Joseph Varkey vs The Regional Transport Authority
2021 Latest Caselaw 11537 Ker

         IN THE HIGH COURT OF KERALA AT ERNAKULAM

                           PRESENT

         THE HONOURABLE MR. JUSTICE SUNIL THOMAS

  THURSDAY, THE 08TH DAY OF APRIL 2021 / 18TH CHAITHRA,
                           1943

                   WP(C).No.7030 OF 2021(C)


PETITIONER:

              JOSEPH VARKEY
              AGED 71 YEARS
              S/O. VARKEY, PADIKARA HOUSE, KATTAPPANA SOUTH
              P.O., KATTAPPANA-685515.

              BY ADV. SRI.I.DINESH MENON

RESPONDENTS:

     1        THE REGIONAL TRANSPORT AUTHORITY
              IDUKKI, COLLECTORATE P.O., IDUKKI-PAINAVU,
              -685603.

     2        THE SECRETARY,
              REGIONAL TRANSPORT AUTHORITY, IDUKKI,
              COLLECTORATE P.O., IDUKKI-PAINAVU-685603.

     3        THE KERALA STATE ROAD TRANSPORT CORPORATION,
              REPRESENTED BY ITS CHAIRMAN AND MANAGING
              DIRECTOR, TRANSPORT BHAVAN, FORT P.O.,
              THIRUVANANTHAPURAM-695023.

              R3 BY ADV. SRI.P.C.CHACKO(PARATHANAM)
              SRI.BIMAL K NATH,SR.GP

     THIS WRIT PETITION (CIVIL) HAVING COME UP             FOR
ADMISSION ON 08.04.2021, THE COURT ON THE SAME             DAY
DELIVERED THE FOLLOWING:
 WP(C).No.7030 OF 2021(C)        2

                         JUDGMENT

Dated this the 8th day of April 2021

The request made by the learned counsel for the

petitioner is for issuance of a temporary permit. When the

matter was taken up, the learned Senior Government Pleader,

on instructions, submitted that a temporary permit valid upto

17.07.2021 has been issued. This is recorded and after

hearing the learned counsel for the petitioner, the learned

counsel for the KSRTC and the learned Standing Counsel, I am

inclined to dispose of the writ petition recording the above.

Sd/-

SUNIL THOMAS JUDGE LEK

APPENDIX PETITIONER'S/S EXHIBITS:

EXHIBIT P1 TRUE COPY OF THE REGULAR PERMIT OF PETITIONER.

EXHIBIT P2 TRUE COPY OF THE NOTIFICATION DATED 15.9.2020.

EXHIBIT P3 TRUE COPY OF THE VARIATION APPLICATION DATED 12.3.2021.

EXHIBIT P4 TRUE COPY OF THE TEMPORARY PERMIT APPLICATION DATED 10.3.2021.