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Thursday vs Vineesh Kumar
2021 Latest Caselaw 11504 Ker

Citation : 2021 Latest Caselaw 11504 Ker
Judgement Date : 8 April, 2021

Kerala High Court
Thursday vs Vineesh Kumar on 8 April, 2021
IA/1/2020 IN Mat.Appeal 274/2020                    1/2



                       IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                                 Present:
                THE HONOURABLE MR. JUSTICE A.MUHAMED MUSTAQUE
                                                   &
                  THE HONOURABLE DR. JUSTICE KAUSER EDAPPAGATH

                          Thursday,the 8th day of April 2021/18th Chaithra, 1943
            For information          purpose only
                    IA/1/2020 IN Mat.Appeal/274/2020
Against OP No.683/2016 of the FAMILY COURT, MAVELIKKARA
PETITIONERS/APPELLANTS
1.VINEESH KUMAR,AGED 34 YEARS,
     S/O.VIJAYAMOHANAN, KANNAMANGALAM NORTH MURI, MAVELIKARA
     TALUK, ALAPPUZHA DISTRICT.
2.VIJAYAMOHANAN,AGED 70 YEARS,
     S/O.CHELLAPPAN PILLAI, KANNAMANGALAM NORTH MURI,
     MAVELIKARA TALUK, ALAPPUZHA DISTRICT.
3.RADHAMANY,AGED 65 YEARS,
     W/O.VIJAYAMOHANAN, KANNAMANGALAM NORTH MURI, MAVELIKARA
     TALUK, ALAPPUZHA DISTRICT.
RESPONDENT/RESPONDENT

ANJU SASIDHARAN,AGED 35 YEARS, D/O.SASIDHARA KURUP, KOLLANPARAMPIL HOUSE, PATHIYOOR EAST MURI, PATHIYOOR VILLAGE, KARTHIKAPPALLY TALUK, PATHIYOOR EAST P.O., ALAPPUZHA-690508.

Application praying that in the circumstances stated in the affidavit filed therewith the High Court be pleased to stay the execution of the Judgment of the Family court, Mavelikara dated 5.2.2020 in O.P.No.683 of 2016, pending disposal of the appeal.

This application again coming on for orders, upon perusing the application and the affidavit filed in support thereof, and this court's order dated 26.05.2020 and upon hearing the arguments of M/S. M.R.ARUNKUMAR and P.SHAMMI NAVAS, Advocates for the applicants, and of M/S. S.L.SYLAJA and M.R.NANDAKUMAR, Advocates for the respondent, the court passed the following:

 IA/1/2020 IN Mat.Appeal 274/2020                2/2




           For       information            ORDER
                                                   purpose only

If the conditions are complied, the interim order granting stay will continue until further orders.

08-04-2021 Sd/-

A.MUHAMED MUSTAQUE,JUDGE

Sd/-

KAUSER EDAPPAGATH,JUDGE

/true copy/ Sd/-

ASSISTANT REGISTRAR

 
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