Anu K.Ajayaghosh vs Sumithlal T.S
2021 Latest Caselaw 11882 Ker

           IN THE HIGH COURT OF KERALA AT ERNAKULAM

                           PRESENT

      THE HONOURABLE MR. JUSTICE A.MUHAMED MUSTAQUE

                              &

         THE HONOURABLE DR. JUSTICE KAUSER EDAPPAGATH

FRIDAY, THE 09TH DAY OF APRIL 2021 / 19TH CHAITHRA, 1943

                     RPFC.No.545 OF 2017

 AGAINST THE ORDER/JUDGMENT IN MC 286/2014 DATED 15-11-
             2016 OF FAMILY COURT,THRISSUR


REVISION PETITIONERS:

     1        ANU K.AJAYAGHOSH, AGED 27 YEARS, D/O. K.K
              AJAYAGHOSH, KOOTTALA HOUSE, KOORKKANCHERY
              VILLAGE, DESOM & P.O THRISSUR DISTRICT

     2        MINOR PARVATHY, AGED 3 YEARS, REPRESENTED BY
              HER MOTHER ANU AJAYAGHOSH, KOOTTALA HOUSE,
              KOORKKANCHERY VILLAGE, DESOM & P.O., THRISSUR
              DISTRICT

              BY ADVS.
              SHRI.SANTHOSH P.PODUVAL
              SMT.R.RAJITHA
              SMT.RASHIDA CHEMMENAMPALLY

RESPONDENT:

              SUMITHLAL T.S, S/O. SUNDARAN VAIDYAR, THAYYIL
              HOUSE, PANAMUKKU, NEDUPUZHA, THRISSUR DISTRICT
              680 007.

              R1 BY ADV. SRI.K.B.GANGESH

     THIS REV.PETITION(FAMILY COURT) HAVING BEEN FINALLY
HEARD ON 09.04.2021, THE COURT ON THE SAME DAY PASSED THE
FOLLOWING:
 RPFC.No.545 OF 2017

                          ..2..




                        JUDGMENT

Dated this the 9th day of April 2021 A.Muhamed Mustaque, J

The learned counsel for the petitioners submits

that the petitioners do not want to pursue this R.P

(FC). Taking note of the said submission, this R.P (FC) is dismissed as not pressed.

Sd/-

A.MUHAMED MUSTAQUE

JUDGE

Sd/-

DR. KAUSER EDAPPAGATH

JUDGE

PR