Shaila Beevi vs The Secretary
2021 Latest Caselaw 11172 Ker

               IN THE HIGH COURT OF KERALA AT ERNAKULAM

                               PRESENT

               THE HONOURABLE MR. JUSTICE SATHISH NINAN

   WEDNESDAY, THE 07TH DAY OF APRIL 2021 / 17TH CHAITHRA, 1943

                      WP(C).No.29156 OF 2020(T)


PETITIONER:

               SHAILA BEEVI,
               AGED 52 YEARS
               W/O. SHIHABUDDEEN, PUTHENURA VEEDU, CHEMMANNUR,
               PUNALUR, NOW RESIDING AT C/O. RAHMATH SHAMSUDEEN,
               VASANTANAGAR, ADAMATPADOM, EROOR VASUDEV ROAD,
               KALOOR, KOCHI-682 017.

               BY ADV. SRI.J.JAYAKUMAR

RESPONDENTS:

      1        THE SECRETARY
               CORPORATION OF KOCHI, ERNAKULAM-682 011.

      2        THE ASSISTANT EXECUTIVE ENGINEER
               CORPORATION OF KOCHI, ZONAL OFFICE, EDAPPALLY-682
               025.

      3        T.P.SIVANANDAN
               ADAMATPADOM, EROOR VASUDEV ROAD, VASANTH NAGAR,
               KALOOR, KOCHI-682 017.

               R3 BY ADV. SRI.C.RAJENDRAN
               R3 BY ADV. SRI.B.K.GOPALAKRISHNAN

     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
07.04.2021, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
                                  2
WP(C).No.29156 OF 2020(T)




                            JUDGMENT

The learned counsel for the petitioner submits that

the writ petition has become infructuous. Accordingly,

the writ petition is dismissed as infructuous.

Sd/-

SATHISH NINAN

JUDGE

rsr

WP(C).No.29156 OF 2020(T)

APPENDIX PETITIONER'S/S EXHIBITS:

EXHIBIT P1 TRUE COPY OF THE BUILDING PERMIT DATED 16.2.2009 ISSUED BY THE 2ND RESPONDENT.

EXHIBIT P2 TRUE COPY OF THE EXTENDED PERMIT DATED 14.11.2016 ISSUED BY THE IST RESPONDENT.

EXHIBIT P3 TRUE COPY OF THE COMPLETION CERTIFICATE DATED 6.6.2017 SUBMITTED BY THE PETITIONER BEFORE IST AND 2ND RESPONDENTS.

EXHIBIT P4 TRUE COPY OF THE NOTICE DATED 28.7.2017 ISSUED BY THE 2ND RESPONDENT TO THE PETITIONER.

EXHIBIT P5 TRUE COPY OF THE STOP MEMO DATED 28.7.2017 ISSUED BY THE IST RESPONDENT.

EXHIBIT P6 TRUE COPY OF THE MEMORANDUM OF APPEAL NO.736/2017 FILED BY THE PETITIONER BEFORE THE TRIBUNAL FOR LOCAL SELF GOVERNMENT INSTITUTIONS, THIRUVANANTHAPURAM.

EXHIBIT P7 THE TRUE COPY OF THE JUDGMENT DATED 16.11.2019 OF THIS HON'BLE COURT IN WPC NO.3769/2018 AND 11381/2018 OF THIS HON'BLE COURT.

EXHIBIT P8 TRUE COPY OF THE COMMISSION APPLICATION I.A.NO.1020/2020 IN APPEAL NO.736/2017 FILED BY THE 3RD RESPONDENT BEFORE TEH TRIBUNAL FOR LOCAL SELF GOVERNMENT INSTITUTIONS, THIRUVANANTHAPURAM.

EXHIBIT P9 TRUE COPY OF THE OBJECTION DATED 3.12.2020 FILED BY THE PETITIONER AGAINST I.A.NO.1020/2020 IN APPEAL NO.736/2017 BEFORE THE TRIBUNAL FOR LOCAL SELF GOVERNMENT INSTITUTIONS, THIRUVANANTHAPURAM.

EXHIBIT P10 TRUE COPY OF THE ORDER DATED 17.12.2020 IN I.A.NO.1020/2020 IN APPEAL NO.736/2017 OF THE TRIBUNAL FOR LOCAL SELF GOVERNEMNT INSTITUTIONS, THIRUVANANTHAPURAM.

WP(C).No.29156 OF 2020(T)