Praveen P.V. vs State Of Kerala Represented By Its ...
2021 Latest Caselaw 11473 Ker

             IN THE HIGH COURT OF KERALA AT ERNAKULAM

                             PRESENT

             THE HONOURABLE MR.JUSTICE C.T.RAVIKUMAR

                                &

          THE HONOURABLE MR.JUSTICE MURALI PURUSHOTHAMAN

 THURSDAY, THE 08TH DAY OF APRIL 2021 / 18TH CHAITHRA, 1943

                     WP(C).No.6336 OF 2021(N)

PETITIONER:

              PRAVEEN P.V., S/O. KUNJAPPAN, PUTHIYAVEETTIL,
              KURAMATHUR, KANNUR-6870101.

              BY ADVS.SRI.R.KRISHNA RAJ
              SMT.E.S.SONI
              SMT.KUMARI SANGEETHA S.NAIR

RESPONDENT:

      1       STATE OF KERALA REPRESENTED BY ITS SECRETARY TO
              GOVERNMENT, HOME DEPARTMENT,
              THIRUVANANTHAPURAM-695001.

      2       DISTRICT COLLECTOR,KANNUR-670002.

      3       DISTRICT JUDGE,KANNUR-670101.

      4       MALABAR DEVASWOM BOARD,
              REPRESENTED BY ITS SECRETARY, HOUSEFED COMPLEX,
              ERANHIPPALAM P.O., KOZHIKODE-673006.

      5       EXECUTIVE OFFICER,KADAMBERI DEVASWOM,
              THALIPPARAMBA, KANNUR-670141.

              SRI.R.LAKSHMI NARAYAN, SC FOR MDB


     THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD ON
08.04.2021, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
 W.P.(C)No.6336 of 2021                   2




                                  JUDGMENT

Ravikumar, J.

When this matter is taken up for consideration

Sri.R.Krishna Raj, the learned counsel appearing for the petitioner,

submitted that the petitioner did not wish to pursue the matter

any further. Recording the said submission this writ petition is

dismissed as withdrawn.

Sd/-

C.T.RAVIKUMAR Judge

Sd/-

MURALI PURUSHOTHAMAN Judge

TKS

APPENDIX PETITIONER'S EXHIBITS:

EXHIBIT P1 COPY OF THE ADANGAL REGISTER DATED 27/07/2019.

EXHIBIT P2 COPY OF THE DOCUMENT NO.684/1942 DATED 04/04/2017.

EXHIBIT P3 COPY OF THE REPORT OF THE VILLAGE OFFICER DATED 22/09/2017.

EXHIBIT P4 COPY OF THE PROCEEDINGS OF THE LAND BOARD DATED 22/03/2019.

EXHIBIT P5 COPY OF THE LETTER OF THE COLLECTOR DATED 29/10/1993.

EXHIBIT P6 C0PY OF THE JUDGMENT IN WPC 24553/16 AND WP(C) 4746/2019 OF HIGH COURT OF KERALA DATED 09/12/2019.

EXHIBIT P7 COPY OF THE ORDER IN WP(C)NO.649/18 OF SUPREME COURT DATED 05/07/2018.

EXHIBIT P8 COPY OF THE PETITION FILED BY THE PETITIONER DATED 18/02/2021.

TKS