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Hasna Nizam vs Geologist
2021 Latest Caselaw 11193 Ker

Citation : 2021 Latest Caselaw 11193 Ker
Judgement Date : 7 April, 2021

Kerala High Court
Hasna Nizam vs Geologist on 7 April, 2021
               IN THE HIGH COURT OF KERALA AT ERNAKULAM

                               PRESENT

               THE HONOURABLE MR. JUSTICE SATHISH NINAN

  WEDNESDAY, THE 07TH DAY OF APRIL 2021 / 17TH CHAITHRA, 1943

                       WP(C).No.8382 OF 2021(W)


PETITIONERS:

               HASNA NIZAM,AGED 26 YEARS,TWINS APARTMENTS,
               UMAYANALLOOR P.O., KOLLAM-691 589.

               BY ADVS.
               SRI.P.BABU KUMAR
               SRI.P.YADHU KUMAR
               SRI.VISHNU BABU

RESPONDENTS:

      1        GEOLOGIST,MINING AND GEOLOGY DISTRICT OFFICE,
               ASRAMAM, KOLLAM-691 008.

      2        DIRECTOR OF MINING AND GEOLOGY,KESAVADASAPURAM,
               PATOM P.O., THIRUVANANTHAURAM-695 004.

               BY GP SRI.RAVI KRISHNAN

     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
07.04.2021, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
                     Sathish Ninan, J.
             ==============================
                 W.P.(C) No.8382 of 2021
               ==========================
          Dated this the 7th day of April, 2021

                        JUDGMENT

For the purpose of construction of a fishing pond

in the property of the petitioner's father she has

submitted Ext P3 application before the 1 st respondent

for permission for removal and transportation of soil

so extracted. The application is pending consideration.

All that the petitioner seeks for is an expeditious

consideration of the same.

Without expressing anything on merits, I dispose

of this writ petition directing the 1 st respondent to

consider Ext P5 application and pass appropriate orders

thereon as expeditiously as possible and at any rate

within a period of two months from the date of receipt

of a copy of this judgment.

                         Sd/-      Sathish Ninan, Judge

vdv
 WP(C).No.8382 OF 2021(W)



                       APPENDIX
PETITIONER'S/S EXHIBITS:

EXHIBIT P1         TRUE COPY OF CONSENT LETTER ISSUED BY
                   PETITIONER'S FATHER.

EXHIBIT P2         TRUE PHOTOCOPY OF APPLICATION FILED BY

PETITIONER BEFORE CEO, FISH FARMING DEVELOPMENT AGENCY, KOLLAM DATED 15.9.2020.

EXHIBIT P3 A TRUE COPY OF THE REPORT FILED BY THE AGRICULTURAL OFFICER, KOLLAM BEFORE VILLAGE OFFICER DATED 16.11.2020.

EXHIBIT P4 A TRUE COPY OF THE APPLICATION FILED BY PETITIONER BEFORE DIRECTOR, MINING AND GEOLOGY DEPARTMENT ON 27.1.2021.

EXHIBIT P5 A TRUE COPY OF APPLICATION FILED BY PETITIONER ON 17.3.2021.

 
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