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George Varghese vs Government Of Kerala
2021 Latest Caselaw 16004 Ker

Citation : 2021 Latest Caselaw 16004 Ker
Judgement Date : 2 August, 2021

Kerala High Court
George Varghese vs Government Of Kerala on 2 August, 2021
WP(C) NO. 23108 OF 2011
                             1

         IN THE HIGH COURT OF KERALA AT ERNAKULAM
                          PRESENT
       THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
 MONDAY, THE 2ND DAY OF AUGUST 2021 / 11TH SRAVANA, 1943
                 WP(C) NO. 23108 OF 2011
PETITIONER/S:

   1     GEORGE VARGHESE, S/O.IDICULA GEORGE,
         AGED 62 YEARS, RESIDING AT TC 11/3310, A1,,
         CHALEKKUZHY LANE, PATTAM,, THIRUVANANTHAPURAM-
         695 005.

   2     MRS.SUSAN VARGHESE, W/O.GEORGE
         VARGHESE, AGED 55 YEARS, RESIDING AT TC
         II/3310,, A1, CHALEKKUZHY LANE, PATTAM,,
         THIRUVANANTHAPURAM-695 005.

   3     PRASANTH VARGHESE SO.GEORGE
         VARGHESE, AGED 26 YEARS, RESIDING AT TC
         II/3310,, A1, CHALEKKUZHY LANE, PATTAM,,
         THIRUVANANTHAPURAM-695 005.

   4     GEORGE THOMAS, SO.IDICULA GEORGE
         AGED 60 YEARS, RESIDING AT THEKKEPUTHUVALIL,,
         KONNI P.O.,PATHANAMTHITTA DISTRICT PIN 686 691

         BY ADVS.
         SRI.C.K.PAVITHRAN
         SRI.M.VIVEK



RESPONDENT/S:

   1     GOVERNMENT OF KERALA
         SECRETARY TO GOVERNMENT, REVENUE DEPARTMENT,,
         SECRETRIAT,THIRUVANANTHAPURAM-695 001.

   2     THE DISTRICT COLLECTOR
 WP(C) NO. 23108 OF 2011
                                 2

          THIRUVANANTHAPURAM-695 001.

   3      THE SPECIAL TAHSILDAR (LA) GENERAL
          CIVIL STATION, KUDAPPANAKUNNU,,
          THIRUVANANTHAPURAM-695 043.

   4      THE SUPERINTENDING ENGINEER
          KERALA WATER AUTHORITY AND PROJECT CO-
          ORDINATOR,, JAWAHARLAL NEHRU NATIONAL URBAN
          RENEWAL MISSION PROJECT IMPLEMENTATION UNIT,
          KERALA WATER
          AUTHORITY,KURIATHI,THIRUVANANTHAPURAM-695 002.

   5      THE PROJECT DIRECTOR, KERALA SUSTAINABLE
          URBAN DEVELOPMENT PROJECT,TRANSPORT BHAVAN,,
          VAZHUTHACADU,THIRUVANANTHAPURAM-695 002.

   6      THE CORPORATION OF THIRUVANANTHAPURAM
          REPRESENTED BY THE SECRETARY,CORPORATION OF
          THIRUVANANTHAPURAM,PALAYAM,,
          THIRUVANANTHAPURAM-695 146.

          BY ADVS.
          SRI.JOSEPH JOHN, SC, KERALA WATER AUTHORITY
          SRI.P.K.MANOJKUMAR
          SRI.N.NANDAKUMARA MENON SR.
          SMT.AMBIKA DEVI, SC, KWA
          SHRI.P.BENJAMIN PAUL, SC, KERALA WATER
          AUTHORITY

          SMT.MABLE C.KURIAN, SR.GP




       THIS   WRIT   PETITION    (CIVIL)   HAVING   COME   UP    FOR
ADMISSION     ON   02.08.2021,   THE   COURT   ON   THE   SAME   DAY
DELIVERED THE FOLLOWING:
 WP(C) NO. 23108 OF 2011
                             3

               P.V.KUNHIKRISHNAN, J
         -------------------------------
             W.P.(C)No.23108 of 2011
        --------------------------------
       Dated this the 02nd day of August 2021

                          JUDGMENT

Learned counsel for the petitioners submits

that the matter is infructuous. Therefore, the

matter is dismissed as infructuous.

Sd/-

P.V.KUNHIKRISHNAN JUDGE rkc

 
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