Kerala High Court
Dr. Arun Kumar K vs Dr. T. Vijayalakshmi on 2 August, 2021
WA No.965/2021 1/4
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE A.K.JAYASANKARAN NAMBIAR
&
THE HONOURABLE MR. JUSTICE GOPINATH P.
Monday, the 2nd day of August 2021 / 11th Sravana, 1943
WA NO. 965 OF 2021
(AGAINST JUDGMENT DATED 31.03.2021 IN WP(C) 8334/2018 OF THIS COURT).562.
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APPELLANTS/3RD PARTIES:
1.DR.ARUN KUMAR K., AGED 42 YEARS,
ASSISTANT PROFESSOR (POLITICAL SCIENCE),
DEPARTMENT OF POLITICAL SCIENCE,
UNIVERSITY OF KERALA,KARYAVATTOM CAMPUS,
THIRUVANANTHAPURAM,RESIDING AT KALANGUMKARA VEEDU,
MARTHANDUMKARA P.O.,YEROOR,KOLLAM.
2.DR.RAKENDU C.K.,AGED 39 YEARS,
ASSISTANT PROFESSOR (LAW),DEPATMENT OF LAW,
UNIVERSITY OF KERALA,KARYAVATTOM CAMPUS,
THIRUVANANTHAPURAM,RESIDING AT OMKARAM,T.C.13/1174,
RAJIV GANDHI NAGAR,MEDICAL COLLEGE P.O.,THIRUVANANTHAPURAM.
3.DR.BIJU A.V.,AGED 40 YEARS,ASSISTANT PROFESSOR (COMMERCE),
DEPARTMENT OF COMMERCE,SCHOOL OF BUSINESS
MANAGEMENT & LEGAL STUDIES,UNIVERSITY OF KERALA,
KARYAVATTOM CAMPUS,THIRUVANANTHAPURAM,
RESIDING AT RITHU,ALANTHARA,VENJARAMOODU P.O.,
THIRUVANANTHAPURAM-695607.
4.DR.MANU T.,AGED 34 YEARS,
ASSISTANT PROFESSOR(ISLAMIC STUDIES),
DEPARTMENT OF ISLAMIC STUDIES,UNIVERSITY OF KERALA,
KARYAVATTOM CAMPUS,THIRUVANANTHAPURAM,
RESIDING AT MOONGODU KIZHAKKINKARA VEEDU,
MOONGODU P.O.,THIRUVANANTHAPURAM-695573.
P.T.O.
WA No.965/2021 2/4
5.DR.BALAMURALI P.B.,AGED 45 YEARS,
ASSISTANT PROFESSOR(PHILOSOPHY),
DEPARTMENT OF PHILOSOPHY,UNIVERSITY OF KERALA,
KARYAVATTOM CAMPUS,THIRUVANANTHAPURAM,
RESIDING AT PUTHENKOTTA HOUSE,PATTIMATTOM P.O.,
ERNAKULAM-683562.
6.DR.SUDHI S VIJAYAN,AGED 41 YEARS,
ASSISTANT PROFESSOR(LIBRARY & INFORMATION SCIENCE),
DEPARTMENT OF LIBRARY & INFORMATION SCIENCE,
UNIVERSITY OF KERALA,PALAYAM,THIRUVANANTHAPURAM,
RESIDING AT NIVEDHYAM,T.C.17/181,UARRA-154,
ULLOOR,MEDICAL COLLEGE P.O.,THIRUVANANTHAPURAM-695011.
7.RENOJ N.K.,AGED 31 YEARS,ASSISTANT PROFESSOR(POLITICAL SCIENCE),
SCHOOL OF DISTANCE EDUCATION,UNIVERSITY OF KERALA,
KARYAVATTOM CAMPUS,THIURVANANTHAPURAM,
RESIDING AT NALLONKUZHYIL HOUSE,CHATHANGOTTUNADA P.O.,
KAVILUMPARA,KOZHIKKODE-673513.
8.ABY T SURESH,AGED 36 YEARS,ASSISTANT PROFESSOR(POLITICAL SCIENCE),
SCHOOL OF DISTANCE EDUCATION,UNIVERSITY OF KERALA,
KARYAVATTOM CAMPUS,THIRUVANANTHAPURAM,
RESIDING AT MANIMANDIRAM,MEENAD,
NEDUNGOLAM P.O.,KOLLAM-691334.
9.DR.NITHYA N.R.,AGED 39 YEARS,ASSISTANT PROFESSOR(POLITICAL SCIENCE),
DEPARTMENT OF POLITICAL SCIENCE,UNIVERSITY OF KERALA,
KARYAVATTOM CAMPUS,THIRUVANANTHAPURAM,
RESIDING AT NITHYA BHAVAN,MEKKUMKARA,KEEZHKOLLA,
VATTAVILA P.O.,THIRUVANANTHAPURAM-695132.
P.T.O.
WA No.965/2021 3/4
10.DR.SYAM S.K.,AGED 41 YEARS,ASSISTANT PROFESSOR(LINGUISTICS),
DEPARTMENT OF LINGUISTICS,UNIVERSITY OF KERALA,
KARYAVATTOM CAMPUS,THIRUVANANTHAPURAM,
RESIDING AT SREELAKAM,T.C.97/2695 (4),KKRA-27(A),
KARTHI GARDENS,KIZHAKKUMKARA,KULATHUR P.O.,
THIRUVANANTHAPURAM-695583.
11.DR.PRAKASAN P.M,AGED 44 YEARS,ASSISTANT PROFESSOR,
DEPARTMENT OF LIBRARY & INFORMATION SCIENCE,
UNIVERSITY OF KERALA,PALAYAM,THIRUVANANTHAPURAM,
RESIDING AT DEVAKRIPA,VRA-41,VETTUVILA LANE,
MEDICAL COLLEGE P.O.,THIRUVANANTHAPURAM-695011.
12.DR.RAJESH KUMAR B.M,AGED 47 YEARS,
ASSISTANT PROFESSOR (COMMUNICATION & JOURNALISM),
DEPARTMENT OF COMMUNICATION & JOURNALISM,
UNIVERSITY OF KERALA,KARYAVATTOM CAMPUS,THIRUVANANTHAPURAM,
RESIDING AT OTHAYOTH (H),TOWN CHURCH ROAD,
MANANTHAVADY P.O.,WAYANAD-670645.
BY ADVS. M/S.C.UNNIKRISHNAN & MAHESH CHANDRAN
RESPONDENTS/PETITIONER & RESPONDENTS IN W.P.:
1.DR. T. VIJAYALAKSHMI,AGED 49 YEARS,D/O. P.THANGAVEL GOUNDER,
RESIDING AT D21/2,MULLAI ILLAM,SREE CHITHRA NAGAR,
EDAPAZHANJI,PANGODE,THIRUVANANTHAPURAM-695006.
2.THE STATE OF KERALA,REPRESENTED BY THE CHIEF SECRETARY,
GOVERNMENT SECRETARIAT,THIRUVANANTHAPURAM-695001.
P.T.O.
WA No.965/2021 4/4
562.
3.UNIVERSITY OF KERALA,SENATE HOUSE CAMPUS,PALAYAM,
THIRUVANANTHAPURAM-695034. REPRESENTED BY ITS REGISTRAR.
BY ADV.SMT.NISHA GEORGE FOR R1.
GOVERNMENT PLEADER FOR R2.
STANDING COUNSEL FOR R3.
Prayer for interim relief in the Writ Appeal stating that in the
circumstances stated in the appeal memorandum, the High Court be pleased
to stay the operation of the judgment dated 31.03.2021 in W.P.(C)8334/2018
of the learned Single Judge, pending disposal of the writ appeal.
This Writ Appeal coming on for admission on 02.08.2021 upon perusing
the appeal memorandum, the court on the same day passed the following:
ORDER
Admit.
The learned Government Pleader takes notice for the 2nd
respondent. Smt.Nisha George, the learned counsel takes notice for the
1st respondent. The learned Standing Counsel takes notice for the 3rd
respondent.
Taking note of the interim stay already granted in the connected
writ appeals(W.A.No.755/2021 and connected cases), there will be an
interim stay of operation of the judgment pending disposal of the writ
appeal.
Post on 9.8.2021 along with connected cases.
2.08.2021 Sd/-A.K.JAYASANKARAN NAMBIAR,JUDGE
Sd/-GOPINATH P.,JUDGE
02-08-2021 /True Copy/ Assistant Registrar
