUED BY BROTHERS HOSPITAL AND CLINICAL LABORATORY
EXHIBIT P6(D) A COPY OF THE LETTER ISSUED BY THE MEDICAL OFFICER, ANUPAMA HOSPITAL, THIRUVANANTHAPURAM O.P.(FC).No.393/2021
EXHIBIT P7 TRUE COPY OF IA 6/2021 IN OP(GW) NON 103/2021 PREFERRED BY THE PETITIONERS BEFORE THE FAMILY COURT, PALA
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