K.S.Babu vs Kunnukara Grama Panchayat
2021 Latest Caselaw 15953 Ker

                   IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                    PRESENT
                   THE HONOURABLE MR. JUSTICE SATHISH NINAN
         MONDAY, THE 2ND DAY OF AUGUST 2021 / 11TH SRAVANA, 1943
                            WP(C) NO. 2149 OF 2019
PETITIONER:
            K.S.BABU
            AGED 66 YEARS
            S/O.LATE K K SANKARAN, KOOVAPARAMBIL HOUSE, CHERAI, NOW
            RESIDING AT GAYATHRI, ST.BENEDICT ROAD, KOCHI-682018.

            BY ADVS.
            SMT.N.SUDHA
            BOBBY U. NAIR
            BABU SHANKAR


RESPONDENTS:
     1     KUNNUKARA GRAMA PANCHAYAT,
            KUNNUKARA.P.O., PARAVUR TALUK, PIN-683594, REPRESENTED BY
            ITS SECRETARY.

     2      THE SECRETARY,
            KUNNUKARA GRAMA PANCHAYAT, KUNNUKARA.P.O., PARAVUR TALUK,
            PIN-683594.

     3      THE ASSISTANT ENGINEER,
            KUNNUKARA GRAMA PANCHAYAT, KUNNUKARA.P.O., PIN-683594.

     4      STATE OF KERALA,
            REPRESENTED BY SECRETARY, LOCAL SELF GOVERNMENT DEPARTMENT,
            SECRETARIAT, THIRUVANANTHAPURAM-695001.

     5      VILLAGE OFFICER,
            PUTHENVELIKARA VILLAGE, PUTHENVELIKARA, PINCODE-683594.

     6      AGRICULTURAL OFFICER,
            KRISHI BHAVAN, KUNNUKARA, KUNNUKARA.P.O., PINCODE-683594.


            BY ADVS.
            SRI.ANOOP.V.NAIR
            SHRI.NIKITHA ANTONY

            BY GOVT PLEADER:SPL.G.P.M.H.HANIL KUMAR


     THIS   WRIT    PETITION   (CIVIL)   HAVING   COME   UP   FOR   ADMISSION   ON
02.08.2021, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
                                    2
WP(C) NO. 2149 OF 2019



                         Sathish Ninan, J.
                  ==============================
                     W.P.(C) No.2149 of 2019
                    ==========================
              Dated this the 2nd day of August, 2021

                               JUDGMENT

Memo recorded. Dismissed as not pressed.

Sd/-

Sathish Ninan, Judge rsr

WP(C) NO. 2149 OF 2019

APPENDIX OF WP(C) 2149/2019

PETITIONER EXHIBITS

EXHIBIT P1 THE TRUE PHOTOSTAT COPY OF SALE DEED NO.397/2000 DATED 25.2.2000 OF THE SUB REGISTRY OFFICE CHENNAMANGALAM.

EXHIBIT P2 THE TRUE PHOTOSTAT COPY OF THE PROPERTY TAX RECEIPT NO.11246 DATED 11.1.2011 ISSUED BY THE KUNNUKARA PANCHAYAT OFFICE.

EXHIBIT P3 THE TRUE PHOTOSTAT COPY OF THE LAND TAX RECEIPT NO.4648394 DATED 16.4.2015 ISSUED FROM VILLAGE OFFICE, PUTHENVELIKARA.

EXHIBIT P4 THE TRUE PHOTOSTAT COPY OF THE LAND TAX RECEIPT NO.KLO7030901973/2018 DATED 14.5.2018 ISSUED FROM VILLAGE OFFICE, PUTHENVELIKARA.

EXHIBIT P5 THE TRUE PHOTOSTAT COPY OF THE LOCATION SKETCH DATED 17.10.2018 ISSUED BY VILLAGE OFFICER, PUTHENVELIKARA.

EXHIBIT P6 THE TRUE PHOTOSTAT COPY OF THE POSSESSION CERTIFICATE DATED 14.11.2018.

EXHIBIT P7 THE TRUE PHOTOSTAT COPY OF THE APPLICATION FOR BUILDING PERMIT.

EXHIBIT P8 THE TRUE PHOTOSTAT COPY OF THE BUILDING PLAN SUBMITTED BY THE PETITIONER.

EXHIBIT P9 THE TRUE PHOTOSTAT COPY OF THE RECEIPT FOR RS.20/- DATED 13.12.2018 OF THE GRAMA PANCHAYAT.

EXHIBIT P10 THE TRUE PHOTOSTAT COPY OF THE ACKNOWLEDGEMENT OF THE APPLICATION FOR BUILDING PERMIT DATED 13.12.2018.

EXHIBIT P11 THE TRUE PHOTOSTAT COPY OF THE GOVERNMENT ISSUED CIRCULAR NO.1384143/RA1/2017 LOCAL ADMINISTRATION TVM DATED 26.5.2017.

EXHIBIT P12 THE TRUE PHOTOSTAT COPY OF THE REPRESENTATION

WP(C) NO. 2149 OF 2019

DATED 15.12.2018 ALONG WITH THE DECISION ATTACHED THERETO.

EXHIBIT P13 THE TRUE PHOTOSTAT COPY OF THE ORDER DATED 24.12.2018 ISSUED BY THE RESPONDENTS 1 AND 2 TO THE PETITIONER.

EXHIBIT P14 PHOTOGRAPH SHOWING THE NATURE OF THE LAND AND EXISTING STRUCTURES.

EXHIBIT P14(a) PHOTOGRAPH SHOWING THE NATURE OF THE LAND AND EXISTING STRUCTURES.

EXHIBIT P14(b) PHOTOGRAPH SHOWING THE NATURE OF THE LAND AND EXISTING STRUCTURES.

EXHIBIT P14(c) PHOTOGRAPH SHOWING THE NATURE OF THE LAND AND EXISTING STRUCTURES.