Sasikumar vs The State Of Kerala
2021 Latest Caselaw 11403 Ker

               IN THE HIGH COURT OF KERALA AT ERNAKULAM

                               PRESENT

                 THE HONOURABLE SMT. JUSTICE P.V.ASHA

    THURSDAY, THE 08TH DAY OF APRIL 2021 / 18TH CHAITHRA, 1943

                       WP(C).No.9003 OF 2021(A)


PETITIONER:

               SASIKUMAR,
               AGED 55 YEARS,
               S/O.BALAKRISHNAN,
               NOW RESIDING AT NGO QUARTERS, BLOCK E-5, UDAYAGIRI,
               VIDYANAGAR, KASARAGOD, JUNIOR SUPERINTENDENT,
               TATA TRUST HOSPITAL, CHATTANCHAL, KASARAGOD.

               BY ADVS.
               SRI.T.MADHU
               SMT.C.R.SARADAMANI

RESPONDENTS:

      1        THE STATE OF KERALA,
               REPRESENTED BY THE CHIEF SECRETARY TO GOVERNMENT,
               GOVERNMENT SECRETARIAT,
               THIRUVANANTHAPURAM-695 001.

      2        THE SECRETARY TO GOVERNMENT,
               PUBLIC WORKS DEPARTMENT, GOVERNMENT SECRETARIAT,
               THIRUVANANTHAPURAM-695 001.

      3        THE DISTRICT COLLECTOR,
               KASARAGOD, VIDYANAGAR P.O,
               KASARAGOD DISTRICT-671 123.

      4        THE SECRETARY TO GOVERNMENT,
               HEALTH AND FAMILY WELFARE DEPARTMENT,
               GOVERNMENT SECRETARIAT,
               THIRUVANANTHAPURAM-695 001.

               BY ADV. SMT.PRINCY XAVIER, GOVERNMENT PLEADER

THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION              ON
08.04.2021, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WP(C).No.9003 OF 2021(A)

                                   2




                             JUDGMENT

Petitioner is seeking a relief as

against the orders issued to vacate the

quarters.

As petitioner is a Government servant

under the State Government, remedy would be

available before the KAT.

Accordingly, the writ petition is

dismissed, with liberty to petitioner to

approach the appropriate forum.

Sd/-

P.V.ASHA JUDGE ww WP(C).No.9003 OF 2021(A)

APPENDIX PETITIONER'S EXHIBITS:

EXHIBIT P1 THE TRUE COPY OF THE PROCEEDINGS DATED 17.12.2019 OF THE THIRD RESPONDENT.

EXHIBIT P2 THE TRUE COPY OF THE LETTER DATED 18.12.2019 BEARING REFERENCE NO.DCKSGD/ 2611/2018-M6(2) ADDRESSED BY THE THIRD RESPONDENT TO THE SUPERINTENDENT, GENERAL HOSPITAL, KASARAGOD.

EXHIBIT P3 THE TRUE COPY OF THE REPRESENTATION DATED 22.06.2020 SUBMITTED BY THE PETITIONER BEFORE THE THIRD RESPONDENT.

EXHIBIT P4 THE TRUE COPY OF THE PROCEEDINGS DATED 4.9.2020 OF THE THIRD RESPONDENT.

EXHIBIT P5 THE TRUE COPY OF THE REPRESENTATION DATED 15.06.2020 SUBMITTED BY THE PETITIONER BEFORE THE SECOND RESPONDENT.

EXHIBIT P6 THE TRUE COPY OF THE NOTICE DATED 23.03.2021 ISSUED BY THE THIRD RESPONDENT TO THE PETITIONER.

EXHIBIT P7 THE TRUE COPY OF THE REPRESENTATION DATED 30.3.2021 SUBMITTED BY THE PETITIONER BEFORE THE THIRD RESPONDENT.

EXHIBIT P8 THE TRUE COPY OF THE GO(MS) NO.11/2006/PWD DATED 28.02.2006.