Vijayan A vs State Of Kerala
2021 Latest Caselaw 12214 Ker

                IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                PRESENT

           THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN

     FRIDAY, THE 23RD DAY OF APRIL 2021 / 3RD VAISAKHA, 1943

                       WP(C).No.27718 OF 2017(L)


PETITIONER/S:

                VIJAYAN A,AGED 56 YEARS, SECURITY GUARD, JAWAHARLAL
                NEHRU TROPICAL BOTANIC GARDENAND RESEARCH INSTITUTE
                (JNTBGRI), KARIMANCODE, PALODE, THIRUVANANTHAPURAM
                695 562.

                BY ADVS.
                SRI.KALEESWARAM RAJ
                KUM.A.ARUNA
                SMT.RIYA RAYMOL IYPE
                KUM.THULASI K. RAJ


RESPONDENT/S:

      1         STATE OF KERALA
                REP. BY SECRETARY TO GOVERNMENT, SCIENCE TECHNOLOGY
                AND ENVIRONMENT (A) DEPARTMENT, SASTHRA BHAVAN,
                PATTOM, THIRUVANANTHAPURAM , PIN 695 004

      2         THE KERALA STATE COUNCIL FOR SCIENCE
                TECHNOLOGY AND ENVIRONMENT, GOVERNMENT OF KERALA,
                REPRESENTED BY ITS MEMBER SECRETARY,
                THIRUVANANTHAPURAM, PIN 695 004

      3         JAWAHARLAR NEHRU TROPICAL BOTANIC GARDEN AND RESEARCH
                INSTITUTE
                PALODE , THIRUVANANTHAPURAM, REP. BY ITS DIRECTOR,
                PIN 695 562

      4         REGISTRAR,JAWAHARLAR NEHRU TROPICAL BOTANIC GARDEN
                AND RESEARCH INSTITUTEPALODE , THIRUVANANTHAPURAM-
                695 562.

      5         THE FINANCIAL OFFICER
                JAWAHARLAR NEHRU TROPICAL BOTANIC GARDEN AND RESEARCH
                INSTITUTEPALODE , THIRUVANANTHAPURAM - 695 562

      6         ADDL.R6.STATE OF KERALA, REPRESENTED BY
                SECRETARY TO GOVERNMENT, FINANCE(PRC-A) DEPARTMENT
                GOVERNMENT SECRETARIAT, STATUE,
                THIRUVANANTHAPURAM -695001
 WP(C).No.27718 OF 2017(L)        2



               (ADDL.R6 IS IMPLEADED AS PER ORDER DATED 31.03.2021
               IN I.A.NO.1/2021 IN WPC NO.27718/2017)

               R1 BY ADV. SRI.C.K.KARUNAKARAN, SC, FOR TBGARI
               R1 BY ADV. SRI.GEORGE ZACHARIAH SC KSCSTE
               R2 BY ADV. SRI.GEORGE ZACHARIAH,SC,KSCSTE
               R3 BY ADV. SRI.C.K.KARUNAKARAN SC FOR (TBGARI)
               GP: SRI.SUNIL KURIAKOSE

     THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD ON
23.04.2021, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WP(C).No.27718 OF 2017(L)            3




                      P.V.KUNHIKRISHNAN, J
                    ----------------------------------
                   W.P.(C.) No. 27718 of 2017
                  --------------------------------------
              Dated this the 23rd day of April, 2021

                              JUDGMENT

Counsel for the petitioner seeks permission to withdraw the Writ

Petition.

Permission granted and the Writ Petition is dismissed as withdrawn.

Sd/-

P.V.KUNHIKRISHNAN JUDGE

sd