Kerala High Court
Fatima Shameena.P vs State Of Kerala on 7 April, 2021
WP(C).No.27196 OF 2020(Y)
1
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE SMT. JUSTICE P.V.ASHA
WEDNESDAY, THE 07TH DAY OF APRIL 2021 / 17TH CHAITHRA, 1943
WP(C).No.27196 OF 2020(Y)
PETITIONER/S:
1 FATIMA SHAMEENA.P,
AGED 20 YEARS
D/O.YOUSUF, RESIDING AT THEKKETHIL(HOUSE),
PALACHODE P.O., KOLATHUR VIA, MALAPPURAM-679338.
2 ANJALI N.M.,
AGED 20 YEARS
D/O.KARUNAN N.M, RESIDING AT CHITTARIKUZHIYIL,
KARAYAD P.O., MEPPAYUR VIA, CALICUT-673524.
3 ANJANA.M.,
AGED 20 YEARS
D/O.RISHI.M, MOOTHEDATH (HOUSE), CIVIL STATION
P.O., CALICUT-673020.
4 ATHULYA APPUKUTTAN,
AGED 19 YEARS
D/O.APPUKUTTAN K.K., RESIDING AT KAITHAKKADAVIL
HOUSE, CHEMPU P.O., VAIKOM, KOTTAYAM-686608.
5 RASHEEDA K.K.,
AGED 20 YEARS
D/O.ABDURAHIMAN K.K., KOLOTH HOUSE, THAQVABAD,
KAVANOOR P.O., MALAPPURAM-673639.
6 SARANYA T.M.,
AGED 24 YEARS
D/O.MANOHARAN, THURATHIKUZHI HOUSE, MUTHEDATHUKAVU,
T.V.PURAM P.O., VAIKOM, KOTTAYAM-686606.
7 SREELAKSHMI A.R,
AGED 23 YEARS
D/O.RAJAN A.V., AINIPPULLY HOUSE, ARIMPUR P.O.,
THRISSUR-680620.
BY ADVS.
SRI.S.SABARINADH
SMT.INDULEKHA JOSEPH
WP(C).No.27196 OF 2020(Y)
2
RESPONDENT/S:
1 STATE OF KERALA
THROUGH ITS HEALTH AND FAMILY WELFARE (K)
DEPARTMENT, GOVERNMENT SECRETARIAT,
THIRUVANANTHAPURAM-695001, REPRESENTED BY ITS
SECRETARY.
2 THE DIRECTOR OF MEDICAL EDUCATION,
DIRECTORATE OF MEDICAL EDUCATION, MEDICAL COLLEGE
P.O., THIRUVANANTHAPURAM-695011.
3 THE PRINCIPAL,
GOVERNMENT MEDICAL COLLEGE, ERNAKULAM, HMT COLONY,
KALAMASSERY, ERNAKULAM-683503.
OTHER PRESENT:
SMT.VINITHA.B, GP
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
07.04.2021, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C).No.27196 OF 2020(Y)
3
JUDGMENT
Dated this the 7th day of April 2021
The learned Government Pleader has produced the order
No.B3/1430/2021/DME Dated:29.03.2021 allotting the petitioners
to various Medical Colleges for undergoing the 3rd year of DRRT
course. In the light of the said order, no further orders are
necessary in the Writ Petition.
Accordingly, the Writ Petition is closed.
Sd/-
P.V.ASHA
rkc JUDGE
WP(C).No.27196 OF 2020(Y)
APPENDIX
PETITIONER'S/S EXHIBITS:
EXHIBIT P1 A TRUE PHOTOCOPY OF THE RELEVANT EXTRACT OF
PROSPECTUS FOR ADMISSION TO PROFESSIONAL
DIPLOMA COURSES 2018 (PHARMACY, HEALTH
INSPECTOR AND PARAMEDICAL COURSES) AS
APPROVED BY G.O.(RT.)NO.2457/2018/H&FWD
DATED 01.08.2018.
EXHIBIT P2 A TRUE PHOTOCOPY OF THE G.O.
(RT.)NO.2787/2019/H&FWD DATED 21.11.2019
ISSUED BY THE 1ST RESPONDENT.
EXHIBIT P3 A TRUE PHOTOCOPY OF THE IDENTITY CARDS OF
THE PETITIONERS EVIDENCING THAT THEY ARE
STUDENTS OF MEDICAL COLLEGE, ERNAKULAM.
EXHIBIT P4 A TRUE PHOTOCOPY OF THE REPRESENTATION
DATED 10.11.2020 SUBMITTED BY PETITIONERS
BEFORE 2ND RESPONDENT.
EXHIBIT P5 A TRUE PHOTOCOPY OF THE REPRESENTATION
DATED 10.11.2020 SUBMITTED BY PETITIONERS
BEFORE 3RD RESPONDENT.
EXHIBIT P6 A TRUE PHOTOCOPY OF THE INTERIM ORDER DATED
20.11.2020 ISSUED BY HON'BLE HIGH COURT OF
KERALA IN WP(C)NO.21851 OF 2020.
