Shini vs Insurance Ombudsman
2021 Latest Caselaw 16065 Ker

         IN THE HIGH COURT OF KERALA AT ERNAKULAM

                          PRESENT
        THE HONOURABLE MR. JUSTICE P.B.SURESH KUMAR
 MONDAY, THE 2ND DAY OF AUGUST 2021 / 11TH SRAVANA, 1943
                  WP(C) NO. 13905 OF 2021
PETITIONER/S:

          SHINI,
          AGED 42 YEARS, W/O. JAYAN PEETHAMBARAN,
          6/288, SREERAGAM, NALLANICKAL,
          ARRATTUPUZHA (PO), ALAPPUZHA DISTRICT,
          KERALA STATE, PIN-690 535.
          BY ADVS.
          M.V.THAMBAN
          R.REJI
          THARA THAMBAN
          B.BIPIN
          ARUN BOSE


RESPONDENT/S:

    1     INSURANCE OMBUDSMAN,
          2ND FLOOR, PULINAT BUILDING,
          OPP. COCHIN SHIPYARD, M.G. ROAD,
          ERNAKULAM, KOCHI, PIN-682 015
          REPRESENTED BY ITS SECRETARY.
    2     THE ORIENTAL INSURANCE COMPANY LTD.,
          REGIONAL OFFICE, METRO PALACE,
          OPPOSITE NORTH RAILWAY STATION,
          ERNAKULAM, PIN-682 018,
          REPRESENTED BY ITS REGIONAL MANAGER.
 W.P.(C) No.13905 of 2021             2



    3          THE HEAD OF THE GRIEVANCE CELL
               ORIENTAL INSURANCE CO. LTD.,
               REGIONAL OFFICE, METRO PALACE,
               OPPOSITE NORTH RAILWAY STATION,
               ERNAKULAM, PIN-682 018.
    4          THE DIVISIONAL MANAGER,
               ORIEINTAL INSURANCE CO. LTD.,
               ALAPPUZHA, DIVISIONAL OFFICE, CVM COMPLEX,
               OPPOSITE SEEMATTI THEATHRE,
               YMCA ROAD, ALAPPUZHA (PO),
               ALAPPUZHA DISTRICT, PIN-688 001.
    5          THE BRANCH MANAGER,
               ORIENTAL INSURANCE CO. LTD., KAYAMKULAM, BRANCH
               OFFICE, MALIYAKKAL GALAXY, OPPOSITE M.S.M.
               COLLEGE, KAYAMKULAM (PO), ALAPPUZHA DISTRICT,
               PIN-690 502.
               BY SMT.K.S.SANTHI, STANDING COUNSEL

        THIS    WRIT   PETITION    (CIVIL)   HAVING   COME    UP    FOR
ADMISSION       ON   02.08.2021,   THE   COURT   ON   THE    SAME   DAY
DELIVERED THE FOLLOWING:
 W.P.(C) No.13905 of 2021             3




                   W.P.(C) No.13905 of 2021
             -----------------------------------------------

                           JUDGMENT

The learned counsel for the petitioner submits that

the writ petition has become infructuous. In the light of the

submission made by the learned counsel for the petitioner, this

writ petition is dismissed as infructuous.

Sd/-

P.B.SURESH KUMAR, JUDGE rkj