[Cites 1, Cited by 0]
Karnataka High Court
Abuj Ishwari Sanjay And Ors vs The Union Of India And Ors on 23 March, 2026
Author: S.Vishwajith Shetty
Bench: S.Vishwajith Shetty
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WP No. 201020 of 2023
HC-KAR
IN THE HIGH COURT OF KARNATAKA
KALABURAGI BENCH
DATED THIS THE 23RD DAY OF MARCH, 2026
BEFORE
THE HON'BLE MR. JUSTICE S.VISHWAJITH SHETTY
WRIT PETITION NO. 201020 OF 2023 (EDN-EX)
BETWEEN:
1. ABUJ ISHWARI SANJAY,
AGED ABOUT 20 YEARS,
OCC: BAMS STUDENT,
R/AT TALUKA SHIKSHANA PRASARAK SAHAKARA
MANDALIS, AYURVEDIC MEDICAL COLLEGE AND
HOSPITAL, SHAHAPUR ROAD, SINDAGI-586128
VIJAYAPURA DISTRICT.
REG NO.20A5946
Digitally signed by
NIJAMUDDIN
JAMKHANDI
Location: HIGH
2. AHIRE KALYANI SURESH
COURT OF AGED ABOUT 20 YEARS,
KARNATAKA
OCC: BAMS STUDENT
R/AT TALUKA SHIKSHANA PRASARAK SAHAKARA
MANDALIS AYURVEDIC MEDICAL COLLEGE AND
HOSPITAL, SHAHAPUR ROAD SINDAGI 586128
VIJAYAPURA DISTRICT,
REG NO. 20A5947
3. AKHAND POOJA DILIP
AGED ABOUT 20 YEARS,
OCC: BAMS STUDENT,
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HC-KAR
R/AT TALUKA SHIKSHANA PRASARAK SAHAKARA
MANDALIS AYURVEDIC MEDICAL COLLEGE AND
HOSPITAL, SHAHAPUR ROAD SINDAGI 586128
VIJAYAPURA DISTRICT,
REG NO. 20A5948
4. MISHRA ANJALI VIRENDRA
AGED ABOUT 20 YEARS,
OCC: BAMS STUDENT,
R/AT TALUKA SHIKSHANA PRASARAK SAHAKARA
MANDALIS AYURVEDIC MEDICAL COLLEGE AND
HOSPITAL, SHAHAPUR ROAD SINDAGI 586128
VIJAYAPURA DISTRICT,
REG NO 20A5949
5. BHOSALE TRUPTI APPASAHEB
AGED ABOUT 20 YEARS,
OCC: BAMS STUDENT,
R/AT TALUKA SHIKSHANA PRASARAK SAHAKARA
MANDALIS AYURVEDIC MEDICAL COLLEGE AND
HOSPITAL, SHAHAPUR ROAD SINDAGI 586128
VIJAYAPURA DISTRICT,
REG NO 20A5950
6. CHANDRASHEKHAR RAUOOR
AGED ABOUT 20 YEARS,
OCC: BAMS STUDENT,
R/AT TALUKA SHIKSHANA PRASARAK SAHAKARA
MANDALIS AYURVEDIC MEDICAL COLLEGE AND
HOSPITAL,
SHAHAPUR ROAD SINDAGI 586128
VIJAYAPURA DISTRICT,
REG NO 20A5951
7. CHAVAN POOJA SURESH
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HC-KAR
AGED ABOUT 20 YEARS,
OCC: BAMS STUDENT,
R/AT TALUKA SHIKSHANA PRASARAK SAHAKARA
MANDALIS AYURVEDIC MEDICAL COLLEGE AND
HOSPITAL, SHAHAPUR ROAD SINDAGI 586128
VIJAYAPURA DISTRICT,
REG NO 20A5952
8. CHAVAN VAIDEHI VINOD,
AGED ABOUT 20 YEARS,
OCC: BAMS STUDENT,
R/AT TALUKA SHIKSHANA PRASARAK SAHAKARA
MANDALIS AYURVEDIC MEDICAL COLLEGE AND
HOSPITAL, SHAHAPUR ROAD SINDAGI 586128
VIJAYAPURA DISTRICT,
REG NO 20A5953
9. GHUGARE NEHA GAJANAN
AGED ABOUT 20 YEARS,
OCC: BAMS STUDENT,
R/AT TALUKA SHIKSHANA PRASARAK SAHAKARA
MANDALIS AYURVEDIC MEDICAL COLLEGE AND
HOSPITAL, SHAHAPUR ROAD SINDAGI 586128
VIJAYAPURA DISTRICT,
REG NO20A5954
10. MANISHA LAXMAN SOLANKE
AGED ABOUT 20 YEARS,
OCC: BAMS STUDENT,
R/AT TALUKA SHIKSHANA PRASARAK SAHAKARA
MANDALIS AYURVEDIC MEDICAL COLLEGE AND
HOSPITAL, SHAHAPUR ROAD SINDAGI 586128
VIJAYAPURA DISTRICT,
REG NO 20A5959
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11. MORE SHRUTI SANJAY
AGED ABOUT 20 YEARS,
OCC: BAMS STUDENT,
R/AT TALUKA SHIKSHANA PRASARAK SAHAKARA
MANDALIS AYURVEDIC MEDICAL COLLEGE AND
HOSPITAL, SHAHAPUR ROAD SINDAGI 586128
VIJAYAPURA DISTRICT,
REG NO 20A5960
12. PARASHAR YACHIKA DEVENDRA
AGED ABOUT 20 YEARS,
OCC: BAMS STUDENT,
R/AT TALUKA SHIKSHANA PRASARAK SAHAKARA
MANDALIS AYURVEDIC MEDICAL COLLEGE AND
HOSPITAL, SHAHAPUR ROAD SINDAGI 586128
VIJAYAPURA DISTRICT,
REG NO 20A5961
13. PRADESHI PRIYANKA MACHHINDAR
AGED ABOUT 20 YEARS,
OCC: BAMS STUDENT,
R/AT TALUKA SHIKSHANA PRASARAK SAHAKARA
MANDALIS AYURVEDIC MEDICAL COLLEGE AND
HOSPITAL, SHAHAPUR ROAD SINDAGI 586128
VIJAYAPURA DISTRICT,
REG NO 20A5962
14. PAWAR MONIKA PRABHAKAR
AGED ABOUT 20 YEARS,
OCC: BAMS STUDENT,
R/AT TALUKA SHIKSHANA PRASARAK SAHAKARA
MANDALIS AYURVEDIC MEDICAL COLLEGE AND
HOSPITAL, SHAHAPUR ROAD SINDAGI 586128
VIJAYAPURA DISTRICT,
REG NO 20A5963.
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15. PAWAR PRIYANKA SURYAKANT
AGED ABOUT 20 YEARS,
OCC: BAMS STUDENT,
R/AT TALUKA SHIKSHANA PRASARAK SAHAKARA
MANDALIS AYURVEDIC MEDICAL COLLEGE AND
HOSPITAL, SHAHAPUR ROAD SINDAGI 586128
VIJAYAPURA DISTRICT,
REG NO 20A5964
16. RATHOD VAISHANAVI VASANT
AGED ABOUT 20 YEARS,
OCC: BAMS STUDENT,
R/AT TALUKA SHIKSHANA PRASARAK SAHAKARA
MANDALIS AYURVEDIC MEDICAL COLLEGE AND
HOSPITAL, SHAHAPUR ROAD SINDAGI 586128
VIJAYAPURA DISTRICT,
REG NO 20A5967
17. RAJGURU ROHIT DATTATRAY
AGED ABOUT 20 YEARS,
OCC: BAMS STUDENT,
R/AT TALUKA SHIKSHANA PRASARAK SAHAKARA
MANDALIS AYURVEDIC MEDICAL COLLEGE AND
HOSPITAL, SHAHAPUR ROAD SINDAGI 586128
VIJAYAPURA DISTRICT,
REG NO 20A5968
18. RATHOD SAKSHI KISHOR
AGED ABOUT 20 YEARS,
OCC: BAMS STUDENT,
R/AT TALUKA SHIKSHANA PRASARAK SAHAKARA
MANDALIS AYURVEDIC MEDICAL COLLEGE AND
HOSPITAL, SHAHAPUR ROAD SINDAGI 586128
VIJAYAPURA DISTRICT,
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NC: 2026:KHC-K:2600
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HC-KAR
REG NO 20A5969
19. SALUNKE NIKITA NAGENDRA
AGED ABOUT 20 YEARS,
OCC: BAMS STUDENT,
R/AT TALUKA SHIKSHANA PRASARAK SAHAKARA
MANDALIS AYURVEDIC MEDICAL COLLEGE AND
HOSPITAL, SHAHAPUR ROAD SINDAGI 586128
VIJAYAPURA DISTRICT,
REG NO 20A5970
20. SHAIKH SHIBRAN KALIM SAB
AGED ABOUT 20 YEARS,
OCC: BAMS STUDENT,
R/AT TALUKA SHIKSHANA PRASARAK SAHAKARA
MANDALIS AYURVEDIC MEDICAL COLLEGE AND
HOSPITAL, SHAHAPUR ROAD SINDAGI 586128
VIJAYAPURA DISTRICT,
REG NO 20A5972
21. SHEETAL HINCHARGERI
AGED ABOUT 20 YEARS,
OCC: BAMS STUDENT,
R/AT TALUKA SHIKSHANA PRASARAK SAHAKARA
MANDALIS AYURVEDIC MEDICAL COLLEGE AND
HOSPITAL, SHAHAPUR ROAD SINDAGI 586128
VIJAYAPURA DISTRICT,
REG NO 20A5973
22. SHINDE SHUBAM DAYANESHWAR
AGED ABOUT 20 YEARS, OCC: BAMS STUDENT,
R/AT TALUKA SHIKSHANA PRASARAK SAHAKARA
MANDALIS AYURVEDIC MEDICAL COLLEGE AND
HOSPITAL, SHAHAPUR ROAD SINDAGI 586128
VIJAYAPURA DISTRICT,
-7-
NC: 2026:KHC-K:2600
WP No. 201020 of 2023
HC-KAR
REG NO 20A5974
23. SURYAVANSHI SUDARSHAN BALU
AGED ABOUT 20 YEARS,
OCC: BAMS STUDENT,
R/AT TALUKA SHIKSHANA PRASARAK SAHAKARA
MANDALIS AYURVEDIC MEDICAL COLLEGE AND
HOSPITAL, SHAHAPUR ROAD SINDAGI 586128
VIJAYAPURA DISTRICT,
REG NO 20A5975
24. YEOTIKAR SHIVANI SURYAKANT
AGED ABOUT 20 YEARS,
OCC: BAMS STUDENT,
R/AT TALUKA SHIKSHANA PRASARAK SAHAKARA
MANDALIS AYURVEDIC MEDICAL COLLEGE AND
HOSPITAL, SHAHAPUR ROAD SINDAGI 586128
VIJAYAPURA DISTRICT,
REG NO 20A5977
25. PRACHANA PAKHARE
AGED ABOUT 20 YEARS,
OCC: BAMS STUDENT,
R/AT TALUKA SHIKSHANA PRASARAK SAHAKARA
MANDALIS AYURVEDIC MEDICAL COLLEGE AND
HOSPITAL, SHAHAPUR ROAD SINDAGI 586128
VIJAYAPURA DISTRICT,
REG NO 20A5984
26. TALUKA SHIKSHANA PRASARAK SAHAKARA MANDALI
SOCIETY REGISTERED UNDER THE PROVISIONS OF
THE SOCIETY, REGISTRATION ACT, HAVING ITS
OFFICE AT SHAHAPUR ROAD, SINDAGI 586128
VIJAYAPURA DISTRICT,
REPRESENTED BY ITS CHAIRMAN,
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WP No. 201020 of 2023
HC-KAR
DR SHANTVEER S/O MALLAPPA MANAGULI
27. TALUKA SHIKSHANA PRASARAK SAHAKARA
MANDALIS
AYURVEDIC MEDICAL COLLEGE AND HOSPITAL
SHAHAPUR ROAD, SINDAGI 586128
VIJAYAPURA DISTRICT,
REPRESENTED BY ITS PRINCIPAL
...PETITIONERS
(BY SRI. SUDARSHAN M., ADVOCATE)
AND:
1. THE UNION OF INDIA,
REPRESENTED BY THE SECRETARY,
DEPARTMENT OF AYURVEDA,
YOGA AND NATUROPATHY,
UNANI, SIDDHA AND HOMEOPATHY (AYUSH),
MINISTRY OF HEALTH AND FAMILY WELFARE,
GOVERNMENT OF INDIA,
NORTH BLOCK, NEW DELHI-110001.
2. NATIONAL COMMISSION FOR INDIAN SYSTEM OF
MEDICINE (NCISM),
61-65, INSTITUTIONAL AREA,
JANAKPURI, NEW DELHI- 110 058,
REPRESENTED BY ITS SECRETARY.
3. RAJIV GANDHI UNIVERSITY OF HEALTH SCIENCE
4TH T BLOCK, JAYANAGAR,
BANGALORE 560 011
REPRESENTED BY ITS REGISTRAR
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HC-KAR
4. KARNATAKA EXAMINATION AUTHORITY
18TH CROSS, SAMPIGE ROAD,
MALLESHWARAM BENGALURU- 560 012,
REPRESENTED BY ITS EXECUTIVE DIRECTOR.
...RESPONDENTS
(BY SRI. SUDHEERSINGH R VIJAPUR, DSGI FOR R1 AND R2;
SRI R.J.BHUSARE, ADV FOR R3;
SRI BASVARAJ R MATH, ADV FOR R4)
THIS WRIT PETITION IS FILED UNDER ARTICLE 226 OF
THE CONSTITUTION OF INDIA, PRAYING TO, A) ISSUE WRIT
OF MANDAMUS OR ORDERS OR DIRECTIONS TO THE
RESPONDENT NO 2 AND RESPONDENT NO 3 (RGUHS) NOT TO
WITHHOLD ANY RESULTS OF THE PETITIONERS NO 1 TO 25
AND ALSO PERMIT THEM TO APPEAR FOR ANY NUMBER OF
UPCOMING EXAMINATIONS TILL THE MATTER PENDING FRESH
CONSIDERATION, VIDE ANNEXURE F, BEFORE THE
RESPONDENT NO 1 AND 2 (NCISM) IS DECIDED, B) ISSUE
SUCH OTHER APPROPRIATE WRIT, ORDER OR DIRECTION AS
THIS HONOURABLE COURT DEEMS FIT IN THE FACTS AND
CIRCUMSTANCES OF THE CASE.
THIS PETITION, COMING ON FOR PRELIMINARY HEARING
IN 'B' GROUP, THIS DAY, ORDER WAS MADE THEREIN AS
UNDER:
CORAM: HON'BLE MR. JUSTICE S.VISHWAJITH SHETTY
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WP No. 201020 of 2023
HC-KAR
ORAL ORDER
Learned counsels appearing for the parties submits
that by the efflux of time, the prayer made in the petition
has been rendered infructuous.
2. Learned counsel for the petitioners however
submits that petitioners may be permitted to give
representation to respondent Nos.1 and 2, in the light of
the orders passed by the Co-ordinate Bench of this Court
in WP No.201721/2024 and connected writ petitions
disposed of 08.12.2025 and in the event of such
representations being submitted, respondent Nos.1 and 2
may be directed to consider the said representation, in the
light of the order passed by this Court in the aforesaid writ
petition.
3. Said submission is placed on record.
4. Writ petition is dismissed as having become
infructuous with liberty to the petitioners to file
appropriate representation before respondent Nos.1 and 2
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NC: 2026:KHC-K:2600
HC-KAR
within a period of 2 weeks from the date of receipt of copy
of this order and in the event of such representation being
filed on behalf of the petitioners, respondent Nos.1 and 2
shall consider the same in the light of the orders passed
by the Co-ordinate Bench of this Court in WP
No.201721/2024 and connected writ petitions
disposed of 08.12.2025.
Sd/-
(S.VISHWAJITH SHETTY)
JUDGE
NJ
List No.: 2 Sl No.: 46
