Shehsad.A vs State Of Kerala
2021 Latest Caselaw 15977 Ker

            IN THE HIGH COURT OF KERALA AT ERNAKULAM
                            PRESENT
           THE HONOURABLE MRS. JUSTICE ANU SIVARAMAN
     MONDAY, THE 2ND DAY OF AUGUST 2021 / 11TH SRAVANA, 1943
                     WP(C) NO. 7007 OF 2021
PETITIONERS :-

    1     SHEHSAD.A, AGED 38 YEARS
          S/O.ABDUL AZEEZ, OPERATOR GRADE B,
          T.P UNIT, KMML, CHAVARA, KOLLAM - 691 583.

    2     NUJUMUDEEN I, AGED 38 YEARS
          S/O.IDREES A.M, OPERATOR GRADE B,
          T.P UNIT, KMML, CHAVARA, KOLLAM - 691 583.

    3     ANOOP K.T., AGED 37 YEARS
          S/O.THANKAPPAN K.V, OPERATOR GRADE B,
          T.P UNIT, KMML, CHAVARA, KOLLAM - 691 583.

    4     PRASAD M.S., AGED 35 YEARS
          S/O.MURUKAN V, OPERATOR GRADE B,
          T.P UNIT, KMML, CHAVARA, KOLLAM - 691 583.

    5     MANOJ K.G., AGED 34 YEARS
          S/O.GOPALAKRISHNA PILLAI, OPERATOR GRADE B,
          T.P UNIT, KMML, CHAVARA, KOLLAM - 691 583.

          BY ADVS.
          SRI.KALEESWARAM RAJ
          SRI.VARUN C.VIJAY
          KUM.THULASI K. RAJ


RESPONDENTS :-

    1     STATE OF KERALA
          REPRESENTED BY THE SECRETARY TO GOVERNMENT,
          DEPARTMENT OF INDUSTRIES, SECRETARIAT,
          THIRUVANANTHAPURAM - 695 001.

    2     KERALA MINERALS AND METALS LTD
          REPRESENTED BY THE MANAGING DIRECTOR,
          KERALA MINERALS AND METALS LTD, SANKARAMANGALAM,
          CHAVARA, KOLLAM - 691 583.
 WP(C) NO. 7007 OF 2021

                              -: 2 :-



     3      MANAGING DIRECTOR
            KERALA MINERALS AND METALS LTD, SANKARAMANGALAM,
            CHAVARA, KOLLAM - 691 583.

     4      GENERAL MANAGER(P AND A/EDP)
            KERALA MINERALS AND METALS LTD, SANKARAMANGALAM,
            CHAVARA, KOLLAM - 691 583.

     5      HEAD OF DEPARTMENT (P AND A)L)
            KERALA MINERALS AND METALS LTD, SANKARAMANGALAM,
            CHAVARA, KOLLAM - 691 583.

     6      ANOOP K
            APE(ASST.PROCESS ENGINEER), T.NO. 2081, IBP,
            KMML(T.P), CHAVARA, KOLLAM - 691 583.

     7      NAUFAL K
            JUNIOR OPERATOR, T.NO. 2048, IBP, KMML(T.P),
            CHAVARA, KOLLAM - 691 583.

     8      RANJITH T.K
            ASST. PROCESS ENGINEER, T.NO. 2050,
            U400, KMML(T.P), CHAVARA, KOLLAM - 691 583.

     9      SIDDHIQ SHAMEER
            OPERATOR GR.B, T.NO.2038, U200, KMML(T.P),
            CHAVARA, KOLLAM - 691 583.

           SRI. BIJOY CHANDRAN, SR. G.P.


     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
02.08.2021, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WP(C) NO. 7007 OF 2021

                                -: 3 :-


                             JUDGMENT

Dated this the 2nd day of August, 2021

The learned counsel for the petitioners seeks leave to withdraw

the writ petition without prejudice to the contentions raised therein.

Accordingly, the writ petition is dismissed as withdrawn. It is made

clear that this Court has expressed no view on the merits of the

matter or the contentions of the parties.

Sd/-

ANU SIVARAMAN JUDGE

Jvt/6.8.2021