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Rajan R. vs State Of Kerala
2021 Latest Caselaw 12187 Ker

Citation : 2021 Latest Caselaw 12187 Ker
Judgement Date : 23 April, 2021

Kerala High Court
Rajan R. vs State Of Kerala on 23 April, 2021
                IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                PRESENT

           THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN

     FRIDAY, THE 23RD DAY OF APRIL 2021 / 3RD VAISAKHA, 1943

                       WP(C).No.24991 OF 2017(Y)


PETITIONER/S:

                RAJAN R.,S/O. N. RAGHAVAN, SECURITY GUARD
                (RETIRED),JAWAHAR LAL NEHRU TROPICAL BOTTANICAL
                GARDEN & RESEARCH INSTITUTE, RESIDING AT I.R.
                BHAVAN,VINODH NAGAR, KARAKKODE, NEDUMANGAD
                P.O.,THIRUVANANTHAPURAM-695 541.

                BY ADVS.
                SRI.KALEESWARAM RAJ
                KUM.A.ARUNA
                KUM.THULASI K. RAJ
                SRI.VARUN C.VIJAY

RESPONDENT/S:

      1         STATE OF KERALA
                REPRESENTED BY SECRETARY TO GOVERNMENT,SCIENCE
                TECHNOLOGY AND ENVIRONMENT (A) DEPARTMENT,SASTHRA
                BHAVAN, PATTOM,THIRUVANANTHAPURAM-695 004.

      2         THE KERALA STATE COUNCIL FOR SCIENCE
                TECHNOLOGY AND ENVIRONMENT, GOVERNMENT OF
                KERALA,REPRESENTED BY ITS MEMBER
                SECRETARY,THIRUVANANTHAPRUAM-695 004.

      3         JAWAHARLAL NEHRU TROPICAL BOTANIC GARDEN AND RESEARCH
                INSTITUTE
                PALODE, THIRUVANANTHAPURAM,REPRESENTED BY ITS
                DIRECTOR,PIN-695 562.

      4         REGISTRAR
                JAWAHARLAL NEHRU TROPICAL BOTANIC GARDEN AND RESEARCH
                INSTITUTE, PALODE, THIRUVANANTHAPURAM-695 562.

      5         THE FINANCE OFFICER
                JAWAHARLAL NEHRU TROCPICAL BOTANIC GARDEN AND
                RESEARCH INSTITUTE, PALODE, THIRUVANANTHAPURAM-695
                562.

      6         ADDL.R6.STATE OF KERALA, REPRESENTED BY
                SECRETARY TO GOVERNMENT, FINANCE (PRC-A)DEPARTMENT
                GOVERNMENT SECRETARIAT, STATUE
 WP(C).No.24991 OF 2017(Y)        2

               THIRUVANANTHAPURAM-695001

               (ADDL.R6 IS IMPLEADED AS PER ORDER DATED 31.03.2021
               IN I.A.NO.1/2021 IN WPC NO.24991/2017)

               R1 BY ADV. SRI.C.K.KARUNAKARAN, SC, FOR TBGARI
               R1 BY ADV. SRI.GEORGE ZACHARIAH SC KSCSTE
               R2 BY ADV. SRI.GEORGE ZACHARIAH,SC,KSCSTE
               R3 BY ADV. SRI.C.K.KARUNAKARAN SC FOR (TBGARI)
               GP: SMT.VINEETHA B.

     THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD ON
23.04.2021, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WP(C).No.24991 OF 2017(Y)            3




                      P.V.KUNHIKRISHNAN, J
                    ----------------------------------
                   W.P.(C.) No. 24991 of 2017
                  --------------------------------------
              Dated this the 23rd day of April, 2021

                              JUDGMENT

Counsel for the petitioner seeks permission to withdraw the Writ

Petition.

Permission granted and the Writ Petition is dismissed as withdrawn.

Sd/-

P.V.KUNHIKRISHNAN JUDGE

sd

 
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