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The President vs The State Co Operative Election ...
2021 Latest Caselaw 11800 Ker

Citation : 2021 Latest Caselaw 11800 Ker
Judgement Date : 9 April, 2021

Kerala High Court
The President vs The State Co Operative Election ... on 9 April, 2021
               IN THE HIGH COURT OF KERALA AT ERNAKULAM

                               PRESENT

          THE HONOURABLE MR. JUSTICE RAJA VIJAYARAGHAVAN V

     FRIDAY, THE 09TH DAY OF APRIL 2021 / 19TH CHAITHRA, 1943

                      WP(C).No.23443 OF 2017(E)


PETITIONER:

               THE PRESIDENT, MR (K.K.THOMAS)
               KERALA STATE LEGAL METROLOGY LICENENSEES &
               TECHNICIANS CO OP. SOCIETY
               NO. 4473, MARIYIL BUILDING, OPPOSITE CIVIL STATION,
               THODUPUZHA

               BY ADVS.
               SRI.V.K.SUNIL
               SMT.P.M.PRINCY LAL

RESPONDENTS:

      1        THE STATE CO OPERATIVE ELECTION COMMISSION
               REPRESENTED BY ITS SECRETARY,3RD FLOOR, CO BANK
               TOWERS,VIKAS BHAVAN PO, THRIUVANANTHAPURAM 695033

      2        THE REGISTRAR OF CO OPERATIVE SOCIETIES
               JAWAHAR SAHAKARANA BHAVAN, THYCADU PO,
               THIRUVANNATHAPURAM PIN 695014

      3        THE JOINT REGISTRAR OF CO OPERATIVE SOCIETIES
               IDUKKI, PIN 685603

      4        THE ASSISTANT REGISTRAR OF CO OPERATIVE SOCIETIES
               THODUPUZHA 685584

      5        P.K.SANTHOSH
               S/O.P.K. KUTTY, PARAKKAL HOUSE,
               THODUPUZHA EAST PO, IDUKKI PIN CODE 685585


               R1, R5 BY ADV. SRI.M.SASINDRAN
               SMT SHEEJA CS, SR GP

     THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD            ON
09.04.2021, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WP(C).No.23443 OF 2017(E)               2




                                    JUDGMENT

In view of the memo filed, this writ petition is dismissed as not pressed.

Sd/-

RAJA VIJAYARAGHAVAN V

JUDGE sru

APPENDIX OF WP(C) 23443/2017 PETITIONER'S EXHIBITS:

EXHIBIT P1 TRUE COPY OF THE REPORT DATED 01.10.2015 OF THE DISTRICT CHIEF OF POLICE, IDUKKI SUBMITTED BEFORE THE CONTROLLER OF LEGAL METROLOGY

EXHIBIT P2 TRUE COPY OF THE REPRESENTATION DATED 13.12.2014 SUBMITTED BY THE PETITIONER BEFORE THE DY. SP THODUPUZHA

EXHIBIT P3 TRUE COPY OF THE LETTER DATED 09.08.2016 ISSUED BY THE SOCIETY TO THE 5TH RESPONDENT

EXHIBIT P4 TRUE COPY OF THE LETTER DATED 31.03.2017 ISSUED BY THE 4TH RESPONDENT TO THE PETITIONER

EXHIBIT P5 TRUE COPY OF THE REPLY SUBMITTED BY THE PETITIONER TO THE 4TH RESPONDENT DATED 10.04.2017

EXHIBIT P6 TRUE COPY OF THE MEMO OF HANDING OVER CHARGE BY THE SUSPENDED SECRETARY TO THE SECRETARY IN CHARGE DATED 29.04.2017

EXHIBIT P7 TRUE COPY OF THE RESOLUTION NO. 135 DATED 12.05.2017 OF THE MANAGING COMMITTEE OF THE PETITIONER'S SOCIETY

EXHIBIT P8 TRUE COPY OF THE LETTER DATED MT (4) 25937/17 DATED 24.06.2017 ISSUED BY THE 2ND RESPONDENT

EXHIBIT P9 TRUE COPY OF THE RESOLUTION NO. (2) ADOPTED BY THE MANAGING COMMITTEE OF THE SOCIETY

EXHIBIT P10 TRUE COPY OF THE PROFORMA FOR FORWARDING EXT P9

RESPONDENTS EXHIBITS:

EXHIBIT R5(a) A TRUE COPY OF THE AGREEMENT ENTERED INTO BY THE WRIT PETITIONER AND HIS WIFE ON ONE SIDE AND SOME OUTSIDERS OF THE OTHER SIDE

EXHIBIT R5(b) A TRUE COPY OF THE PETITION SUBMITTED BY THE 5TH RESPONDENT BEFORE THE REGISTRAR

EXHIBIT R5(c) A TRUE COPY OF THE JUDGMENT DATED 14.6.2017

IN WPC NO.19724 OF 2017

EXHIBIT R5(d) A TRUE COPY OF THE REPORT DATED 16.5.2017 SUBMITTED BY THE ASSISTANT REGISTRAR OF CO- OPERATIVE SOCIETIES (G) THODUPUZHA

EXHIBIT R5(e) A TRUE COPY OF THE NOTICE ISSUED TO AN EXISTING MEMBER OF THE SOCIETY

EXHIBIT R5(f) A TRUE COPY OF THE LETTER DATED 24.10.2013 SENT BY THE PETITIONER TO MANUFACTURER

EXHIBIT R5(g) A TRUE COPY OF THE LETTER DATED 15.12.2016 SENT BY THE PETITIONER TO THE SENIOR MANAGER OF THE CANARA BANK, THODUPUZHA

EXHIBIT R5(h) A TRUE COPY OF THE NOTICE ISSUED BY THE PRIVATE FIRM OF THE PETITIONER

EXHIBIT R5(i) A RELEVANT EXTRACTS FROM THE PERSONAL BANK ACCOUNT DETAILS OF THE PETITIONER

EXHIBIT R5(j) A TRUE COPY OF THE RELEVANT EXTRACT FROM THE ACCOUNT DETAILS OF THE FIRM OF THE PETITIONER NAMELY JAYAJEE SCALES

EXHIBIT R5(k) A TRUE COPY OF THE RELEVANT EXTRACT FROM THE ACCOUNT DETAILS OF THE PETITIONER'S WIFE

EXHIBIT R5(l) A TRUE COPY OF THE DETAILS OF THE ADVANCE AVAILED BY THE PRESIDENT WITHOUT ANY AUTHORITY

EXHIBIT R5(m) A TRUE COPY OF THE RELEVANT PAGES OF THE MINUTES OF THE COMMITTEE

EXHIBIT R5(n) A TRUE COPY OF THE CORRECTED PAGE NUMBER

EXHIBIT R5(p) A TRUE COPY OF THE COMPLAINT SUBMITTED BY THE 5TH RESPONDENT BEFORE THE ASSISTANT REGISTRAR DATED 28.9.2017.

//TRUE COPY//

P.A TO JUDGE

 
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