Adv. Sarachandra Das vs The Revenue Divisional Officer
2021 Latest Caselaw 11174 Ker

                IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                PRESENT

           THE HONOURABLE MR. JUSTICE P.B.SURESH KUMAR

   WEDNESDAY, THE 07TH DAY OF APRIL 2021 / 17TH CHAITHRA, 1943

                       WP(C).No.19999 OF 2020(Y)


PETITIONER/S:

      1         ADV. SARACHANDRA DAS,
                AGED 63 YEARS,
                S/O. DAMODARAN UNNITHAN,
                PUTHUPARAMBIL VEETTIL,
                PRAMADOM VILLAGE,
                KOZHENCHERRY TALUK,
                KUMBAZHA P.O.,
                PATHANAMTHITTA DISTRICT,
                PIN 689 653.

      2         P.R PRABHAKUMARI,
                AGED 52 YEARS,
                W/O. ADV. SARACHANDRA DAS,
                PUTHUPARAMBIL VEETTIL,
                PRAMADOM VILLAGE,
                KOZHENCHERRY TALUK,
                KUMBAZHA P.O.,
                PATHANAMTHITTA DISTRICT,
                PIN 689 653

      3         P.R PRASOBH KUMAR,
                AGED 49 YEARS,
                S/O. P.K RAJAN,
                PUTHUPARAMBIL VEETTIL,
                PRAMADOM VILLAGE,
                KOZHENCHERRY TALUK,
                KUMBAZHA P.O.,
                PATHANAMTHITTA DISTRICT,
                PIN 689 653

                BY ADVS.
                SRI.V.SETHUNATH
                JESLIN DOLLY MATHEWS

RESPONDENT/S:

      1         THE REVENUE DIVISIONAL OFFICER,
                OFFICE OF THE R.D.O,
                ADOOR P.O.,
                PIN: 691 523.
 WP(C).No.19999 OF 2020
                               2

      2      THE THAHASILDAR,
             KOZHENCHERRY TALUK,
             PATHANAMTHITTA P.O,
             PIN 689 645

      3      AGRICULTURAL OFFICER,
             KRISHI BHAVAN,
             PATHANAMTHITTA P.O,
             PIN 689 645

      4      THE VILLAGE OFFICER,
             PATHANAMTHITTA,
             PATHANAMTHITTA P.O,
             PIN 689 645

      5      THE SECRETARY,
             PATHANAMTHITTA MUNICIPALITY,
             PATHANAMTHITTA P.O.,
             PIN 689 645

             R5 BY SRI.JAMES ABRAHAM, SC, PATHANAMTHITTA
             MUNICIPALITY

             BY SRI.MANURAJ.K.J, GOVERNMENT PLEADER

       THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD
  ON 07.04.2021, THE COURT ON THE SAME DAY DELIVERED THE
  FOLLOWING:
 WP(C).No.19999 OF 2020
                                       3




                      W.P.(C)No.19999 of 2020
           ---------------------------------------------------------


                                JUDGMENT

The learned counsel for the petitioners submits that

the writ petition is not pressed. In the light of the submission

made by the learned counsel for the petitioners, this writ petition

is dismissed as not pressed.

Sd/-

P.B.SURESH KUMAR, JUDGE rkj