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Jaimon James vs The Secretary
2021 Latest Caselaw 12220 Ker

Citation : 2021 Latest Caselaw 12220 Ker
Judgement Date : 23 April, 2021

Kerala High Court
Jaimon James vs The Secretary on 23 April, 2021
                IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                PRESENT

           THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN

     FRIDAY, THE 23RD DAY OF APRIL 2021 / 3RD VAISAKHA, 1943

                        WP(C).No.8099 OF 2020(J)


PETITIONER/S:

                JAIMON JAMES, AGED 56 YEARS
                S/O. JAMES JOSEPH, VALITHOTTATHIL (H), KOODALLOOR
                POST, KOTTAYAM REP BY POWER OF ATTORNEY HOLDER, ANITH
                JAIMON, AGED 53 YEARS, W/O. JAIMON JAMES,
                VALLITHOTTATHIL (H),KOODALLOOR POST, KOTTAYAM

                BY ADV. SRI.L.RAJESH NARAYAN

RESPONDENT/S:

      1         THE SECRETARY, KIDANGOOR GRAMA PANCHAYATH
                KIDANGOOR.P.O, KOTTAYAM-686 572

      2         KINDANGOOR GRAMA PANCHAYATH
                KIDANGOOR.P.O, KOTTAYAM-686 572,REP BY ITS SECRETARY

                R1-2 BY ADV. SRI.T.R.HARIKUMAR,SC
                R1-2 BY ADV. SRI.ARJUN RAGHAVAN

     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
23.04.2021, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WP(C).No.8099 OF 2020(J)           2




                     P.V.KUNHIKRISHNAN, J.
                     --------------------------------
                     WP(C).No.8099 OF 2020
                   -------------------------------------
                Dated this the 23rd day of April, 2021


                            JUDGMENT

Today when the matter is taken up, learned Counsel for the

petitioner seeks permission of this Court to withdraw this writ

petition. Permission granted. The writ petition is dismissed as

withdrawn. All the contentions raised in this writ petition are left

open

Sd/-

P.V.KUNHIKRISHNAN

JUDGE

Jm/

APPENDIX PETITIONER'S/S EXHIBITS:

EXHIBIT P1 TRUE COPY OF THE LICENSE ISSUED BY THE RESPONDENTS DATED 3.4.2019

EXHIBIT P2 TRUE COPY OF THE INTEGRATED CONSENT TO OPERATE DATED 30.6.2018 RENEWED UP TO 30.6.2023

EXHIBIT P3 TRUE COPY OF THE REGISTRATION UNDER MSME

EXHIBIT P4 TRUE COPY OF THE JUDGMENT DATED 13.12.2011 IN WPC NO.31296/2011

EXHIBIT P5 TRUE COPY OF THE ORDER DATED 9.8.2012 IN RP NO.140/2012

EXHIBIT P6 TRUE COPY OF THE MINUTES DATED 22.10.2012

EXHIBIT P7 TRUE COPY OF THE MINUTES DATED 31.10.12

EXHIBIT P8 TRUE COPY OF THE REPRESENTATION DATED 18.10.2019

EXHIBIT P9 TRUE COPY OF THE JUDGMENT DATED 18.12.19 IN WPC 29528/19

EXHIBIT P10 TRUE COPY OF THE NOTICE DATED 28.2.2020 N.A1-202/2020

EXHIBIT P11 TRUE COPY OF THE AGREEMENT

 
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