[Cites 1, Cited by 0]
Karnataka High Court
Sri M Veerabhadrappa vs G Thammanna on 31 January, 2026
Author: Ravi V Hosmani
Bench: Ravi V Hosmani
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NC: 2026:KHC:5865
RSA No. 756 of 2022
HC-KAR
IN THE HIGH COURT OF KARNATAKA AT BENGALURU
DATED THIS THE 31ST DAY OF JANUARY, 2026
BEFORE
THE HON'BLE MR. JUSTICE RAVI V HOSMANI
REGULAR SECOND APPEAL NO. 756 OF 2022 (DEC/POS)
BETWEEN:
1. SRI. M. VEERABHADRAPPA
S/O MUNIRUDRAPPA
R/AT JANGAMAKOTE VILLAGE
SHIDLAGHATTA TALUK
DEAD BY HIS LRS
1(A). SMT. AKKAYAMMA
W/O LATE M. VEERABADRAPPA @ PUTTANNA
RESIDENT OF JANGAMAKOTE VILLAGE
SHIDLAGHATTA TALUK
DED BY HER LRS
1(B). SMT. KAMALAMMA
Digitally signed W/O SIDDESHAPPA
by
SHARADAVANI D/O LATE M.VEERABADRAPPA @ PUTTANNA
B
Location: High R/AT THAVAREKERE VILLAGE
Court of
Karnataka NANDAGUDI HOBLI, HOSAKOTE TALUK
BANGALORE RURAL DISTRICT
DEAD BY HER LRS.
1(B)(i). SMT. MAHADEVAMMA
AGED ABOUT 54 YEARS
W/O BASAVARAJU
D/O SIDDESH
R/O DODDANALLALA
HOSAKOTE TALUK,
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RSA No. 756 of 2022
HC-KAR
BENGALURU RURAL DISTRICT.
1(B)(ii). SRI. MANJUNATH
S/O SIDDESHAPPA
AGED ABOUT 52 YEARS
R/O THAVAREKERE VILLAGE
NANDAGUDI HOBLI
HOSAKOTE TALUK
BANGALORE RURAL DISTRICT.
1(B)(iii) SRI. PRAKASH
AGED ABOUT 50 YEARS
S/O SIDDESHAPPA
R/O THAVAREKERE
HOSAKOTE TALUK
BANGALORE RURAL DISTRICT.
1(C). SMT. JAYAMMA
DEAD BY HER LRS
1(C)(i). SRI. MAHESH
S/O CHANDRAPPA
AGED ABOUT 65 YEARS
1(C)(ii). SMT. MALLESHWARI @ MALA
D/O CHANDRAPPA
W/O NATARAJ
AGED ABOUT 62 YEARS
APPELLANTS NO.1(C)(i) AND 1(C)(ii)
ARE RESIDING AT MADHUGONDAHALLI
VILLAGE AND POST, DENKINIKOTE TALUK
DHARMAPURI DISTRICT,
TAMIL NADU STATE.
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RSA No. 756 of 2022
HC-KAR
1(C)(iii) SMT. LAKSHMIDEVI
D/O CHANDRAPPA
W/O VEERABHADRAPPA
AGED ABOUT 60 YEARS
R/AT DODDAJALA VILLAGE AND POST
BENGALURU NORTH TALUK
BENGALURU RURAL DISTRICT.
1(D). SMT. MANJULAMMA
W/O S. V. MUNIYAPPA @ RAJANNA
D/O LATE M. VEERABHADRAPPA @ PUTTANNA
AGED ABOUT 77 YEARS
R/O SULIBELE VILLAGE AND HOBLI
HOSAKOTE TALUK,
BENGALURU RURAL DISTRICT.
1(E). SMT. NAGARATHNAMMA
W/O LATE NAGARAJ
D.O LATE M. VEERABHADRAPPA @ PUTTANNA
AGED ABOUT 59 YEARS
R/AT M.G.ROAD
SRINIVASAPURA TOWN.
1(F). SRI. M. VEERABHADRAPPA,
S/O LATE M. VEERABHADRAPPA @ PUTTANNA
AGED ABOUT 67 YEARS
1(G). SRI. MANJUNATH
S/O LATE M. VEERABHADRAPPA @ PUTTANNA
AGED ABOUT 67 YEARS
1(H). SRI. JAYADEV
S/O LATE M. VEERABHADRAPPA @ PUTTANNA
AGED ABOUT 65 YEARS
DEAD BY HIS LRS
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HC-KAR
1(H)(A). SMT. SIDDEGOWRAMMA
W/O JAYADEV
AGED ABOUT 57 YEARS
1(H)(B). SRI. VISHWANATH
S/O JAYADEV
AGED ABOUT 38 YEARS
BOTH ARE AT JANGAMAKOTE VILLAGE
AND HOBLI, SHIDLAGHATTA TALUK.
1(I). SRI. BASAVARAJ
S/O LATE M.VEERABHADRAPPA @ PUTTANNA
AGED ABOUT 65 YEARS
LRS 1(G) TO (I) ARE R/AT
R/AT JANGAMAKOTE VILLAGE AND HOBLI
SHIDLAGHATTA TALUK.
...APPELLANTS
(BY SRI. RAMA MOHAN M, ADVOCATE - ABSENT)
AND:
1. G THAMMANNA
DEAD BY HIS LRS.
1(i). SRI. G. T. MUNISHAMAPPA
S/O LATE G. THAMMANNA
AGED ABOUT 85 YEARS
1(ii). SMT. PREMAMMA
D/O LATE G.THAMMANNA
W/O BACHANNA
AGED ABOUT 81 YEARS
R/AT HENCHINA MANE
KALYAPURA VILLAGE
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JANGAMAKOTE KOBLI AND POST
SHIDLAGHATTA TALUK
1(iii). SRI. MUNEGOWDA
S/O LATE G. THAMANNA
AGED ABOUT 81 YEARS
1(iv). SMT. GOWRAMMA
D/O LATE G. THAMMANNA
W/O NAGESH @ HIRANNA
AGED ABOUT 70 YEARS
R/AT BUDDAKKANAVARA
NARAYANAPPA (SHASTHRY)
ATTIBELE VILLAGE
HOSAKOTE TALUK
BENGALURU NORTH TALUK.
1(V). SRI. NARAYANASWAMY
S/O LATE G.THAMMANNA
AGED ABOUT 77 YEARS
R1(i), (ii) AND (V) ARE
R/AT GHATTAMARANAHALLI VILLAGE
JANGAMAKOTE POST
JANGAMAKOTE HOBLI
SHIDLAGHATTA TALUK.
2. K. N. NANJAPPA
DEAD BY HIS LRS.
2(A). SRI. MANJUNATHA
S/O LATE K. N. NANJAPPA
AGED ABOUT 74 YEARS
2(B). SRI. SRINIVASA
S/O LATE K. N. NANJAPPA
AGED ABOUT 71 YEARS
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2(C). SRI. N. R. SWAMY
S/O LATE K. N. NANJAPPA
AGED ABOUT 67 YEARS
R/AT ANKATHATTI VILLAGE
MATTANAHALLI POST
SUGATUR HOBLI, KOLAR TALUK.
3. SRI.CHIKKA NANJAPPA
DEAD BY HIS LRS
3(A). RAJANNA
S/O LATE CHIKKANANJAPPA
3(B). HAMSAVENI
D/O LATE CHIKKANANJAPPA
3(C). MANJULA
D/O LATE CHIKKANANJAPPA
3(D). SAROJA
D/O LATE CHIKKANANJAPPA
ALL ARE MAJORS
R/AT JANGAMAKOTE VILLAGE AND HOBLI
SHIDLAGHATTA TALUK.
4. A. ANJINAPPA
DEAD BY HIS LRS.
4(A). SHIVAKUMAR
S/O LATE A. ANJINAPPA
5. NARAYANASWAMY
S/O LATE K. NANJAPPA
6. R. RAMAIAH
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HC-KAR
S/O LATE K. NANJAPPA
7. SMT. AKKAYAMMA
DEAD BY HER LRS.
7(A). K. NANJAPPA
7(B). CHIKKANANJAPPA
7(C). NARAYANASWAMY
7(D).
L.RAMU
ALL ARE SONS OF K.NANJAPPA
R/AT JANGAMAKOTE VILLAGE AND HOBLI
SHIDLAGHATTA TALUK.
...RESPONDENTS
THIS RSA IS FILED UNDER SEC.100 OF CPC., AGAINST
THE JUDGMENT AND DECREE DATED 07.01.2022 PASSED IN
RA.NO.82/2015 ON THE FILE OF THE SENIOR CIVIL JUDGE
AND JMFC, SIDLAGHATTA, DISMISSING APPEAL AND
CONFIRMING THE JUDGMENT AND DECREE DATED 27.04.2013
PASSED IN OS.NO.134/2002 ON THE FILE OF THE ADDITIONAL
CIVIL JUDGE AND JMFC, SHIDLAGHATTA.
THIS APPEAL, COMING ON FOR ORDERS, THIS DAY,
JUDGMENT WAS DELIVERED THEREIN AS UNDER:
CORAM: HON'BLE MR. JUSTICE RAVI V HOSMANI
ORAL JUDGMENT
Learned counsel for appellants submits that matter is
listed for non-compliance of office objections for VI time. Even
time granted earlier, on cost, has not yielded any result. This
NC: 2026:KHC:5865
HC-KAR
would indicate that appellants are not diligently pursuing
appeal. Appeal is dismissed for non-prosecution.
2. In view of disposal of petition, pending interlocutory
application stands disposed of accordingly.
Sd/-
(RAVI V HOSMANI)
JUDGE
HNM
List No.: 1 Sl No.: 4
