Subaida Beevi vs Income Tax Officer
2021 Latest Caselaw 12099 Ker

                IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                PRESENT

                  THE HONOURABLE MR. JUSTICE T.R.RAVI

    TUESDAY, THE 20TH DAY OF APRIL 2021 / 30TH CHAITHRA, 1943

                       WP(C).No.17758 OF 2020(T)


PETITIONER/S:

      1         SUBAIDA BEEVI,
                AGED 60 YEARS,
                WIFE AND LEGAL HEIR OF LATE SHRI. ABDUL AZEEZ , TC.
                43/782, KNRA 30A, KALLATTUMUKKU, MANACAUD P.O,
                THIRUVANANTHAPURAM-695 009.

      2         AISHA BEEVI,
                MOTHER AND LEGAL HEIR OF LATE SHRI. ABDUL AZEEZ TC-
                43/782, KNRA 30A, KALLATTUMUKKU, MANACAUD P.O,
                THIRUVANANTHAPURAM-695 009.

      3         HASEENA S,
                DAUGHTER AND LEGAL HEIR OF LATE SHRI. ABDUL AZEEZ,
                TC 43/782, KNRA 30 A, KALLATTUMUKKU, MANACAUD P.O,
                THIRUVANANTHAPURAM-695 009.

      4         SABEENA S.,
                DAUGHTER AND LEGAL HEIR OF LATE SHRI. ABDUL AZEEZ,
                TC 43/782, KNRA 30A, KALLATTUMUKKU, MANACAUD P.O,
                THIRUVANANTHAPURAM-695 009.

      5         MUBEENA S,
                DAUGHTER AND LEGAL HEIR OF LATE SHRI. ABDUL AZEEZ,
                TC-43/782, KNRA 30A, KALLATTUMUKKU, MANACAUD P.O,
                THIRUVANANTHAPURAM-695009.

      6         SHABU .A,
                SON AND LEGAL HEIR OF LATE SHRI. ABDUL AZEEZ,
                TC 43/782, KNRA 30 A, KALLATTUMUKKU, MANACAUD P.O,
                THIRUVANANTHAPURAM-695009.

                BY ADV. SRI.S.ARUN RAJ

RESPONDENT/S:

      1         INCOME TAX OFFICER,
                WARD - 1(1), AAYAKAR BHAWAN, 1ST FLOOR, KOWDIAR P.O,
                THIRUVANANTHAPURAM-695 003.
 W.P.(C)No. 17758 of 2020      2


        2       ASSISTANT COMMISSIONER OF INCOME TAX,
                CENTRAL CIRCLE-1, AAYAKAR BHAWAN, KOWDIAR P.O,
                THIRUVANANTHAPURAM-695003.

        3       DEPUTY DIRECTOR OF INCOME TAX (INV),
                OFFICE OF THE DEPUTY DIRECTOR OF INCOME TAX,
                AAYAKAR BHAVAN, SAKTHAN THAMPURAN NAGAR, MUNICIPAL
                OFFICE ROAD, THRISSUR-680 001.

        4       THE COMMISSIONER OF INCOME TAX,
                AAYAKAR BHAWAN, SAKTHAN THAMPURAN NAGAR, MUNICIPAL
                OFFICE ROAD, THRISSUR -680 001.

        5       THE PRINCIPAL COMMISSIONER OF INCOME TAX,
                AAYAKAR BHAWAN, KOWDIAR P.O, TRIVANDRUM-695 003.

        6       THE COMMISSIONER OF INCOME TAX (APPEALS)-III,
                POORNIMA BUILDING, PANAMPILLY NAGAR, KOCHI-682 036.

                BY CHRISTOPHER ABRAHAM, INCOME TAX DEPARTMENT

     THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD ON
20.04.2021, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 W.P.(C)No. 17758 of 2020           3




                                   T.R.RAVI, J.
                   -----------------------------------------------
                           W.P.(C)No. 17758 of 2020
                   -----------------------------------------------
                  Dated this the 20th day of April, 2021.


                                JUDGMENT

The learned counsel appearing for the petitioners seeks permission

to withdraw this writ petition. The permission is granted. This writ petition is

dismissed as withdrawn.

Sd/-

T.R.RAVI, JUDGE

DSV/20.4.21 //TRUE COPY// P.A.TO JUDGE