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V.Raveendran vs The Sub Registrar
2021 Latest Caselaw 16076 Ker

Citation : 2021 Latest Caselaw 16076 Ker
Judgement Date : 2 August, 2021

Kerala High Court
V.Raveendran vs The Sub Registrar on 2 August, 2021
W.P.(C)No.12194 of 2012
                             3

          IN THE HIGH COURT OF KERALA AT ERNAKULAM
                          PRESENT
        THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
 MONDAY, THE 2ND DAY OF AUGUST 2021 / 11TH SRAVANA, 1943
                  WP(C) NO. 12194 OF 2012
PETITIONER/S:

          V.RAVEENDRAN
          AGED 65 YEARS
          S/O.V.KUMARAN,AGED 65 YEARS,RESIDING AT
          VELLAPPALLI,KASABA AMSOM,KARIAKKUNNU
          DESOM,KOZHIKODE TALUK.

          BY ADV SRI.E.NARAYANAN



RESPONDENT/S:

    1      THE SUB REGISTRAR, THE SUB REGISTRAR'S
           OFFICE,KOZHIKODE,MANANCHIRA,KOZHIKODE-01.

    2      DISTRICT REGISTRAR
           THE OFFICE OF THE DISTRICT REGISTRAR,NEAR HEAD
           POST OFFICE,KOZHIKODE-01.

    3      THE COMMISSIONER OF POLICE
           KOZHIKODE CITY,KOZHIKODE-01.

    4      THE CIRCLE INSPECTOR OF POLICE
           NADAKKAVU POLICE STATION,NADAKKAVU,PIN-673011.

    5      M/S.TRADERS TOWER CONSTRUCTION
           AND PROPERTY DEVELOPERS (PVT LTD)HAVING OFFICE
           AT(POST)BANK ROAD,KALATHINKUNNU AMSOM AND
           DESOM,KOZHIKODE DISTRICT-673001.

 P.D.ABRAHAM
    6
 AGED 58 YEARS
 S/O.DEVASSIA,MANAGING DIRECTOR,M/S.TRADERS TOWER
 CONSTRUCTION PVT LTD,RESIDING AT
 PINNAKOTH(H),SWARGACHITHRA,(POST)BANK
 W.P.(C)No.12194 of 2012
                               3

 ROAD,KALATHINKUNNU AMSOM AND DESOM,KOZHIKODE
 DISTRICT,PIN-673001.

    7       DAMODARAN NAIR
            AGED 83 YEARS
            S/O.LATE AMMUKKUTTY AMMA,RESIDING AT
            'USHAS',THIRUTHIYAD,PUTHIYARA(PO),KALATHINKUNN
            U AMSOM ANDDESOM,KOZHIKODE DISTRICT,PIN-
            673004.

        BY ADV SRI.C.P.MOHAMMED NIAS



OTHER PRESENT:

        SMT.MABLE.C.KURIAN, SR.GP




     THIS    WRIT   PETITION   (CIVIL)   HAVING   COME   UP    FOR
ADMISSION   ON   02.08.2021,   THE   COURT   ON   THE   SAME   DAY
DELIVERED THE FOLLOWING:
 W.P.(C)No.12194 of 2012
                         3

               P.V.KUNHIKRISHNAN, J
         -------------------------------
             W.P.(C)No.12194 of 2012
        --------------------------------
       Dated this the 02nd day of August 2021

                     JUDGMENT

Learned counsel for the petitioner submits

that the matter is infructuous. Therefore, the

matter is dismissed as infructuous.

Sd/-

P.V.KUNHIKRISHNAN JUDGE rkc

 
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