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The Manager vs Beena C.Thambi
2021 Latest Caselaw 11080 Ker

Citation : 2021 Latest Caselaw 11080 Ker
Judgement Date : 7 April, 2021

Kerala High Court
The Manager vs Beena C.Thambi on 7 April, 2021
                IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                PRESENT

          THE HONOURABLE MR. JUSTICE A.K.JAYASANKARAN NAMBIAR

                                   &

                 THE HONOURABLE MR. JUSTICE GOPINATH P.

   WEDNESDAY, THE 07TH DAY OF APRIL 2021 / 17TH CHAITHRA, 1943

                   RP.No.249 OF 2021 IN WA. 266/2021

AGAINST THE JUDGMENT DATED 09-02-2021 IN WA 266/2021 OF HIGH COURT
                            OF KERALA


REVIEW PETITIONER/S:

                THE MANAGER,
                KOORIKUZHI A.M.U.P. SCHOOL, KAIPAMANGALAM, THRISSUR-
                680681.

                BY ADVS.
                SRI.S.M.PREM
                SRI.P.RAMACHANDRAN (PALAKKAD)
                SRI.H.NARAYANAN

RESPONDENT/S:

      1         BEENA C.THAMBI,
                AGED 31 YEARS,
                L.P.S.T. (STANDS RETRENCHED), KOORIKUZHI AIDED MUSLIM
                UPPER PRIMARY SCHOOL, KAIPAMANGALAM, TRICHUR-680681,
                RESIDING AT KANJIRATHINGAL HOUSE, KAIPAMANGALAM P.O.,
                KAIPAMANGALAM, TRICHUR-680681.

      2         STATE OF KERALA,
                REPRESENTED BY SECRETARY, GENERAL EDUCATION
                DEPARTMENT, GOVERNMENT SECRETARIAT (ANNEX),
                THIRUVANANTHAPURAM-695001.

      3         THE DIRECTOR OF GENERAL EDUCATION,
                THIRUVANANTHAPURAM-695014.

      4         THE DEPUTY DIRECTOR OF EDUATION,
                CIVIL STATION, TRICHUR-680002.

      5         THE DISTRICT EDUCATIONAL OFFICER,
                CHAVAKKAD, THRISSUR-680105.

      6         THE ASSISTANT EDUCATIONAL OFFICER,
                VALAPPAD, TRICHUR-680103.
       7     THE DEPUTY DIRECTOR OF EDUCATION,
            PATHANAMTHITTA-689645.

      8     THE ASSISTANT EDUCATIONAL OFFICER,
            PATHANAMTHITTA-689645.




            BY SR. GP A J VARGHESE

     THIS REVIEW PETITION HAVING COME UP FOR ADMISSION        ON
07.04.2021, THE COURT ON THE SAME DAY PASSED THE FOLLOWING:
                                        ORDER

Dated this the 7th day of April 2021

A.K.JAYASANKARAN NAMBIAR, J.

This Review Petition has been filed by the appellant in the writ appeal seeking

to review the judgment dated 09.02.2021 in W.A.No.266/2021. On a perusal of the

averments in the Review Petition, we find that the review petitioner has sought to

raise grounds which were not contained in the counter affidavit filed in the writ

petition or in the memorandum of writ appeal filed against the judgment of the

learned Single Judge. In other words, what is sought to be urged through the review

petition is entirely new set of facts and a new case which we find ourselves unable to

consider in a Review Petition.

Resultantly, the Review Petition fails and it is dismissed accordingly.

Sd/-

A.K.JAYASANKARAN NAMBIAR

JUDGE

Sd/-

GOPINATH P.

JUDGE

uu ANNEXURE - 1 TRUE COPY OF ORDER NO.C/422/19 K.Dis. DATED 25

-03-2019 ISSUED BY THE 6TH RESPONDENT - AEO

APPROVING THE APPOINTMENT OF SMT. SREEJA K.S. AS

LPSA FROM 03-06-2013 UP TO 14-07-2016.

ANNEXURE - 2 TRUE COPY OF ORDER NO.C/423/19 K.Dis DATED 25

-03-2019 ISSUED BY THE 6TH RESPONDENT - AEO

APPROVING THE APPOINTMENT OF SMT. STEPHY M.K. AS

LPSA FROM 03-06-2013 UP TO 14-07-2016

ANNEXURE - 3 TRUE COPY OF ORDER NO.E/2507/2018 DATED 15-10

-2019 ISSUED BY THE AEO WADAKKANCHERY, APPROVING

THE APPOINTMENT OF SMT.P.J.JINCY AS LPSA FROM 02-

06-2008 TO 31-03-2009 AND FROM 01-06-2009 TO 31-03-

 
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