Usman vs Alamkode Grama Panchayath Rep.By ...
2021 Latest Caselaw 16161 Ker

                IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                PRESENT
          THE HONOURABLE MR.JUSTICE MURALI PURUSHOTHAMAN
     TUESDAY, THE 3RD DAY OF AUGUST 2021 / 12TH SRAVANA, 1943
                        WP(C) NO. 13092 OF 2013
PETITIONER/S:

          USMAN
          AGED 48 YEARSS/O VAPPU
          MELEVALAPPIL HOUSE, NANNAMMUKKU SOUTH P.O. MALAPPURAM.

          BY ADV SRI.MANU ROY



RESPONDENT/S:

          ALAMKODE GRAMA PANCHAYATH,
          NANNAMMUKKU P.O., MALAPPURAM-679 575,
          REPRESENTED BY ITS SECRETARY

          BY ADVS.
          SRI.T.K.MOIDEEN KUTTY
          SRI.T.K.SAIDALIKUTTY




     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
03.08.2021, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WP(C) NO. 13092 OF 2013                      ..2..




                           JUDGMENT

The learned Counsel for the petitioner submits that

the writ petition has become infructuous. Accordingly,

the writ petition is dismissed as infructuous.

Sd/-

MURALI PURUSHOTHAMAN JUDGE SB/03/08/2021

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