Kerala High Court
Lalu V vs Kerala Tourism Development ... on 4 August, 2021
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE DEVAN RAMACHANDRAN
WEDNESDAY, THE 4TH DAY OF AUGUST 2021 / 13TH SRAVANA, 1943
WP(C) NO. 1690 OF 2011
PETITIONER:
LALU V.
DEVELOPMENT CORPORATION LTD., MASCOT HOTEL,,
THIRUVANANTHAPURAM-695033.
BY ADVS.
SMT.AYSHA YOUSEFF
SRI.JOBI.A.THAMPI
SMT.M.KABANI DINESH
SMT.MOLLY JACOB
SMT.RABIA BEEGAM T.K.
RESPONDENTS:
1 KERALA TOURISM DEVELOPMENT CORPORATION
REPRESENTED BY ITS MANAGING DIRECTOR,, MASCOT SQUARE,
THIRUVANANTHAPURAM-695033.
2 MANAGING DIRECTOR KERALA TOURISM
DEVELOPMENT CORPORATION,, MASCOT SQUARE,
THIRUVANANTHAPURAM-695033.
3 DEEPA S. COMPUTER MAINTENANCE TRAINEE
CORPORATE OFFICE, MASCOT SQUARE,, THIRUVANANTHAPURAM-
695033.
4 STATE OF KERALA REPRESENTED BY
SECRETARY TO GOVERNMENT INFORMATION DEPARTMENT.
*ADDL R5 ABHILASH C.S.,
AGED 27 YEARS
S/O. SUDHAKARAN, CHANDRIKA BHAVAN, NLRA-354, ULLOOR,
MCPO, THIRUVANANTHAPURAM-695011.
*ADDL R6 JITHIN N.M.,
AGED 24 YEARS
S/O. MOHANAN N.K., NELLICKAL HOUSE, KUZHIMATTOM P.O.,
KOTTAYAM-686533.
WP(C) NO. 1690 OF 2011
2
*ADDL R7 SANTHOSH KUMAR V.K.,
AGED 32 YEARS
SD/O.K. KESAVAN NAIR, REVATHY, TC 5/1254(1), SWATHY
NAGAR LANCE NO.6. H. NO. 173, PEROORKADA P.O.,
THIRUVANANTHAPURAM-695005.
*ADDL R8 SUDHEESH M.S.,
AGED 26 YEARS
S/O. K.P. SURESH, SUNDHOORAM, GIRINAGAR, MUVATTUPUZHA
POST, ERNAKULAM DISTRICT-686661.
*ADDL R9 RATHEESH P.R.,
AGED 24 YEARS
S/O. RAVEENDRAN UNNITHAN, RAJESH BHAVAN, KANNIMEL
THERZ, PATTAZHY P.O., KOLLAM-691522.
*ADDL R10 VIJOSH J.,
AGED 27 YEARS
S/O. JYOTHEENDRAN P., VILAYILVEEDU, KUZHIMUKKU, MARKET
ROAD, ATTINGAL P.O., THIRUVANANTHAPURAM-695101.
*ADDL R11 PRAVEEN P.P,
AGED 26 YEARS
S/O. P.S. PARAMESWARN, PAYYAMPARAMBIL (HOUSE),
PADDUKAD, P.O. VIYYUR, THRISSUR-68010.
*(ADDITIONAL R5 TO R11 ARE IMPLEADED AS PER ORDER DATED
04/02/2011 IN IA 1829/2011).
*ADDL R12 ANOOB M.A.,
AGED 24 YEARS
S/O. M.S. ASHRAF, MAROTIPARAMBIL HOUSE, MARAMPALLY
P.O., ALUVA, ERNAKULAM-683107.
*ADDL R13 SHANITA M.,
AGED 27 YEARS
S/O. M. VIJAYAN, MULLAPPALLIL HOUSE, PUZHAMUDI P.O.,
KOVADDUNI, WAYANAD-673121.
WP(C) NO. 1690 OF 2011
3
*ADDL R14 SOUMYA N.V.,
AGED 25 YEARS
KATTAYATT HOUSE, THILLENKERY P.O., MATTANNUR VIA,
KANNUR-670702.
*ADDL R15 PRASOBH KUMAR T.V.,
AGED 32 YEARS
S/O. S. THRIVIKRAMAN NAIR, VASANTHA VIHAR,
KAIPPATTIMUKKU, AVANAVANCHERRY P.O., ATTINGAL,
THIRUVANANTHAPURAM.
*ADDL R16 PRIJI M. NAIR,
AGED 25 YEARS
S/O. G. MADAHAVANKUTTY NAIR, KOCKALAVEEDU, AGRAM,
THADILAPU P.O., ANCHAL, KOLLAM-691306.
*(ADDITIONAL R12 TO R16 ARE IMPLEADED AS PER ORDER
DATED 08/02/2011 IN IA 1819/2011)
BY ADVS.
SRI.LAL GEORGE
SMT.M.J.INDUJA
SRI.A.S.SAJUSH PAUL
OTHER PRESENT:
G.P - V. VENUGOPAL
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON 04.08.2021,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C) NO. 1690 OF 2011
4
JUDGMENT
Even though this matter was called more than once today,
there was no representation for the petitioner. I, therefore,
suspect that the petitioner is not interested in prosecuting this
matter any further.
Accordingly, this writ petition is dismissed for default.
SD/-
DEVAN RAMACHANDRAN
JUDGE
rp
