Saturday, 02, May, 2026
 
 
 
Expand O P Jindal Global University
 
  
  
 
 
 

C.K.Varghese vs Cheranelloor Grama Panchayath
2021 Latest Caselaw 15954 Ker

Citation : 2021 Latest Caselaw 15954 Ker
Judgement Date : 2 August, 2021

Kerala High Court
C.K.Varghese vs Cheranelloor Grama Panchayath on 2 August, 2021
               IN THE HIGH COURT OF KERALA AT ERNAKULAM
                               PRESENT
               THE HONOURABLE MR. JUSTICE SATHISH NINAN
        MONDAY, THE 2ND DAY OF AUGUST 2021 / 11TH SRAVANA, 1943
                       WP(C) NO. 21996 OF 2020
PETITIONER:

            C.K.VARGHESE
            AGED 58 YEARS
            S/O. KOCHUVAREETHU, CHAKIYATH (H), CHERANELLOOR,
            ERNAKULAM, KERALA-682 027

            BY ADV P.R.JAYASANKAR



RESPONDENTS:

    1       CHERANELLOOR GRAMA PANCHAYATH
            REPRSENTED BY ITS SECRETARY, CHERANELLOOR, SOUTH
            CHITTOOR, KOCHI-682 027.

    2       THE DISTRICT COLLECTOR,
            COLLECTORATE, KAKKANAD, ERNAKULAM-682030

    3       THE CHIEF ENVIRONMENTAL ENGINEER,
            KERALA STATE POLLUTION CONTROL BOARD, GANDHI NAGAR,
            ERNAKULAM 682 020.

    4       THE STATION HOUSE OFFICER,
            CHERANELLOOR POLICE STATION, CHERANELLOOR, ERNAKULAM-
            682 034.

    5       PAULSON PAULOSE,
            CHAKYATH VEEDU, NEAR ST. MARY'S CHURCH, CHERANALLOOR,
            ERNAKULAM-682 034.

            BY ADVS.
            SRI.S.GOPAKUMAR
            SMT.T.M.BINITHA

            BY GOVT.PLEADER:SR.GP.SRI.M.H.HANIL KUMAR




     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
02.08.2021, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
                                     2
WP(C) NO. 21996 OF 2020




                           JUDGMENT

The learned counsel for the petitioner seeks

permission to withdraw the writ petition without prejudice

to his rights. Permission granted. The writ petition is

dismissed as withdrawn.

Sd/-

SATHISH NINAN

JUDGE

rsr

WP(C) NO. 21996 OF 2020

APPENDIX OF WP(C) 21996/2020

PETITIONER EXHIBITS

EXHIBIT P1 TRUE COPY OF THE DIRECTION ISSUED BY ASST.

EXECUTIVE ENGINEER, PWD DATED 27.5.19.

EXHIBIT P2 TRUE COPY OF REPORT FROM NATIONAL TRANSPORTATION PLANNING AND RESEARCH CENTRE IDENTIFYING AND PRIORITIZATION OF ACCIDENT BLACK SPOTS IN KEALA STATE.

EXHIBIT P3 TRUE COPY OF NEWS REPORTS IN MANORAMA DAILY DATED 20.05.19.

EXHIBIT P4 TRUE COPY OF MANORAMA DAILY DATED 20.12.2019 MENTIONING BLACK SPOT ACCIDENTS.

EXHIBIT P5 TRUE COPY OF THE PETITION DATED 22.9.20 FILED BEFORE THE SECRETARY, CHERANELLOOR GRAMA PANCHAYATH.

EXHIBIT P6 TRUE COPY OF COMPLAINT FILED BY THE PETITIONER BEFORE THE DISTRICT COLLECTOR ERNAKULAM, DATED 22.09.20 WITHOUT ATTACHMENTS.

EXHIBIT P6 (a) TRUE COPY OF COMPLAINT FILED BY THE PETITIONER BEFORE THE CHIEF ENGINEER, POLLUTION CONTROL BOARD, ERNAKULAM DATED 22.09.20.

EXHIBIT P6 (b) TRUE COPY OF COMPLAINT FILED BY THE PETITIONER BEFORE THE SHO, CHERANELLOOR POLICE STATION, DATED 22.09.20 WITHOUT ATTACHMENTS.

EXHIBIT P7 TRUE COPY OF THE PHOTOGRAPHS FROM YARD TO NH

 
Download the LatestLaws.com Mobile App
 
 
Latestlaws Newsletter
 

Publish Your Article

 

Campus Ambassador

 

Media Partner

 

Campus Buzz

 

LatestLaws Guest Court Correspondent

LatestLaws Guest Court Correspondent Apply Now!
 

LatestLaws.com presents: Lexidem Offline Internship Program, 2026

 

LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!

 
 

LatestLaws Partner Event : Smt. Nirmala Devi Bam Memorial International Moot Court Competition

 
 
Latestlaws Newsletter