Citation : 2021 Latest Caselaw 11969 Ker
Judgement Date : 13 April, 2021
WA 649/2021 1/4
IN THE HIGH COURT OF KERALA AT ERNAKULAM
Present:
THE HONOURABLE MR. JUSTICE P.B.SURESH KUMAR
&
THE HONOURABLE MR.JUSTICE K. BABU
Tuesday,the 13th day of April 2021/23rd Chaithra, 1943
WA No.649/2021
Against Judgment dated 17/03/2021 in WP(C) No.4441/2021 and the Order dated
31/03/2021 in I.A.No.1/2021 in WP(C) No.4441/2021 of this Court.
For information purpose only
APPELLANTS/RESPONDENTS NO.1 & 2:
---
1.KERALA STATE ROAD TRANSPORT CORPORATION,
REPRESENTED BY ITS MANAGING DIRECTOR,
TRANSPORT BHAVAN,FORT, THIRUVANANTHAPURAM-695 023.
2.CHAIRMAN & MANAGING DIRECTOR,
KERALA STATE ROAD TRANSPORT CORPORATION,
TRANSPORT BHAVAN,FORT, THIRUVANANTHAPURAM-695 023.
BY ADV.SRI.DEEPU THANKAN
RESPONDENTS/PETITIONER:
1.EMMANUAL T.J.,
CONDUCTOR,KSRTC,ALAPPUZHA DEPOT,ALAPPUZHA-688 012.
2.DEVADAS P.K..
CONDUCTOR,KSRTC,ALAPPUZHA DEPOT,ALAPPUZHA-688 012.
3.AJEESH K.GOPI,
CONDUCTOR,KSRTC,ALAPPUZHA DEPOT,ALAPPUZHA-688 012.
4.S.MUHAMMEDAJMAL,
CONDUCTOR,KSRTC,ALAPPUZHA DEPOT,ALAPPUZHA-688 012.
5.M.T.AJI,
CONDUCTOR,KSRTC,ALAPPUZHA DEPOT,ALAPPUZHA-688 012.
6.SHANMUGHAN E.M.,
CONDUCTOR,KSRTC,ALAPPUZHA DEPOT,ALAPPUZHA-688 012.
7.VARGHESE P.D.,
CONDUCTOR,KSRTC,ALAPPUZHA DEPOT,ALAPPUZHA-688 012.
8.KUNJUMON A.V.,
CONDUCTOR,KSRTC,CHERTHALA DEPOT,ALAPPUZHA-688 012.
9.SHAJI P.L.,
CONDUCTOR,KSRTC,CHERTHALA DEPOT,ALAPPUZHA-688 012.
10.DINU N.JOY,
CONDUCTOR,KSRTC,ALAPPUZHA DEPOT,ALAPPUZHA-688 012.
11.VISANTH S.THAYYIL,
CONDUCTOR,KSRTC,ALAPPUZHA DEPOT,ALAPPUZHA-688 012.
12.MANU C.BABU,
CONDUCTOR,KSRTC,ALAPPUZHA DEPOT,ALAPPUZHA-688 012.
13.JAYAKUMAR R.,
CONDUCTOR,KSRTC,ALAPPUZHA DEPOT,ALAPPUZHA-688 012.
14.SANTHOSH KUMAR T.,
CONDUCTOR,KSRTC,ALAPPUZHA DEPOT,ALAPPUZHA-688 012.
15.SURESH P.V.,
CONDUCTOR,KSRTC,ALAPPUZHA DEPOT,ALAPPUZHA-688 012.
WA 649/2021 2/4
16.MANOJ K.S.,
CONDUCTOR,KSRTC,ALAPPUZHA DEPOT,ALAPPUZHA-688 012.
17.CHACKO C.L.,
CONDUCTOR,KSRTC,ALAPPUZHA DEPOT,ALAPPUZHA-688 012.
18.RAJENDRA PRASAD K.,
For information purpose only
CONDUCTOR,KSRTC,ALAPPUZHA DEPOT,ALAPPUZHA-688 012.
19.SAYEE S.,
CONDUCTOR,KSRTC,ALAPPUZHA DEPOT,ALAPPUZHA-688 012.
20.SURESH G.,
CONDUCTOR,KSRTC,KOLLAM DEPOT, KOLLAM-691 001.
21.HARRISON H.,
CONDUCTOR,KSRTC,KOLLAM DEPOT, KOLLAM-691 001.
22.ANANTHA KRISHNAN T.,
CONDUCTOR,KSRTC,KOLLAM DEPOT, KOLLAM-691 001.
23.GINIL KUMAR S.,
CONDUCTOR,KSRTC,KOLLAM DEPOT, KOLLAM-691 001.
24.VIJU KUMAR N.,
CONDUCTOR,KSRTC,KOLLAM DEPOT, KOLLAM-691 001.
25.SUNIL R.,
CONDUCTOR,KSRTC,KOLLAM DEPOT, KOLLAM-691 001.
26.RAVEESH R.S.,
CONDUCTOR,KSRTC,KOLLAM DEPOT, KOLLAM-691 001.
27.RANJITH S.,
CONDUCTOR,KSRTC,KOLLAM DEPOT, KOLLAM-691 001.
28.VISHNU G.,
CONDUCTOR,KSRTC,KOLLAM DEPOT, KOLLAM-691 001.
29.VISHNU M.,
CONDUCTOR,KSRTC,KOLLAM DEPOT, KOLLAM-691 001.
30.GIRI C.R.,
CONDUCTOR,KSRTC,KOLLAM DEPOT, KOLLAM-691 001.
31.JAYESH KUMAR R.,
CONDUCTOR,KSRTC,ADOOR DEPOT, PATHANAMTHITTA-691 523.
32.LEJUZACHARIA,
CONDUCTOR,KSRTC,ADOOR DEPOT, PATHANAMTHITTA-691 523.
33.K.SIVANANDAN,
CONDUCTOR,KSRTC,ADOOR DEPOT, PATHANAMTHITTA-691 523.
34.SINU JOHN,
CONDUCTOR,KSRTC,ADOOR DEPOT, PATHANAMTHITTA-691 523.
35.P.RAJUKUTTAN,
CONDUCTOR,KSRTC,ADOOR DEPOT, PATHANAMTHITTA-691 523.
36.SANAL KUMAR R.,
CONDUCTOR,KSRTC,THIRUVANANTHAPURAM CITY DEPOT,
THIRUVANANTHAPURAM-695 606.
37.NAJEEB S.,
CONDUCTOR,KSRTC,ADOOR DEPOT, PATHANAMTHITTA-691 523.
38.R.ANIL KUMAR,
DRIVER,KSRTC PONKUNNAM DEPOT,KOTTAYAM-686 506.
39.BINEESH O.S.,
DRIVER,KSRTC PALA DEPOT, KOTTAYAM-686 575.
WA 649/2021 3/4
40.BIJU T.B.,
DRIVER,KSRTC PALA DEPOT, KOTTAYAM-686 575.
41.AAHISH S.NAIR,
DRIVER,KSRTC PALA DEPOT, KOTTAYAM-686 575.
42.C.S.PRADEEP KUMAR,
CONDUCTOR,KSRTC PALA DEPOT, KOTTAYAM-686 575.
43.UNNIKRISHNAN K..S,
For information purpose only
CONDUCTOR,KSRTC PALA DEPOT, KOTTAYAM-686 575.
44.SURESH KUMAR C.R.,
CONDUCTOR,KSRTC PALA DEPOT, KOTTAYAM-686 575.
45.GOPAKUMAR M.T.,
CONDUCTOR,KSRTC PALA DEPOT, KOTTAYAM-686 575.
BY ADV.SRI.P.MOHANDAS
Prayer for interim relief in the Writ Appeal stating that in the circumstances
stated in the appeal memorandum the High Court be pleased to stay the impugned
judgment passed by the Learned Single Judge dated 17/03/2021 in W.P.(C)
No.4441/2021 and the modification/clarification order passed by the Learned Single
Judge on 31/03/2021 in I.A.No.1/2021 in W.P.(C) No.4441/2021, pending the disposal of
the writ appeal.
This Writ Appeal coming on for admission on 13.04.2021 upon perusing the
appeal memorandum, the court on the same day passed the following:-
P.B.SURESH KUMAR & K.BABU, JJ.
-----------------------------------------------
W.A No.649 of 2021
-----------------------------------------------
For Dated
information purpose only
this the 13 day of April, 2021.
th
ORDER
Admit.
Adv.P.Mohandas takes notice for the respondents.
Heard the learned counsel for the appellants as also
the learned counsel for the respondents.
The order on I.A.No.1 of 2021 in W.P.(C) No.4441 of
2021 will remain stayed.
Sd/-
P.B.SURESH KUMAR, JUDGE
Sd/-
K.BABU, JUDGE.
YKB
/true copy/ Sd/- ASSISTANT REGISTRAR
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