C.H.Sameera vs The Revenue Divisional Officer
2021 Latest Caselaw 12009 Ker

WA 645/2021                                      1/2




                       IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                               Present:

                     THE HONOURABLE MR. JUSTICE P.B.SURESH KUMAR

                                                 &

                            THE HONOURABLE MR.JUSTICE K. BABU

              For information
                   Tuesday,the 13 day of Aprilpurpose
                                       th                    rd  only
                                              2021/23 Chaithra, 1943

                                            WA No.645/2021

              Against the Judgment dated 04-02-2021 in WP(C) No.2866/2021 of this Court.
                                                 ---
APPELLANT/PETITIONER:
       C.H.SAMEERA,AGED 40 YEARS,
       D/O.CHEMMANAMKUNDIL ABBAS HAJI,
       CHITHARI,P.O.CHITHARI,HOSDURG TALUK,PIN-671 316.

       BY ADV. SRI.T.K.VIPINDAS


RESPONDENTS/RESPONDENTS:
1.THE REVENUE DIVISIONAL OFFICER,
     KASARAGOD AT KANHANGAD,PIN-671315.
2.THE TAHSILDAR,HOSDURG,
     KASARAGOD DISTRICT, PIN-671315.
3.THE VILLAGE OFFICER,NILESHWAR VILLAGE,
     P.O.NILESHWAR, PIN-671314.
4.THE AGRICULTURAL OFFICER,
     KRISHI BHAVAN,NILESHWAR,PIN-671314.


          BY GOVERNMENT PLEADER

       Prayer for interim relief in the Writ Appeal stating that in the circumstances stated in the

appeal memorandum the High Court may be pleased to stay the operation of the order of 1st

respondent dated 19.11.2020 during the pendency of this Writ Appeal in the interest of Justice.


       This Writ Appeal coming on for admission on 13.04.2021 upon perusing the appeal

memorandum, the court on the same day passed the following:-
                P.B.SURESH KUMAR & K.BABU, JJ.
            -----------------------------------------------
                 Writ Appeal No.645 of 2021
            -----------------------------------------------
      For Dated
          information       purpose only
                this the 13 day of April, 2021.
                                 th




                             ORDER

Admit.

Government Pleader takes notice for the

respondents.

There will be an interim order as prayed for.

Sd/-

P.B.SURESH KUMAR, JUDGE

Sd/-

K.BABU, JUDGE.

tgs

/true copy/ Sd/- ASSISTANT REGISTRAR