For Information Purpose Only vs Sudheesh P.S.
2021 Latest Caselaw 11918 Ker

IA/1/2021 IN OP(C) 486/2018                           1/2



                  IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                                   Present:
                       THE HONOURABLE MR.JUSTICE T.V.ANILKUMAR

                              Friday,the 9th day of April 2021/19th Chaithra, 1943
                                        IA 1/2021 IN OP(C) 486/2018

            For information purpose only
OS No.858/2014 of the PRINCIPAL MUNSIFF COURT,ALAPPUZHA
PETITIONER/PETITIONER
        SUDHEESH P.S., S/O. SUSHEELAN KUNNUNKAL HOUSE, AVALOOKUNNU
        P.O., SOUTH ARYAD MURI, KOMALAPURAM VILLAGE, ALLEPPEY DIST.
RESPONDENTS/RESPONDENTS
1.    SULABHA, W/O. RENADEV, VALIYAKOVILAKAM,
       SOUTH ARYAD MURI, KOMALAPURAM VILLAGE, ALLEPPEY.
2.    RENADEV, VALIYAKOVILAKAM, SOUTH ARYAD MURI,
       KOMALAPURAM VILLAGE, ALLEPPEY.
3.    KOUSALYA K.K., VALIYAKOVILAKAM, SOUTH ARYAD MURI,
         KOMALAPURAM VILLAGE, ALLEPPEY.

         Petition praying that in the circumstances stated in the affidavit filed therewith the High
Court be pleased to correct the typographical error in the judgment by changing the number of
the IA as I.A.No.548 of 2018 instead of I.A.No.518 of 2018 in para 3 and in the operative
portion of the judgment dtd. 11.01.2021 in the above OP(C).


         This petition          coming on for orders upon perusing the petition and the affidavit filed
in support thereof, and this court's             Judgment dated 11.01.2021 and upon hearing the
arguments of M/S P.F.ROSY, KRIPA ELIZABETH MATHEWS & V.M.SYAM KUMAR,
Advocates for the petitioner and of Sri.P.SHANES METHAR, Advocate for the respondents,
the court passed the following:
                                                  ORDER

Heard.

Allowed.

Registry will carry out the correction. 09-04-2021 Sd/- T.V.ANILKUMAR, JUDGE

/true copy/ Sd/-

IA/1/2021 IN OP(C) 486/2018 2/2

ASSISTANT REGISTRAR PtK/09.04.21.

For information purpose only