For Information Purpose Only vs Rajwant Ben
2021 Latest Caselaw 11946 Ker

Citation : 2021 Latest Caselaw 11946 Ker
Judgement Date : 9 April, 2021

Kerala High Court

For Information Purpose Only vs Rajwant Ben on 9 April, 2021

OP(C) 932/2021                               1/2



                 IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                         Present:
                 THE HONOURABLE MR.JUSTICE T.V.ANILKUMAR

                   Friday,the 9th day of April 2021/ 19th Chaithra, 1943
                                   OP(C) No.932/2021

            For information purpose only
EA 207/2021 IN EP No.411/2021 of the COMMERCIAL COURT,ERNAKULAM
PETITIONER/ 1st JUDGMENT DEBTOR IN E.P NO. 411/2021 ON THE FILES
OF PRINCIPAL SUB COURT, ERNAKULAM

       RAJWANT BEN, AGED 44 YEARS
       S/O.CHURCHIN BEN, 1B, LAVENDER, SKYLINE RIVERDALE
       APARTMENTS, PETTA, TRIPUNITHURA, KOCHI-682 301.

RESPONDENTS/ DECREE HOLDER AND OTHER JUDGMENT DEBTORS.

1. C.P.MATTHEN, AGED 62 YEARS
      6C, CHAKOLAS WATERSCAPES, THEVARA FERRY ROAD, THEVARA,
      ERNAKULAM-682 013.

2. M/S. KATRALA PRODUCTS PVT.LTD.,
     9, 17/5391, HIGHWAY NH 47, EDAPPALLY NORTH,
     OPPOSITE MILMA, KOCHI-682 024, REPRESENTED BY ITS
     MANAGING DIRECTOR.

3. M/S. MOKSHA FOODS AND BEVERAGES PVT.LTD.,
     9, 17/5391, HIGHWAY NH 47, EDAPPALLY NORTH, OPPOSITE MILMA,
     KOCHI-682 024, REPRESENTED BY ITS MANAGING DIRECTOR.

   OP (Civil) praying inter alia that in the circumstances stated in the aﬃdavit ﬁled
along with the OP(C) the High Court be pleased to stay all further proceedings in
EA No. 207/2021 in E.P No. 411/2021 on the ﬁles of Commercial Court Ernakulam,
including the operation of the attachement order passed as Exhibit P6, till the
disposal of the original petition (Civil), in the interest of justice.


  This petition coming on for admission upon perusing the petition and the aﬃdavit
ﬁled in support of OP(C) and upon hearing the arguments of M/S VARGHESE
 OP(C) 932/2021                             2/2

C.KURIAKOSE & SUSANTH SHAJI, Advocates for the petitioner, the court passed
the following
                                       ORDER

Admit.

Issue notice by speed post to respondents. Execution proceedings in EA No. 207/2021 in EP No. 411/2021 on the ﬁle of Commercial Court, Ernakulam, are stayed till 25-05-2021.

For information purpose only Post on 25-05-2021.

09-04-2021 Sd/-

T.V.ANILKUMAR,JUDGE

/true copy/ Sd/-

ASSISTANT REGISTRAR

Exhibit P6: True photostat copy of order dated 04.03.2021 in E.A.No.207/2021 in E.P.No.411/2021