Cochin University Of Science And ... vs Cochin University Of Science And ...
2021 Latest Caselaw 11554 Ker

WA 771/2020                                       1/1



                       IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                                Present:
               THE HONOURABLE MR. JUSTICE A.K.JAYASANKARAN NAMBIAR
                                                 &
                         THE HONOURABLE MR. JUSTICE GOPINATH P.
                         Thursday,the 8thday of April 2021/18th Chaithra, 1943
                                           WA No.771/2020
               Against Judgment dated 04-03-2020 in WP(C) No.2799/2020 of this Court.
                                                   ---

1. For information purpose only APPELLANTS/RESPONDENTS 1 TO 3:

COCHIN UNIVERSITY OF SCIENCE AND TECHNOLOGY (CUSAT), REPRESENTED BY THE REGISTRAR, COCHIN UNIVERSITY OF SCIENCE AND TECHNOLOGY, COCHIN UNIVERSITY P.O., KOCHI-682 022.

AND 2 OTHERS.

BY ADV SRI.S.P.ARAVINDAKSHAN PILLAY

RESPONDENT/PETITIONER:

JEENA JOHN,ASSISTANT PROFESSOR (ON CONTRACT) DIVISION OF ELECTRICAL AND ELECTRONICS ENGINEERING, SCHOOL OF ENGINEERING, CUSAT, KOCHI-682 022, RESIDING AT ARANGATH HOUSE, KANIMANGALAM P.O., THRISSUR-680 027.

BY ADV. SRI. KALEESWARAM RAJ

Prayer for interim relief in the Writ Appeal stating that in the circumstances stated in the appeal memorandum the High Court be pleased to stay the operation and implementation of the judgment dated 04.03.2020 in W.P.(C) No.2799/2020-Y of the learned Single Judge, pending disposal of the Writ Appeal.

This Writ Appeal again coming on for orders along with connected cases on 08.04.2021 upon perusing the appeal memorandum, and this Court's order dated 16-03-2021 , the court on the same day passed the following:-