Dr.U.Viswanathan vs District Collector
2021 Latest Caselaw 10965 Ker

               IN THE HIGH COURT OF KERALA AT ERNAKULAM

                               PRESENT

               THE HONOURABLE MR. JUSTICE SATHISH NINAN

  WEDNESDAY, THE 07TH DAY OF APRIL 2021 / 17TH CHAITHRA, 1943

                       WP(C).No.8765 OF 2021(U)


PETITIONERS:

      1        DR.U.VISWANATHAN
               AGED 48 YEARS
               S/O. DR. UMADATTAN , RESIDING AT TC 79/937,
               UPPUPARAMBIL, KARIKKAKOM P.O,
               THIRUVANANTHAPURAM-695 021

      2        DR. ROSHNI ANIRUDHAN,
               AGED 46 YEARS
               W/O. DR. VISWANATHAN , RESIDING AT TC 79/937,
               UPPUPARAMBIL, KARIKKAKOM P.O,
               THIRUVANANTHAPURAM-695 021.

               BY ADVS.
               SRI.P.A.AHAMMED
               SRI.THOUFEEK AHAMED

RESPONDENTS:

      1        DISTRICT COLLECTOR
               COLLECTORATE, KUDAPPANAKKUNNU P.O,
               THIRUVANANTHAPURAM-695 043.

      2        VILLAGE OFFICER,
               KADINAMKULAM VILLAGE, KADINAMKULAM P.O,
               THIRUVANANTHAPURAM-695 303.

               BY GOVT. PLEADER SRI.PAUL ABRAHAM VAKKANAL


     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
07.04.2021, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
                    SATHISH NINAN, J.
           ==================
                W. P. (C) No.8765 of 2021
           ==================
            Dated this the 7th day of April, 2021

                      JUDGMENT

Alleging to have made constructions encroaching

into "Kayal Puramboke", the petitioner was served

with Ext.P17 stop memo dated 17.03.2021. In reply

to the same, the petitioner submitted Ext.P18. The

explanations are to be considered before proceeding

further.

2. Without expressing anything on merits, the

writ petition is disposed of directing the second

respondent to consider Ext.P18, hear the petitioner

and pass appropriate orders, expeditiously.

Sd/-

SATHISH NINAN JUDGE

kns/-

//True Copy// P.S. to Judge WP(C).No.8765 OF 2021(U)

APPENDIX PETITIONER'S/S EXHIBITS:

EXHIBIT P1 TRUE COPY OF SALE DEED NO. 2011/06 OF SUB REGISTRY OFFICE, MURUKKUMPUZHA DATED 17.5.2006.

EXHIBIT P2 TRUE COPY OF THE TAX RECEIPT NO. 0515359 DATED 9.6.2020.

EXHIBIT P3 TRUE COPY OF TAX RECEIPT NO. KL01011602265/2020 DATED 9.6.2020.

EXHIBIT P4 TRUE COPY OF THE SALE DEED NO. 2649/2006 DATED 28.6.2006 OF SUB REGISTRY OFFICE, MURUKKUMPUZHA.

EXHIBIT P5 TRUE COPY OF THE RECEIPT NO. 0515360 DATED 9.6.2020.

EXHIBIT P6 TRUE COPY OF TAX RECEIPT NO.0515767 DATED 9.6.2020.

EXHIBIT P7 TRUE COPY OF THE SALE DEED NO. 3634/2006 DATED 1.9.2006 OF SUB REGISTRY OFFICE, MURUKKUMPUZHA.

EXHIBIT P8 TRUE COPY OF THE TAX RECEIPT NO. 0515361 DATED 9.6.2020.

EXHIBIT P9 TRUE COPY OF SALE DEED NO. 2010/2012 DATED 21.12.2012 OF SUB REGISTRY OFFICE, MURUKKUMPUZHA.

EXHIBIT P10 TRUE COPY OF THE TAX RECEIPT NO.

KL010110602833/2020 DATED 9.6.2020.

EXHIBIT P11 TRUE COPY OF THE SALE DEED NO. 2760/2012 DATED 21.12.2012 OF SUB REGISTRY OFFICE, MURUKKUMPUZHA.

EXHIBIT P12 TRUE COPY OF THE TAX RECEIPT NO.

KL01011602266/2020 DATED 9.6.2020.

EXHIBIT P13 TRUE COPY OF LETTER NO. 15/2021 DATED 25.03.2021 ISSUED BY THE 2ND RESPONDENT TO THE 1ST PETITIONER.

EXHIBIT P14 TRUE COPY OF LETTER (CERTIFICATE) NO. KBK13/13-

14 DATED 12.6.2013 ISSUED BY AGRICULTURAL OFFICER, KADINAMKULAM.

WP(C).No.8765 OF 2021(U)

EXHIBIT P15 TRUE COPY OF THE LETTER (CERTIFICATE) NO.AKM C3/2013-14 DATED 12.4.2013 ISSUED BY AGRICULTURAL OFFICER, KANIYAPURAM.

EXHIBIT P16 TRUE COPY OF THE PURAMBOKE REGISTER OF KADINAMKULAM VILLAGE.

EXHIBIT P17 TRUE COPY OF STOP MEMO DATED 17.3.2021 ISSUED BY 2ND RESPONDENT.

EXHIBIT P18 TRUE COPY OF THE REPLY DATED 21.3.2021 ISSUED BY THE 1ST PETITIONER TO THE 2ND RESPONDENT.

EXHIBIT P19 TRUE COPY OF THE ACKNOWLEDGEMENT REGARDING RECEIPT OF EXT. P18.

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