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State Of Kerala vs Abookacker (Died)
2021 Latest Caselaw 16078 Ker

Citation : 2021 Latest Caselaw 16078 Ker
Judgement Date : 2 August, 2021

Kerala High Court
State Of Kerala vs Abookacker (Died) on 2 August, 2021
RFA No.502/2012                               1/2

                         IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                         PRESENT
                         THE HONOURABLE MRS. JUSTICE MARY JOSEPH


                  Monday, the 2nd day of August 2021 / 11th Sravana, 1943


                           IA.NO.1/2020 IN RFA NO. 502 OF 2012


              OS 354/2004 OF II ADDITIONAL SUB COURT , THIRUVANANTHAPURAM

   APPLICANTS/APPELLANTS/DEFENDANTS 1 TO 3 IN O.S:

      1. STATE OF KERALA REPRESENTED BY THE CHIEF SECRETARY TO GOVERNMENT,
         SECETARIAT, THIRUVANANTHAPURAM.
      2. INSPECTOR GENERAL OF PRISONS, POOJAPPURA, THIRUVANANTHAPURAM.
      3. SUPERINTENDENT OF SUB JAIL, ATTAKULANGARA, THIRUVANANTHAPURAM.

   RESPONDENTS/RESPONDENTS/PLIANTIFFS ADDL.PLAINTIFFS & DEFANDANTS 4 TO 15 IN
   O.S.:

      1. ABOOKACKER (DIED) S/O.ABDULLA, RESIDING AT 'FATHIMA MANZIL,
         CHANNANKARA, KADINAMKULAM, THIRUVANANTHAPURAM.

      2. SHAREEFA BEEVI (DIED)W/O ABOOBACKER,
    CHANNANKARA,KADINAMKULAM,THIRUVANANTHAPURAM.

       3. ZEENA, D/O ABOOBACKER, CHANNANKARA,KADINAMKULAM,THIRUVANANTHAPURAM.

    AND OTHERS


        Application praying that in the circumstances stated in the
   affidavit filed therewith the High Court be pleased to stay all the
   further proceedings pursuant to the judgment and Decree dated 24.11.2017
   in O.S No.354/2004 of the Addl.Sub Court, Thirivananthapuram and E.P
   No.198/2009 in O.S.No.354/2004, till the disposal of the above Regular
   First Appeal.


        This Application again coming on for orders upon perusing the
   application and the affidavit filed in support thereof and this Court's
   order dated 08/03/2021 and upon hearing the arguments of GOVERNMENT
   PLEADER for the petitioners , the court passed the following:
 RFA No.502/2012                              2/2

                                        ORDER

Interim order stands extended for two months.

02/08/2021

Sd/-

MARY JOSEPH

JUDGE

02-08-2021 /True Copy/ Assistant Registrar

 
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