Sri. Mahadeva S/O Mallappa Alagur vs Smt. Chennavva W/O Mallappa Birdar @ ...
2026 Latest Caselaw 444 Kant

Karnataka High Court

Sri. Mahadeva S/O Mallappa Alagur vs Smt. Chennavva W/O Mallappa Birdar @ ... on 22 January, 2026

                                                       -1-
                                                                   NC: 2026:KHC-D:748
                                                              MFA No. 103641 of 2017


                            HC-KAR




                                 IN THE HIGH COURT OF KARNATAKA,AT DHARWAD
                                   DATED THIS THE 22ND DAY OF JANUARY, 2026
                                                    BEFORE
                                     THE HON'BLE DR. JUSTICE K.MANMADHA RAO
                             MISCELLANEOUS FIRST APPEAL NO.103641 OF 2017 (MV-D)
                            BETWEEN:
                            SRI. MAHADEVA S/O MALLAPPA ALAGUR
                            AGE: 63 YEARS, OCC: AGRICULTURE,
                            R/O: HANDIGUND, TQ: RAIBAG,
                            DIST: BELAGAVI-590001.
                                                                            ...APPELLANT
                            (BY SRI. JAGADISH PATIL, ADVOCATE)
                            AND:
                            1.   SMT. CHENNAVVA W/O MALLAPPA BIRDAR @ PATIL,
                                 AGE: 55 YEARS, OCC: HOUSEHOLD WORK,
                                 R/O: MUGALKOOD, TQ: RAIBAG,
                                 DIST: BELAGAVI-590001.

                            2.   SMT. KASHAWWA W/O MALLAPPA BIRDAR @ PATIL,
                                 AGE: 50 YEARS, OCC: HOUSEHOLD WORK,
                                 R/O: MUGALKOOD, TQ: RAIBAG,
                                 DIST: BELAGAVI-590001.
CHANDRASHEKAR
LAXMAN
KATTIMANI
                            3.   SHRI BHMAPPA S/O MALLAPPA BIRDAR @ PATIL,
Digitally signed by
CHANDRASHEKAR
LAXMAN KATTIMANI
Location: High Court of
Karnataka, Dharwad Bench
                                 AGE: 36 YEARS, OCC: AGRICULTURE,
Date: 2026.01.23 10:19:23
+0530
                                 R/O: MUGALKOOD, TQ: RAIBAG,
                                 DIST: BELAGAVI-590001.

                            4.   SHRI SHRIKANT S/O MALLAPPA BIRDAR @ PATIL,
                                 AGE: 34 YEARS, OCC: AGRICULTURE,
                                 R/O: MUGALKOOD, TQ: RAIBAG,
                                 DIST: BELAGAVI-590001.

                            5.   SHRI IRAPPA S/O MALLAPPA BIRDAR @ PATIL,
                                 AGE: 33 YEARS, OCC: AGRICULTURE,
                             -2-
                                         NC: 2026:KHC-D:748
                                    MFA No. 103641 of 2017


HC-KAR




     R/O: MUGALKOOD, TQ: RAIBAG,
     DIST: BELAGAVI-590001.

6.   SHRI LAXMIKANT S/O MALLAPPA BIRDAR @ PATIL,
     AGE: 30 YEARS, OCC: AGRICULTURE,
     R/O: MUGALKOOD, TQ: RAIBAG,
     DIST: BELAGAVI-590001.

7.   SHRI SIDDARAI S/O MALLAPPA BIRDAR @ PATIL,
     AGE: 25 YEARS, OCC: AGRICULTURE,
     R/O: MUGALKOOD, TQ: RAIBAG,
     DIST: BELAGAVI-590001.

8.   SHRI PAVADI PUNDALIK KURIMANI,
     AGE: MAJOR, OCC: DRIVER-CUM-OWNER,
     R/O: SANKESHWAR ROAD, HUKKERI,
     TQ: HUKKERI, DIST: BELAGAVI-590001.

     (OWNER OF TVS SUZUKI
     BEARING NO.KA-23/E-2354)
                                             ...RESPONDENTS
      THIS MFA IS FILED UNDER SECTION 173(1) OF MOTOR
VEHICLES ACT, PRAYING TO SET ASIDE THE JUDGMENT AND
AWARD DATED 20.03.2010 PASSED BY THE 1ST ADDL. CIVIL
JUDGE AND MACT., GOKAK IN MVC NO.2174/2003 AND SADDLE
THE LIABILITY ON THE RESPONDENT NO.8 HEREIN IN THE
INTEREST OF JUSTICE AND EQUITY.


      THIS   MFA   COMING   ON    FOR   ORDERS,   THIS   DAY,
ORDER WAS MADE THEREIN AS UNDER:


CORAM:   THE HON'BLE DR. JUSTICE K.MANMADHA RAO
                              -3-
                                            NC: 2026:KHC-D:748
                                      MFA No. 103641 of 2017


HC-KAR




                          ORAL ORDER

The learned counsel for the appellant has filed a memo

dated 06.02.2020 seeking withdrawal of the appeal.

2. The memo is taken on record.

3. Accordingly, the appeal is dismissed as

withdrawn.

Sd/-

(DR.K.MANMADHA RAO) JUDGE

MBS, CT:VP LIST NO.: 1 SL NO.: 4