Against The Judgment Dated ... vs Ms. Vidya Gopan
2021 Latest Caselaw 11226 Ker

WA 314/2021                                 1/2



                 IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                          Present:
          THE HONOURABLE MR. JUSTICE A.K.JAYASANKARAN NAMBIAR
                                             &
                    THE HONOURABLE MR. JUSTICE GOPINATH P.

                  Wednesday,the 7th day of April 2021/17th Chaithra, 1943
              For information    purpose only
                         WA No.314/2021
       Against the judgment dated 29-01-2021 of the learned single judge
                    in WP(C) No.32617/2019 of this Court.
APPELLANTS/PETITIONERS
1.MS. VIDYA GOPAN,AGED 34 YEARS,
     D/O. K.GOPAKUMAR, LAKSHMI NIVAS, RESIDENCY ROAD, AKSHAYA
     NAGAR-9, KADAPPAKADA P.O., KOLLAM-691 008
2.MS.JINI B.G.,AGED 39 YEARS
     D/O. LATE P.BAHULEYA PANICKER, PEZHUVILA VEEDU,
     ANTHIYOORKONAM,KOLLODE P.O., THIRUVANANTHAPURAM-695 571

       BY ADV
       C.P.MOHAMMED NIAS
RESPONDENTS/RESPONDENTS
1.HIGH COURT OF KERALA
     ERNAKULAM-682 031, REPRESENTED BY THE REGISTRAR GENERAL
2.STATE OF KERALA,
     REPRESENTED BY THE ADDITIONAL CHIEF SECRETARY TO THE
     GOVERNMENT, HOME DEPARTMENT, GOVERNMENT SECRETARIAT,
     THIRUVANANTHAPURAM-695 001
3.UNION OF INDIA,
     REPRESENTED BY SECRETARY TO THE GOVERNMENT,DEPARTMENT OF
     JUSTICE, MINISTRY OF LAW AND JUSTICE, JAISALMER HOUSE, NEW
     DELHI-400 011

       BY ADVS
       SRI.ELVIN PETER P.J. FOR R1
       SRI.GANESH B/O
  Prayer for interim relief in the Writ Appeal stating that in the circumstances stated in the
appeal memorandum the High Court may be pleased to direct the 1st respondent to not
terminate the services of the appellants by allowing the appellants to continue as court
 WA 314/2021                                  2/2

Managers,pending disposal of this writ appeal.


  This Writ Appeal coming on for admission on 7.4.21 , the court on the same day passed the
following:-
                                         ORDER

ADMIT. POST ON 21/05/21

For information purpose only 07-04-2021 Sd/-

A.K.JAYASANKARAN NAMBIAR,JUDGE

Sd/-

GOPINATH P.,JUDGE

/true copy/ Sd/-

ASSISTANT REGISTRAR